ITAT Jaipur Bench
7,611 judgments
TEJ PAL SINGH,REENGUS vs INCOME TAX OFFICER, WARD NEEM KA THANA, NEEM KA THANA
SMT. ANNAPURNA GUPTA (Accountant Member)
DAMODAR PRASAD AGARWAL,JAIPUR vs ITO, WARD-3(5), JAIPUR, JAIPUR
SMT.ANNAPURNA GUPTA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
KANHAIYA LAL HARI NARAYAN,NEEM KA THANA vs INCOME TAX OFFICER, WARD NEEM KA THANA, NEEM KA THANA
SMT. ANNAPURNA GUPTA (Accountant Member)
BUNIYA AMIN,KOTA vs ITO WD-2(2), KOTA
SMT. ANNAPURNA GUPTA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
KINKINI,BHILWARA,BHILWARA vs ITO EXEMPTION WARD 1, JAIPUR, JAIPUR
SMT. ANNAPURNA GUPTA (Accountant Member)
D. S. FOUNDATION,AJMER vs CIT EXEMPTION, JAIPUR, JAIPUR
SMT. ANNAPURNA GUPTA (Accountant Member), SHRI NARINDER KUMAR, JM, आयकरअपील सं. / ITA Nos.588 & 589/JPR/2025 निर्धारणवर्ष / AssessmentYear :2024-25 | D.S. Foundation | बनाम | CIT Exemption | |------------------------------------|------|---------------| | Office No. 20 Shrinath Mall, | Vs. | Jaipur | | Near Bajrang Garh Krishna Ganj, | | | | Ajmer | | | | स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: AAETD 3273 C | | | | अपीलार्थी / Appellant | | प्रत्यर्थी / Respondent | निधर्धारित
D. S. FOUNDATION,AJMER vs CIT EXEMPTION, JAIPUR, JAIPUR
SMT. ANNAPURNA GUPTA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHRI SHANIDEV CHARITABLE TRUST,AJMER vs CIT EXEMPTION, JAIPUR, JAIPUR
SMT. ANNAPURNA GUPTA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHRI SHANIDEV CHARITABLE TRUST,AJMER vs CIT EXEMPTION, JAIPUR, JAIPUR
SMT. ANNAPURNA GUPTA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
GUNMALA JAIN,AJMER vs INCOME TAX OFFICER, WD-2(2), AJMER, AJMER
SMT. ANNAPURNA GUPTA, AM आयकर अपील सं. / ITA No.1262/JPR/2025 निर्धारणवर्ष / AssessmentYears :2019-20 Gunmala Jain, बनाम 28 Abhi Lash Nikunj, Kalyan Vs. Income Tax Officer, Ward-2(2) Colony, Ajmer Road Kekri, Ajmer स्थायीलेखा सं. / जीआईआर सं./ PAN/GIR No.: ABRPJ 4764E Ajmer अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से/Assesseeby :Sh. Sunil Porwal, CA (Thr.V.C.) राजस्व की ओर से / Revenue by : Sh. Gautam Singh Choudhary (Addl. CIT) सुनवाई की तारीख / Date of Hearing : 18/1
DY. COMMISSIONER OF INCOME TAX, JAIPUR, RAJASTHAN, INDIA vs MANAV PANSARI, RAJASTHAN, INDIA
SMT. ANNAPURNA GUPTA (Accountant Member), SHRI NARINDER KUMAR, JM आयकर अपीलसं. / ITA No. 1188/JPR/2025 निर्धारण वर्ष / AssessmentYear : 2013-14 Dy. Commissioner of Income Tax, Jaipur. बनाम Manav Pansari Vs. A-7, Showromm Sethi colony, TA Main Agra Road, Jaipur. अपीलार्थी / Appellant प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No. AARPP1288Q निर्धारिती की ओरसे / Assessee by : Shri Vishnu Khandelwal, CA. राजस्व की ओरसे / Revenue by: Mrs. Alka Gautam, CIT. सुनवाई की तारीख / Date
RUP KUMAR RAMCHANDANI,AJMER vs INCOME TAX OFFICER, WD-1(2), AJMER, AJMER
SMT. ANNAPURNA GUPTA (Accountant Member)
AMAR PARTAP STEELS PRIVATE LIMITED,BAGRU vs PRINCIPAL COMMISSIONER OF INCOME TAX -2, JAIPUR, JAIPUR
Ms. ANNAPURNA GUPTA (Accountant Member), SHRI NARINDER KUMAR, JM, आयकर अपील सं. / ITA No. 698/JPR/2025 निर्धारण वर्ष / Assessment Years : 2021-22 Amar Partap Steels Pvt. Ltd. A-161, Bagru Extn-II Riico Ind Area, Ajmer Road, Bagroo, Jaipur बनाम Vs. Principal Commissioner of Income Tax-2, Jaipur स्थायी लेखा सं./ जीआईआर सं./ PAN/GIR No.: AAECA 9152G अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by : Sh. Rohan Sogani, CA राजस्व की ओर से / Revenue by : Mrs. Alka Ga
SH. DHAN SINGH MEENA, DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA, KOTA vs SRISHTI ASSOCIATES, KOTA
SMT. ANNAPURNA GUPTA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, JAIPUR, JAIPUR vs JUGAL KISHORE GARG ALIAS SH. JUGAL KISHORE DEREWALA, JAIPUR
DY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, JAIPUR, JAIPUR vs JUGAL KISHORE GARG ALIAS SH. JUGAL KISHORE DEREWALA, JAIPUR
DY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, JAIPUR, JAIPUR vs JUGAL KISHORE GARG ALIAS SH. JUGAL KISHORE DEREWALA, JAIPUR
DY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, JAIPURQ, JAIPUR vs JUGAL KISHORE GARG ALIAS SH. JUGAL KISHORE DEREWALA, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHAMBHU DAYAL SONI,RAMGANJ BAZAR vs INCOME TAX OFFICER WARD 2(1), JAIPUR, JAIPUR
RAM NIWAS MODI CHARITABLE SOCIETY, SOCIETY , KOTA,KOTA vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)