← All Benches
ITAT Jaipur Bench
7,611 judgments
GEM MART INDIA PVT. LTD.,JAIPUR vs ACIT, JAIPUR
ITA 46/JPR/2015[2006-07]Status: Disposed12/2/2018AY 2006-07
BHAGWATI CONCAST PVT.LTD.,BHIWADI vs ITO, ALWAR
ITA 33/JPR/2015[2005-06]Status: Disposed12/2/2018AY 2005-06
LUNAWAT GEMS CORPORATION,JAIPUR vs DCIT, JAIPUR
ITA 879/JPR/2016[2007-08]Status: Disposed9/2/2018AY 2007-08
VINOD KUMAR MITTAL,BEAWAR vs ITO, AJMER
ITA 783/JPR/2016[2013-14]Status: Disposed9/2/2018AY 2013-14
ACIT, JAIPUR vs RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORATION LTD., JAIPUR
ITA 334/JPR/2016[2007-08]Status: Disposed9/2/2018AY 2007-08
ADITYA TELELINK PVT. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 967/JPR/2017[2010-11]Status: Disposed8/2/2018AY 2010-11
ADITYA TELELINK PVT. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 966/JPR/2017[2006-07]Status: Disposed8/2/2018AY 2006-07
DESIGN CORE,JAIPUR vs ITO, JAIPUR
ITA 617/JPR/2014[2007-08]Status: Disposed8/2/2018AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX, AJMER vs M/S. AJMER VIDHYUT VITRAN NIGAM LTD., AJMER
ITA 937/JPR/2017[2011-12]Status: Disposed7/2/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, AJMER vs AJMER VIDHYUT VITRAN NIGAM LTD., AJMER
ITA 935/JPR/2017[2009-10]Status: Disposed7/2/2018AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, AJMER vs M/S. AJMER VIDHYUT VITRAN NIGAM LTD., AJMER
ITA 934/JPR/2017[2005-06]Status: Disposed7/2/2018AY 2005-06
ASSISTANT COMMISSIONER OF INCOME TAX, AJMER vs M/S. AJMER VIDHYUT VITRAN NIGAM LTD., AJMER
ITA 933/JPR/2017[2004-05]Status: Disposed7/2/2018AY 2004-05
ASSISTANT COMMISSIONER OF INCOME TAX, AJMER vs M/S. AJMER VIDHYUT VITRAN NIGAM LTD., AJMER
ITA 890/JPR/2017[2007-08]Status: Disposed7/2/2018AY 2007-08
RAJESH JASOTANI,JAIPUR vs ITO, JAIPUR
ITA 286/JPR/2017[2012-13]Status: Disposed7/2/2018AY 2012-13
RAJASTHAN LAND DEVELOPERS PVT. LTD.,JAIPUR vs ITO, JAIPUR
ITA 418/JPR/2016[2006-07]Status: Disposed7/2/2018AY 2006-07
BAJRANG SINGH CHOUDHARY,JAIPUR vs ITO, JAIPUR
ITA 1013/JPR/2016[2007-08]Status: Disposed7/2/2018AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX, JHUNJHUNU vs SHASHI KANT KHETAN, JHUNJHUNU
ITA 926/JPR/2017[2012-13]Status: Disposed5/2/2018AY 2012-13
LATE SURENDRA KUMAR BANSAL T/H LEGAL HEIR SMT. SAROJ BANSAL,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, JAIPUR
ITA 730/JPR/2017[2013-14]Status: Disposed5/2/2018AY 2013-14
SATBIR YADAV,JAIPUR vs ITO, ALWAR
ITA 415/JPR/2017[2012-13]Status: Disposed5/2/2018AY 2012-13
BALWANT YADAV,JAIPUR vs ITO, ALWAR
ITA 414/JPR/2017[2012-13]Status: Disposed5/2/2018AY 2012-13
