ITAT Jaipur Bench
7,611 judgments
JEEVAN LAKSHYA FOUNDATION,JAIPUR vs CIT EXEMPTION JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SH. KRISHNA KUMAR PODDAR,JAIPUR vs ACIT, CIRCLE-2, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MAYA KUMARI,JAIPUR vs ITO WARD 2(2), JAIPUR, JAIPUR
ANSHU SAHAI (HUF),JAIPUR vs ACIT, CENTRAL CIRCLE, CENTRAL CIRCLE
ANSHU SAHAI (HUF), JAIPUR,JAIPUR vs ACIT, CENTRAL CIRCLE 2, JAIPUR, JAIPUR
ANSHU SAHAI (HUF), JAIPUR,JAIPUR vs ACIT, CENTRAL CIRCLE 2, JAIPUR, JAIPUR
LADIWAL JEWELS & SONS LLP,JAIPUR vs ITO WARD 1(1), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
KRYA VIKRAYA SAHAKARI SAMITI LIMITED DEOLI,DEOLI TONK vs ITO TONK, TONK
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं. / ITA. No. 135/JPR/2025 निर्धारण वर्ष / Assessment Years : 2017-18 Krya Vikraya Sahakari Samiti Limited Deoli बनाम Vs. The ITO, Ward, Tonk Nehru Market, Deoli, Tonk स्थायी लेखा सं./ जीआईआर सं./PAN/GIR No.: AAAAK6269L अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by : Mrs. S. K. Gogra, Advocate. राजस्व की ओर से / Revenue by: Shri Gautam Singh Choudhary, Addl. CIT सुनवाई की
GAU JEEV PARMARTH SEWA SANSTHA,ALWAR vs ITO(E), WARD-1, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
A-ONE CHILDREN SHIKSHAN SANSTHAN,KOTA RAJASTHAN vs CIT(EXEMPTION)-JAIPUR, JAIPUR
Learned CIT(Exemption). One application was filed seeking its registration under Section 12A(1)(ac)(iii) of the Income Tax Act, 1961 (hereinafter referred to as “the Act").
DY. COMMISSIONER OF INCOME TAX, KOTA vs MOTION EDUCATION PVT. LTD., KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, आयकर अपील सं. / ITA Nos.472 & 455/JP/2025 निर्धारण वर्ष / Assessment Years : 2017-18 & 2018-19 DCIT, Central Circle, Kota बनाम Vs. Motion Education Limited, 394, Rajeev Gandhi Nagar, Kota Private स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: AAICM4637L अपीलार्थी / Appellant प्रत्यर्थी / Respondent Motion Limited, CO. Nos.20 & 21/JP/2025 (Arising out of ITA. Nos.472 & 455/JP/2025) निर्धारण वर्ष / Assessment Years : 2017-18 &
DY. COMMISSIONER OF INCOME TAX, KOTA vs MOTION EDUCATION PVT. LTD., KOTA
RUPESH KUMAR MITTAL,JAIPUR vs ITO WD 7(1), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
GLOBAL INSTITUTE OF TECHNOLOGY SOCIETY,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX,, CIRCLE (EXEMP.), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SH. SHASHANK PODDAR,JAIPUR vs ACIT, CIRCLE-3, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DY. COMMISSIONER OF INCOME TAX , JAIPUR vs HEM CHAND JAIN, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
DINESH KUMAR AGARWAL,JAIPUR vs DCIT/ACIT, CIRCLE-2, KOTA
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SHANTI LAL BHANDARI ,JAIPUR vs ITO WARD 6(1), JAIPUR
AGRASEN MEDICAL RELIEF & RESEARCH SOCIETY,JAIPUR vs ITO(E), WARD-1, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपीलसं./ITA No. 1026/JPR/2025 निर्धरणवर्ष / AssessmentYear : 2016-17 Agrasen Medical Relief & Research Society Central Spine, Sector -7, Vidhyadhr Nagar Jaipur - 302 039 (Raj) बनाम Vs. अपीलार्थी / Appellant स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No.: AAATA 7540F The ITO (E) Ward - 1 Jaipur प्रत्यर्थी / Respondent निर्धारिती की ओरसे / Assesseeby :Shri P.C.Parwal, CA राजस्व की ओरसे /Revenue by: Shri Gautam Singh Choudh
