ITAT Jaipur Bench

SARALIA VAISH HINDI MAHAJANI SCHOOL,AMBALA CITY vs ITO, CPC BANGALORE

PULKIT KARNAWAT,AJMER vs INCOME TAX OFFICER, AJMER

AMIT KUMAR CHANANIA,SURAT vs ITO WARD 1(1), JAIPUR, JAIPUR

VEENA KESWANI,JAIPUR vs ITO WARD 1(4), JAIPUR

MRS. NEHA PANDEY,LUCKNOW vs ITO-1(5), LUCKNOW

ARTI KASODHAN,DELHI vs ITO PRATAPGARH NEW, LUCKNOW

GURDEEP SINGH KAHLON,PURANPUR PILIBHIT vs ITO-2(4),PILIBHIT-1, PILIBHIT

R.N. POULTRIES,BARABANKI vs INCOME TAX OFFICER, RANGE- 5(4), BARABANKI

MONIKA KHANDELWAL,BARAN vs ITO WARD BARAN, BARAN

AYANA JEWELS,JAIPUR vs INCOME TAX OFFICER, NFAC, DELHI

AJEET SINGH YADAV , BEHROR vs INCOME TAX OFFICER , BEHROR

OM KOTHARI FOUNDATION,JAIPUR RAJASTHAN vs ACIT CENTRAL CIRCLE-1, JAIPUR, JAIPUR RAJASTHAN

BHOORA RAM SAU,BARMER vs ITO, SIKAR

RAVI KUMAR KANDALA,HYDERABAD vs ITO., WARD-12(6), HYDERABAD

AML MOTORS PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-1(1), HYDERABAD

ACIT., CIRCLE-5(1), HYDERABAD vs SATISH KUMAR AGARWAL, HYDERABAD

KONDAL REDDY KOTHA,HANAMAKONDA vs INCOME TAX OFFICER, WARD-1, WARANGAL

NAND SINGH,JAIPUR vs ITO WARD 7(2), JAIPUR, JAIPUR

ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, , JAIPUR vs GOPAL PRASAD GUPTA, JAIPUR

SHRI SANJAY GARG (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR vs GOPAL PRASAD GUPTA, JAIPUR

SHRI SANJAY GARG (Judicial Member), SHRI RATNESH NANDAN SAHAY, ACCOUNTANT MEMBER ACIT Circle-4, Jaipur Vs. Gopal Prasad Gupta 301, Anukampa Mansion- 1, M.I. Road, Jaipur 302001 Appellant Respondent Appellant by : Sh. Rajnikant Bhatra, CA Respondent by : Sh. Rajesh Ojha, CIT Date of Hearing 18.03.2026 Date of Pronouncement 23.03.2026 ORDER Per Ratnesh Nandan Sahay (Accountant Member)