ITAT Jaipur Bench
7,611 judgments
ANKIT JAIN,TONK vs INCOME TAX OFFICER, TONK
ANSHUL JAIN,TONK vs INCOME TAX OFFICER, TONK
MAHARISHI MARKANDEYASUSHRUT SEWA SANSTHAN,KANTI NAGAR vs ANIL KUMAR BHARDWAJ (CIT EXEMPTION), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHRI JITENDRA BEHL,SRIGANGANAGAR vs ITO, WARD-3(2), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
LATE SHRI SHAKTI SINGH THROUGH LEGAL HEIR SMT. VIDHYA RATHORE,JAIPUR vs ITO, WARD-3(2), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
BINA KANWAR,JAIPUR vs ITO WARD TONK, TONK
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RUPESH TAMBI,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR
ASHA PANAGARIYA,JAIPUR vs ITO WD 1(1), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
POONAM JAIN,JAIPUR vs ITO, WARD 6(2), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RAM PRASAD THROUGH HIS LEGAL HEIR PANKAJ GOYAL,ALWAR vs INCOME TAX OFFICER WARD BHIWADI, ALWAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ISHAN ARORA,JAIPUR vs INCOME TAX OFFICER, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RAM JI LAL MEENA,JAIPUR vs ACIT, HOLDING ADDITIONAL CHARGE OF ITO, WARD 6(1), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
JAIN CITIZEN FOUNDATION TRUST,LAL KOTHI SCHEME, JAIPUR vs CIT EXEMPTION , JAIPUR, LAL KOTHI , JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
JAIN CITIZEN FOUNDATION TRUST,LAL KOTHI SCHEME, JAIPUR vs CIT EXEMPTION, INCOME TAX DEPARTMENT CIT EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
KAILASH BHIL,AJMER vs ITO WARD 2(3), AJMER, AJMER
RAM KHILARI MEENA,DAUSA vs ITO, DAUSA, DAUSA
DR. S. SEETHALAKSHMI (Judicial Member)
KISHAN LAL MEENA,JAIPUR vs ITO WD 1(3), JAIPUR
MALI RAM YADAV,THERKYO KI DHANI vs ITO, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं. / ITA No. 1110/JPR/2025 निर्धारण वर्ष / Assessment Year : 2017-18 Shri Mali Ram Yadav Thekryo Ki Dhani, Village & Post: Jahota, Tehsil: Amer Distt: Jaipur 303 701 बनाम Vs. The ITO Ward - 7(2) Jaipur प्रत्यर्थी / Respondent स्थायी लेखा सं. / जीआईआर सं. / PAN/GIR No.: ABJPY 6715A अपीलार्थी / Appellant निर्धारिती की ओर से / Assesseeby : Shri Rakesh Kumar Kabra, CA Mrs. Prachela Kabra, CA राजस्व की ओर से /
M/S VXA GLOBAL LLP,JAIPUR vs INCOME TAX OFFICER, WARD 1(1), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
