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ITAT Jaipur Bench
7,559 judgments
SAMAJ SAHYOGI SANSTHA,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 126/JPR/2026[2024-2025]Status: Disposed6/10/2026AY 2024-2025
ANIL DALMIA,JAIPUR vs DCIT, C.C. 4, JAIPUR, JAIPUR
ITA 1433/JPR/2025[2012-13]Status: Disposed6/10/2026AY 2012-13
SURENDRA KUMAR SHARMA,NEEM KA THANA vs INCOME TAX OFFICER, WARD BEHROR, BEHROR
ITA 1235/JPR/2025[2017-18]Status: Disposed1/10/2026AY 2017-18
DR MPK HOMEOPATHIC MEDICAL COLLEGE HOSPITAL & RESEARCH CENTRE SOCIETY,JAIPUR vs CIT EXEMPTION , JAIPUR
ITA 445/JPR/2026[NA]Status: Disposed30/9/2026
DR MPK HOMEOPATHIC MEDICAL COLLEGE HOSPITAL & RESEARCH CENTRE SOCIETY,JAIPUR vs CIT EXEMPTION , JAIPUR
ITA 436/JPR/2026[NA]Status: Disposed30/9/2026
COMPETITIVENESS MINDSET INSTITUTE (CMI) INDIA,JAIPUR vs CIT EXEMPTION, JAIPUR
ITA 112/JPR/2026[2025-26]Status: Disposed30/9/2026AY 2025-26
COMPETITIVENESS MINDSET INSTITUTE (CMI) INDIA,JAIPUR vs CIT EXEMPTION, JAIPUR
ITA 1414/JPR/2025[2025-26]Status: Disposed30/9/2026AY 2025-26
MAHAVIR INTER NATIONAL CO,RAJASTHAN vs EXEMPTION WARD 1, JAIPUR, JAIPUR
ITA 971/JPR/2026[2025-26]Status: Disposed30/9/2026AY 2025-26
MAHAVIR INTER NATIONAL CO,ALWAR vs EXEMPTION WARD 1, JAIPUR, JAIPUR
ITA 966/JPR/2026[2025-26]Status: Disposed30/9/2026AY 2025-26
BEST INDIA BUSINESS PROMOTION CENTRE,JAIPUR vs CIT EXEMPTION, JAIPUR
ITA 717/JPR/2026[2026-27]Status: Disposed30/9/2026AY 2026-27
HUMAN HELP CHARITABLE TRUST,SIKAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 703/JPR/2026[2025-26]Status: Disposed30/9/2026AY 2025-26
SOMDUTT DEEDWANIA CHARITABLE SANSTHAN, BHILWARA,JODHPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 700/JPR/2026[2026-27]Status: Disposed30/9/2026AY 2026-27
SHRI SHANKHEWAR PARASHVANATH JAIN SHWETAMBER MANDIR SANSTHAN, BHILWARA,JODHPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 699/JPR/2026[2026-27]Status: Disposed30/9/2026AY 2026-27
CURIO CHILDRENS THEATRE AND PERFORMING ART SOCIETY,JAIPUR vs THE COMMISSIONER OF INCOME-TAX (EXEMPTION), JAIPUR
ITA 685/JPR/2026[2025-26]Status: Disposed30/9/2026AY 2025-26
CURIO CHILDRENS THEATRE AND PERFORMING ART SOCIETY,JAIPUR vs THE COMMISSIONER OF INCOME-TAX (EXEMPTION), JAIPUR
ITA 684/JPR/2026[2025-26]Status: Disposed30/9/2026AY 2025-26
GURU BHAKTI KALYAN SAMITI,JAIPUR vs CIT(E), JAIPUR, JAIPUR
ITA 560/JPR/2026[NA]Status: Disposed30/9/2026
GURU BHAKTI KALYAN SAMITI,JAIPUR vs CIT(E), JAIPUR, JAIPUR
ITA 559/JPR/2026[NA]Status: Disposed30/9/2026
NIKHIL GUPTA FOUNDATION,JAIPUR vs CIT EXEMPTION , JAIPUR
ITA 42/JPR/2026[NA]Status: Disposed30/9/2026
SHRI RAJARAM GHOSHALA,JODHPUR vs CIT EXEMPTION, JAIPUR
ITA 419/JPR/2026[NA]Status: Disposed30/9/2026
SHRI RAJARAM GOSHALA,JODHPUR vs CIT EXEMPTION, JAIPUR
ITA 418/JPR/2026[NA]Status: Disposed30/9/2026