← All Benches

ITAT Jaipur Bench

7,647 judgments

SHRI NAWAL KISHORE SONI,JAIPUR vs ACIT, CENTRAL CIRCLE-3, JAIPUR

ITA 1256/JPR/2019[2015-16]Status: Disposed15/9/2020AY 2015-16

SHRI KEDAR PRASAD KHANDELWAL,TONK vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR

ITA 878/JPR/2017[2013-14]Status: Disposed15/9/2020AY 2013-14

PANCH SARAVIGYAN HARSUKH VILAS GARDEN,KARULI vs CIT(EXEMPTION), JAIPUR

ITA 87/JPR/2020[2019-20]Status: Disposed14/9/2020AY 2019-20

DCIT, CC-1, JAIPUR vs SHRI JUGAL KISHORE GARG(DEREWALA), JAIPUR

ITA 34/JPR/2020[2014-15]Status: Disposed14/9/2020AY 2014-15

THEME ENGINEERING SERVICES PRIVATE LIMITED,JAIPUR vs ACIT, CIRCLE-6, JAIPUR

ITA 14/JPR/2020[2014-15]Status: Disposed14/9/2020AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, JAIPUR vs M/S TIRUPATI BUILDINERS AND DEVLOPERS, JAIPUR

ITA 920/JPR/2019[2015-16]Status: Disposed14/9/2020AY 2015-16

INCOME TAX OFFICER, BUNDI vs M/S ARAVALI PRIME CONSULTANTS PVT. LTD., BUNDI

ITA 801/JPR/2019[2009-10]Status: Disposed14/9/2020AY 2009-10

SHRI RAJENDRA KUMAR JAIN,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR

ITA 708/JPR/2019[2014-15]Status: Disposed14/9/2020AY 2014-15

SHRI SUMIT GOYAL C/O SHRI RAM LAKHAN GOYAL MOHALLA THATERON KA, SHRIMADHOPUR, DIST-SIKAR C/O- S.L. PODDAR & COMPANY E-3A, KANTI CHANDRA ROAD, BANI PARK, JAIPUR,JAIPUR vs INCOME TAX OFFICER CIRCLE-6, NEEMA KA THANA, CIRCLE-6, NEEMA KA THANA

ITA 295/JPR/2019[2015-16]Status: Disposed14/9/2020AY 2015-16

SHRI HARISH TAMBI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR

ITA 970/JPR/2018[2004-05]Status: Disposed14/9/2020AY 2004-05

SHRI VISHNU TAMBI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR

ITA 965/JPR/2018[2005-06]Status: Disposed14/9/2020AY 2005-06

SMT. SHIMLA DEVI,HINDAUN CITY vs INCOME TAX OFFICER, KARAULI

ITA 141/JPR/2018[2011-12]Status: Disposed14/9/2020AY 2011-12

SMT. SAROJ BANSAL,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, JAIPUR

ITA 1226/JPR/2018[2014-15]Status: Disposed14/9/2020AY 2014-15

SMT. CHITRA BANSAL,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, JAIPUR

ITA 1225/JPR/2018[2014-15]Status: Disposed14/9/2020AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR vs SHRI JUGAL KISHORE GARG, JAIPUR

ITA 880/JPR/2019[2014-15]Status: Disposed11/9/2020AY 2014-15

M/S. KALYAN AWAS VIKAS PVT. LTD, D-25, LAL BAHADUR NAGAR, JAWAHAR LAL NEHRU MARG, JAIPUR,JAIPUR vs ACIT, CENTRAL CIRCLE-1, JAIPUR, CENTRAL CIRCLE-1, JAIPUR

ITA 329/JPR/2019[2014-15]Status: Disposed11/9/2020AY 2014-15

M/S. KALYAN AWAS VIKAS PVT. LTD. D-25, LAL BAHADUR NAGAR, JAWAHAR LAL NEHRU MARG, JAIPUR,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR, CENTRAL CIRCLE-1, JAIPUR

ITA 328/JPR/2019[2013-14]Status: Disposed11/9/2020AY 2013-14

M/S. KALYAN AWAS VIKAS PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR

ITA 327/JPR/2019[2012-13]Status: Disposed11/9/2020AY 2012-13

SHRI SATISH KUMAR GARG,BEAWAR vs DCIT, CENTRAL CIRCLE, AJMER

ITA 1320/JPR/2019[2011-12]Status: Disposed11/9/2020AY 2011-12

SHRI ANIL KUMAR AGRAWAL,JAIPUR vs ACIT, CIRCLE-4, JAIPUR

ITA 1304/JPR/2019[2012-13]Status: Disposed11/9/2020AY 2012-13