← All Benches
ITAT Jaipur Bench
7,611 judgments
KAMLA DEVI SHARMA,JAIPUR vs ITO, JAIPUR
ITA 1026/JPR/2016[2009-10]Status: Disposed5/2/2018AY 2009-10
UDAI SINGH RATHORE,JAIPUR vs ITO, JAIPUR
ITA 818/JPR/2013[2006-07]Status: Disposed5/2/2018AY 2006-07
DEVENDRA SINGH CHOUHAN,JAIPUR vs ITO, BEHROR
ITA 379/JPR/2017[2009-10]Status: Disposed31/1/2018AY 2009-10
RAJENDRA KUMAR CHOUDHARY,JAIPUR vs ITO, KISHANGARH
ITA 559/JPR/2014[2005-06]Status: Disposed31/1/2018AY 2005-06
SURESH PODDAR,JAIPUR vs ITO, JAIPUR
ITA 624/JPR/2015[2005-06]Status: Disposed29/1/2018AY 2005-06
M/S RAJASTHAN AGENCIES PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-3-2, JAIPUR
ITA 681/JPR/2017[2012-13]Status: Disposed25/1/2018AY 2012-13
M/S RAJASTHAN AGENCIES PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-3-2, JAIPUR
ITA 680/JPR/2017[2011-12]Status: Disposed25/1/2018AY 2011-12
DCIT, ALWAR vs GIRISH DATA, ALWAR
ITA 453/JPR/2017[2013-14]Status: Disposed25/1/2018AY 2013-14
GANESH CHAWLA,JAIPUR vs ACIT, JAIPUR
ITA 452/JPR/2017[2013-14]Status: Disposed25/1/2018AY 2013-14
VRINDAVAN LAL GUPTA,JAIPUR vs ITO, JAIPUR
ITA 321/JPR/2017[2014-15]Status: Disposed25/1/2018AY 2014-15
PADAM DATA,ALWAR vs DCIT, ALWAR
ITA 297/JPR/2017[2013-14]Status: Disposed25/1/2018AY 2013-14
JAI AMBEY ASSOCIATES,JAIPUR vs ITO, JAIPUR
ITA 801/JPR/2016[2011-12]Status: Disposed25/1/2018AY 2011-12
SANJAY ARORA,ALWAR vs ITO, ALWAR
ITA 731/JPR/2016[2011-12]Status: Disposed25/1/2018AY 2011-12
PRIME GOLD INFRA STEEL LTD.,JAIPUR vs ACIT, ALWAR
ITA 831/JPR/2014[2010-11]Status: Disposed25/1/2018AY 2010-11
SHASHI KANT KHETAN,JHUNJHUNU vs ASSISTANT COMMISSIONER OF INCOME TAX, JHUNJHUNU
ITA 986/JPR/2017[2013-14]Status: Disposed24/1/2018AY 2013-14
M/S RAJASTHAN FORT & PALACE PVT. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 597/JPR/2017[2009-10]Status: Disposed24/1/2018AY 2009-10
DCIT, JAIPUR vs PREMIUM BARS (P) LTD, JAIPUR
ITA 143/JPR/2017[2010-11]Status: Disposed24/1/2018AY 2010-11
SHRI GOVIND CHITLANGIA,KISHANGARH vs INCOME TAX OFFICER, WARD-2, KISHANGARH
ITA 768/JPR/2017[2010-11]Status: Disposed18/1/2018AY 2010-11
PROFESSIONAL GROUP EDUCATION & TECHNICAL DEVELOPMENT SOCIETY,JAIPUR vs INCOME TAX OFFICER (HQTRS) (EXEMPTION), JAIPUR
ITA 847/JPR/2017[2012-13]Status: Disposed11/1/2018AY 2012-13
SHRI YOGENDRA KHANDELWAL,JAIPUR vs ACIT, JAIPUR
ITA 906/JPR/2012[2009-10]Status: Disposed11/1/2018AY 2009-10
