ITAT Jaipur Bench
7,611 judgments
SHRI AMBICA GARMENTS, JODHPUR,JODHPUR vs ACIT, CENTAL CIRCLE-3, JAIPUR, JAIPUR
SHRI AMBICA GARMENTS, JODHPUR,JODHPUR vs ACIT, CENTAL CIRCLE-3, JAIPUR, JODHPUR
SHRI AMBICA GARMENTS, JODHPUR,JODHPUR vs ACIT, CENTAL CIRCLE-3, JAIPUR, JAIPUR
SHRI AMBICA GARMENTS, JODHPUR,JODHPUR vs ACIT, CENTAL CIRCLE-3, JAIPUR, JAIPUR
SHRI AMBICA GARMENTS,JODHPUR vs ACIT, CENTAL CIRCLE-3, JAIPUR
DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR vs ROYAL DEVELOPERS, JAIPUR
SHREE JAIN SHEWATAMBER SANSTHAN,ARADHNA BHAWAN vs ITO(EXEMPTION), WARD-I JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
ANKUSH KUMAR JAIN,JHALAWAR vs ITO, JHALAWAR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
CHAMELI DEVI,JAIPUR vs ITO, WARD-1(4), JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
MOHAN LAL YADAV,JAIPUR vs ITO WARD -1(1), JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR, JM आयकर अपील सं. / ITA No. 1223/JPR/2025 निर्धारण वर्ष / Assessment Year : 2018-19 Shri Mohan Lal Yadav Vs. The ITO C/o Shri R.S. Poonia, CA Ward 1(1) D-82-B, Siwad Area, Krishna Marg Jaipur Bapu Nagar, Jaipur - 302015 स्थायी लेखा सं. / जीआईआर सं. / PAN/GIR No.: ARMPY 7388Q अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by : Ms. Payal Jhorar, Advocate राजस्व की ओर से / Revenue by : Shri Ga
GOVINDAM BRJ INFRA PROJECTS PRIVATE LIMITED,JAIPUR vs ACIT/DCIT CIR-6,JPR, JAIPUR
GOVINDAM BRJ INFRA PROJECTS PRIVATE LIMITED,JAIPUR vs ACIT/DCIT CIR-6,JPR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
UDITA GUPTA,JAIPUR vs ITO WARD,1, KISHANGARH
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
INCOME TAX OFFICER, JAIPUR vs KALAWATI SHARMA, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SHRI DIPENDRA SINGH,TONK vs ACIT CEN CIR 2, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHRI DIPENDRA SINGH,TONK vs ACIT CEN CIR 2, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHRI DIPENDRA SINGH,TONK vs ACIT CEN CIR 2, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHRI DIPENDRA SINGH,TONK vs ACIT CEN CIR 2, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHRI DIPENDRA SINGH,TONK vs ACIT CEN CIR 2, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
