ITAT Jaipur Bench
7,611 judgments
ROHIT JAIN,TONK vs INCOME TAX OFFICER - WARD, TONK
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MOHIT JAIN,TONK vs INCOME TAX OFFICER, TONK
MOHIT JAIN,TONK vs INCOME TAX OFFICER, TONK
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHUBHAM JAIN,TONK, RAJASTHAN vs INCOME TAX OFFICER, WARD - TONK, MAHA DEVALI, TONK
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
NARENDRA KUMAR MAKHIJA,KOTA vs PCIT, UDAIPUR, UDAIPUR
SHRIGAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, JAIPUR, JAIPUR vs M/S GOKUL KRIPA COLONIZERS & DEVELOPERS PVT. LTD., JAIPUR
DY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, JAIPUR, JAIPUR vs M/S GOKUL KRIPA COLONIZERS & DEVELOPERS PVT. LTD., JAIPUR
DY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, JAIPUR, JAIPUR vs M/S GOKUL KRIPA COLONIZERS & DEVELOPERS PVT. LTD., JAIPUR
DY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, JAIPUR, JAIPUR vs M/S GOKUL KRIPA COLONIZERS & DEVELOPERS PVT. LTD., JAIPUR
DY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, JAIPUR, JAIPUR vs M/S GOKUL KRIPA COLONIZERS & DEVELOPERS PVT. LTD., JAIPUR
DY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, JAIPUR, JAIPUR vs M/S GOKUL KRIPA COLONIZERS & DEVELOPERS PVT. LTD., JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
DY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, JAIPUR, JAIPUR vs M/S GOKUL KRIPA COLONIZERS & DEVELOPERS PVT. LTD., JAIPUR
DY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, JAIPUR, JAIPUR vs M/S GOKUL KRIPA COLONIZERS & DEVELOPERS PVT. LTD., JAIPUR
DY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, JAIPUR, JAIPUR vs M/S GOKUL KRIPA COLONIZERS & DEVELOPERS PVT. LTD., JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
DY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, JAIPUR, JAIPUR vs M/S GOKUL KRIPA COLONIZERS & DEVELOPERS PVT. LTD., JAIPUR
DY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, JAIPUR, JAIPUR vs M/S GOKUL KRIPA COLONIZERS & DEVELOPERS PVT. LTD., JAIPUR
DY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, JAIPUR, JAIPUR vs M/S GOKUL KRIPA COLONIZERS & DEVELOPERS PVT. LTD., JAIPUR
DY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, JAIPUR, JAIPUR vs M/S GOKUL KRIPA COLONIZERS & DEVELOPERS PVT. LTD., JAIPUR
SUNIL KUMAR GATTANI,JAIPUR vs THE ASSTT. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE - 2, JAIPUR
NIMERA GRAM SEVA SAHAKARI SAMITI LIMITED,NIMEDA,JAIPUR vs INCOME TAX WARD 7(1) , JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR, JM आयकर अपीलसं. / ITA No.1112/JPR/2025 निर्धारण वर्ष / AssessmentYear : 2015-16 Nimera Gram Seva Sahakari Samiti || बनाम The ITO, Limited. Vs. Ward-7(1), Jaipur. Nimeda Nimeda, jaipur-303005. प्रत्यर्थी / Respondent अपीलार्थी / Appellant निर्धारिती की ओरसे / Assessee by : Shri Mukesh Goyal, C.A. राजस्व की ओरसे / Revenue by: Shri Gaurav Awasthi, JCIT. सुनवाई की तारीख / Date of Hearing :13/11/2025 उदघोषणा की तारीख / Date of Pronouncem
