ITAT Jaipur Bench

INCOME TAX OFFICER, KOTA vs KOTA KARAMACHARI SAHAKARI SAMITI LIMITED, KOTA

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR vs TARA CHAND GOEL, JAIPUR

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

RAM NIWAS MODI CHARITABLE SOCIETY,JAIPUR vs CIT-EXEMPTION, JAIPUR, JAIPUR

DURGA PRASAD SHARMA,JAIPUR vs I.T.O. WARD 1(1), JAIPUR, JAIPUR

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DINESH KUMAR,BEHROR vs ITO BEHROR, BEHROR

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE, JAIPUR, JAIPUR vs MUKESH KAPOOR , JAIPUR

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE-4, JAIPUR, JAIPUR vs MUKESH KAPOOR , JAIPUR

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE-4, JAIPUR, JAIPUR vs MUKESH KAPOOR, JAIPUR

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE-4, JAIPUR, JAIPUR vs MUKESH KAPOOR, JAIPUR

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE-4, JAIPUR, JAIPUR vs MUKESH KAPOOR , JAIPUR

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

SONU AGARWAL ,JAIPUR vs INCOME TAX OFFICER WARD 1(3), JAIPUR

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, KOTA, KOTA vs RISHIRAJ SINGH, JHALAWAR

JOINT COMMISSIONER OF INCOME TAX, AJMER vs VIJETA LODHA, JAIPUR

M/S VXA GLOBAL LLP,JAIPUR vs INCOME TAX OFFICER, WARD 1(1), JAIPUR, JAIPUR

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR vs PAWAN KUMAR JHALANI, JAIPUR

DR. S. SEETHALAKSHMI (Judicial Member)

SHUBHMANI FOUNDATION SOCIETY,BHARATPUR vs CIT EXEMPTION, JAIPUR

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

SHEETAL BATHLA,KOTA vs INCOME TAX OFFICER WARD 1(2) KOTA, KOTA

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

VIJIT SINGH,JAIPUR vs ITO WARD 3(2) JAIPUR, JAIPUR

GEETA VIJAYWARGIYA,INDORE vs ITO WD, TONK, TONK

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

ROHIT JAIN,TONK vs INCOME TAX OFFICER, WARD, TONK