ITAT Jaipur Bench
7,611 judgments
RAJU LAL JALTHANIYA,JAIPUR vs ITO, WARD-7(1), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ABDUL RASHID KHAN,DHOLPUR vs ITO-1, BHARATPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
LAL CHAND MEENA,JAIPUR vs ITO WD 5(2), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
ADITYA SAINI,JAIPUR vs ITO WD 6(2), JPR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, आयकर अपील सं. / ITA No. 1571/JP/2024 निर्धारण वर्ष / Assessment Year : 2020-21 Aditya Saini बनाम Income Tax Officer, 1211 B3 Barkat Nagar, Gandhi Vs. Ward 6(2), Jaipur Nagar, Jaipur अपीलार्थी / Appellant प्रत्यर्थी / Respondent स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: IFVPS8965E निर्धारिती की ओर से / Assessee by: Sh. Sunil Morani, CA राजस्व की ओर से / Revenue by : Sh. Gautam Singh Choudhary, Addl. CIT सुनवाई की तारीख /
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA, KOTA vs MADAN MOHAN GUPTA, KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
TARA DEVI CHOUDHARY,NAGAUR vs DCIT CC-1 JAIPUR, JAIPUR
ANJU MEEL,JAIPUR vs I.T.O. WARD 3(4), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA, KOTA vs SH. VINOD KUMAR JAIN, KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
APEKSHA TRUST,JAIPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION ), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपीलसं. / ITA No.267/JP/2025 Under Section 12AB of the Act निर्धारणवर्ष / AssessmentYear : 2024-25 Apeksha Trust D-341, Murilipura Scheme, Jaipur – 302 039 स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No.: AAITA2951 N अपीलार्थी / Appellant बनाम Vs. The CIT (Exemption) Jaipur प्रत्यर्थी / Respondent निर्धारिती की ओरसे/Assesseeby :Shri C.P. Chawla, ITP राजस्व की ओरसे /Revenue by: Mrs. Alka Gautam, CIT –DR,(Thru: V.C.) सुनवाई
ANAND KUMAR JAIN ,KOTA vs ITO WD-2(1), KOTA, KOTA
SHRIGAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DATA INGENIOUS GLOBAL LIMITED,ALWAR vs DCIT, CENTRAL CIRCLE, ALWAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
AMIT KUMAR,JAIPUR vs ITO WARD 4(2),JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
DY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, JAIPUR, JAIPUR vs SH. ASHWANI GUPTA, JAIPUR
DY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, JAIPUR, JAIPUR vs ASHWANI GUPTA, JAIPUR
DY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, JAIPUR, JAIPUR vs SH. ASHWANI GUPTA, JAIPUR
DY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, JAIPUR, JAIPUR vs SH. ASHWANI GUPTA, JAIPUR
DY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, JAIPUR, JAIPUR vs SH. ASHWANI GUPTA, JAIPUR
DEPUTY COMMISSIONER OF INCOME TAX, ALWAR vs ASHOK SHARMA, REWARI
JEEVAN LAKSHYA FOUNDATION ,JAIPUR vs CIT EXEMPTION JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
A-ONE CHILDREN SHIKSHAN SANSTHAN,KOTA, RAJASTHAN vs CIT(EXEMPTION)-JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)