ITAT Jaipur Bench
7,611 judgments
VIJAY SINGH,SALARPUR vs ITO, WARD 1(5), ALWAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RAMA KANT SABOO,JAIPUR vs ACIT CIRCLE 7, BABA SIDDHANATHA BHAWAN
KATRATHAL GRAM SEWA SAHKARI SAMITI LIMITED ,KATRATHAL vs ITO WARD 1 SIKAR, SIKAR
DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR vs DHANLAXMI ENCLAVE PVT LTD, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR vs GYAN CHAND AGARWAL, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
PRIYANKA KISHORE GURNANI,MUMBAI vs ACIT CENTRAL CIRCLE - 3, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
KISHORE KUMAR GURNANI,MUMBAI vs ACIT CENTRAL CIRCLE - 3, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
KIRAN YADAV,JAIPUR vs INCOME TAX OFFICER, WARD-1(3), JAIPUR, JAIPUR
BEFORE: DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ANGURI DEVI KHANDELWAL (RADHA MOHAN KHANDELWAL (LEGAL HEIR),JAIPUR vs DCIT CIRCLE-4, JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
ALKA KHANDAKA,JAIPUR vs INCOME TAX OFFICER WARD 1(2), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
UNIT IMPROVEMENT TRUST, BHARATPUR,BHARATPUR vs DY. COMMISSIONER OF INCOME TAX (EXEMPTIONS), JAIPUR, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
UNIT IMPROVEMENT TRUST, BHARATPUR,BHARATPUR vs DY. COMMISSIONER OF INCOME TAX (EXEMPTIONS), JAIPUR, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
INCOME TAX OFFICER WARD-1(4), JAIPUR, JAIPUR vs PRADEEP KUMAR DUSAD, JAIPUR
PRADEEP KUMAR DUSAD,JAIPUR vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SANJAY KUMAR KARNANI,JAIPUR vs ACIT, CENTRAL CIRCLE-3, JAIPUR, JAIPUR
SANJAY KUMAR KARNANI,JAIPUR vs ACIT, CENTRAL CIRCLE-3, JAIPUR, JAIPUR
SANJAY KUMAR KARNANI,JAIPUR vs ACIT, CENTRAL CIRCLE-3, JAIPUR, JAIPUR
AO on 12-04-2021 18. Reply filed before AO on 15-07-2021 19. Additional Written Submissions filed before CIT(A) for AY 2014-15 on 11-11-2024 20. Written Submissions filed before CIT(A) for AY 2014-15 21. Written Submissions filed before CIT(A) for AY 2015-16 on 10-10-2024 22. Written Submissions filed before CIT(A) for AY 2016-17 on 10-10-2024 23. Written Submissions filed before CIT(A) for AY 2017-18 on 15-10-2024 24. Written Submissions filed before CIT(A) for AY 2018-19 on 15-10-2024 25.
SANJAY KUMAR KARNANI,JAIPUR vs ACIT, CENTRAL CIRCLE-3, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
SANJAY KUMAR KARNANI,JAIPUR vs ACIT, CENTRAL CIRCLE-3, JAIPUR
SHRI AMBICA GARMENTS, JODHPUR,JODHPUR vs ACIT, CENTRAL CIRCLE-3, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
