← All Benches
ITAT Jaipur Bench
7,611 judgments
PEHAP SINGH SHEKHAWAT,JAIPUR vs ACIT CENTRAL CIRCLE-3, JAIPUR, JAIPUR
ITA 1250/JPR/2025[2017-18]Status: Disposed19/5/2026AY 2017-18
PEHAP SINGH SHEKHAWAT,JAIPUR vs ACIT CENTRAL CIRCLE-3, JAIPUR, JAIPUR
ITA 1249/JPR/2025[2018-19]Status: Disposed19/5/2026AY 2018-19
RUNGTA REASEARCH AND CHAIRITABLE TRUST,JAIPUR vs CIT EXEMPTION JAIPUR, JAIPUR
ITA 1416/JPR/2025[NA]Status: Disposed18/5/2026
SUPERFINE HOTELS PVT LTD ,NEHRU SHANKAR MARG vs ACIT CIRCLE-6, JAIPUR, JAIPUR
ITA 1376/JPR/2025[2016-17]Status: Disposed18/5/2026AY 2016-17
PUSHPA DEVI SHARMA,JAIPUR vs ITO, WARD-6(2), JAIPUR
ITA 1325/JPR/2025[2017-18]Status: Disposed18/5/2026AY 2017-18
DHIRAJ KUMAR JAIN,TONK, RAJASTHAN vs INCOME TAX OFFICER, TONK
ITA 1269/JPR/2025[2021-22]Status: Disposed18/5/2026AY 2021-22
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, JAIPUR, JAIPUR vs MAHESH KUMAR JAJU, JAIPUR
ITA 1198/JPR/2025[2018-19]Status: Disposed18/5/2026AY 2018-19
SH. ANIL CHOUDHARY,JAIPUR vs ITO, WARD-1(3), JAIPUR, JAIPUR
ITA 1157/JPR/2025[2017-18]Status: Disposed18/5/2026AY 2017-18
HEMRAJ JAIN,JAIPUR vs DCIT, CIRCLE 1, JAIPUR
ITA 1085/JPR/2025[2020-21]Status: Disposed18/5/2026AY 2020-21
PARWATI DEVI MITTAL , BEAWER,BEAWER vs ITO,WD-1, BEAWER, BEAWER
ITA 866/JPR/2025[2018-19]Status: Disposed15/5/2026AY 2018-19
DEEPANKAR GUPTA,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 774/JPR/2025[2018-19]Status: Disposed15/5/2026AY 2018-19
ARYA ALLOYS PVT LTD,ALWAR vs ACIT CIRCLE 2, ALWAR
ITA 1592/JPR/2025[2018-19]Status: Disposed15/5/2026AY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4, JAIPUR, JAIPUR vs RANJEET BIRANI, JAIPUR
ITA 1517/JPR/2025[2012-13]Status: Disposed15/5/2026AY 2012-13
ASSISTANT COMMISSIONER INCOME TAX, CENTRAL CIRCLE-4, , JAIPUR vs RAJESH MAHESHWARI, JAIPUR
ITA 1516/JPR/2025[2012-13]Status: Disposed15/5/2026AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR, JAIPUR vs NIPIN GOYAL, JAIPUR
ITA 1515/JPR/2025[2012-13]Status: Disposed15/5/2026AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR vs NIPIN GOYAL, JAIPUR
ITA 1514/JPR/2025[2011-12]Status: Disposed15/5/2026AY 2011-12
BHAVI NIRMAN SOCIETY,JAIPUR vs ITO WD 7(2), JAIPUR
ITA 1395/JPR/2025[2025-26]Status: Disposed15/5/2026AY 2025-26
BHAVI NIRMAN SOCIETY,JAIPUR vs ITO WD 7(2), JAIPUR
ITA 1394/JPR/2025[2025-26]Status: Disposed15/5/2026AY 2025-26
OM RUDRAPRIYA HOLIDAY RESORTS P LTD,SAWAI MADHOPUR vs ITO WARD 1 SAWAI MADHOPUR, SAWAI MADHOPUR
ITA 1373/JPR/2025[2013-14]Status: Disposed15/5/2026AY 2013-14
DHARMENDER FENIN,SIKAR vs INCOME TAX OFFICER, WARD 1, SIKAR, SIKAR
ITA 1813/JPR/2025[2018-19]Status: Disposed11/5/2026AY 2018-19
