← All Benches
ITAT Jaipur Bench
7,647 judgments
SHRI TEJPAL SINGH NUNIA,JHUNJHUNU vs DCIT, CENTRAL CIRCLE-2, JAIPUR
ITA 1296/JPR/2019[2008-09]Status: Disposed11/9/2020AY 2008-09
SHRI TEJPAL SINGH NUNIA,JHUNJHUNU vs DCIT, CENTRAL CIRCLE-2, JAIPUR
ITA 1295/JPR/2019[2007-08]Status: Disposed11/9/2020AY 2007-08
SHRI TEJPAL SINGH NUNIA,JHUNJHUNU vs DCIT, CENTRAL CIRCLE-2, JAIPUR
ITA 1294/JPR/2019[2006-07]Status: Disposed11/9/2020AY 2006-07
BADRI PRASAD RAM GOPAL DALL MILL,ALWAR vs ITO, ALWAR
ITA 305/JPR/2017[1999-2000]Status: Disposed11/9/2020AY 1999-2000
SETH RAMJIDAS MODI VIDHYA NIKETAN SOCIETY,KOTA vs CIT(EXEMPTIO), JAIPUR
ITA 197/JPR/2020[2019-20]Status: Disposed10/9/2020AY 2019-20
AGENCIES RAJASTHAN PRIVATE LIMITED,JAIPUR vs ITO, WARD-6(2), JAIPUR
ITA 196/JPR/2020[2015-16]Status: Disposed10/9/2020AY 2015-16
GIRIRAJKRIPA DEVELOPERS PRIVATE LIMITED,JAIPUR vs ITO, WARD-3(2), JAIPUR
ITA 168/JPR/2020[2010-11]Status: Disposed10/9/2020AY 2010-11
DAKSH JEWELLERY PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-5-2, JAIPUR
ITA 92/JPR/2019[2013-14]Status: Disposed10/9/2020AY 2013-14
SMT. USHA AGARWAL,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, JAIPUR
ITA 807/JPR/2019[2009-10]Status: Disposed3/9/2020AY 2009-10
SHRI ANIL KUMAR KILAWAT,BEAWAR vs INCOME TAX OFFICER, WARD-1, BEAWAR
ITA 680/JPR/2019[2014-15]Status: Disposed3/9/2020AY 2014-15
SHRI SATENDRA KOUSHIK,JAIPUR vs INCOME TAX OFFICER, WARD-2, JHUNJHUNU
ITA 391/JPR/2019[2011-12]Status: Disposed3/9/2020AY 2011-12
SHRI UMESH CHAND GUPTA,JAIPUR vs INCOME TAX OFFICER, WARD-7-2, JAIPUR
ITA 337/JPR/2019[2009-10]Status: Disposed3/9/2020AY 2009-10
MRS. ANJANA BHAGCHANDKA,MUMBAI vs DCIT, CENTRAL CIRCLE, KOTA
ITA 1329/JPR/2019[2015-16]Status: Disposed3/9/2020AY 2015-16
SH.HAIDAR QURESHI,JAIPUR vs DCIT, CIRCLE-4, JAIPUR
ITA 1188/JPR/2019[2010-11]Status: Disposed3/9/2020AY 2010-11
ARYA SAMAJ MANDIR,BHILWARA vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 1081/JPR/2019[0]Status: Disposed3/9/2020
SHRIMAD DAYANAND SHIKSHA SAMITI,BHILWARA vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 1062/JPR/2019[0]Status: Disposed3/9/2020
BADRI PRASAD RAM GOPAL DALL MILL,ALWAR vs INCOME TAX OFFICER, ALWAR
ITA 91/JPR/2018[1998-99]Status: Disposed3/9/2020AY 1998-99
SHRI PAPPU RAM SARAN,KISHANGARH vs INCOME TAX OFFICER, WARD-2, KISHANGARH
ITA 1303/JPR/2018[2010-11]Status: Disposed3/9/2020AY 2010-11
SMT. ANITA JAIN,JAIPUR vs ITO, WARD-5(5), JAIPUR
ITA 89/JPR/2020[2011-12`]Status: Disposed1/9/2020
M/S. GURU KRIPA CAREER INSTITUTE PVT. LTD.,SIKAR vs PR.CIT-3, JAIPUR
ITA 283/JPR/2020[2015-16]Status: Disposed1/9/2020AY 2015-16