← All Benches
ITAT Jaipur Bench
7,649 judgments
AMRAPALI EXPORTS,JAIPUR vs THE DCIT (CPC), BANGALORE
ITA 208/JPR/2021[2018-19]Status: Disposed15/11/2021AY 2018-19
RAGHAV IMPEX,JAIPUR vs INCOME TAX OFFICER WARD 3(1), JAIPUR, JAIPUR
ITA 206/JPR/2021[2018-2019]Status: Disposed15/11/2021AY 2018-2019
GANESH KUMAR AGARWAL,JAIPUR vs CPC, BEGALURU
ITA 195/JPR/2021[2017-18]Status: Disposed15/11/2021AY 2017-18
SONALI POLYMERS PRIVATE LIMITED,JAIPUR vs DCIT - 7, JAIPUR
ITA 187/JPR/2021[2019-20]Status: Disposed15/11/2021AY 2019-20
SH. SAVINDERJEET SINGH,SHOP NO.15, 16, 17, SHANTI TOWER, IIND FLOOR, BEAWAR vs CPC, BENGALURU, BENGALURU
ITA 186/JPR/2021[2018-19]Status: Disposed15/11/2021AY 2018-19
PROFESIONAL HR SERVICES PVT LTD,JAIPUR vs ITO WARD 6(1), JAIPUR
ITA 181/JPR/2021[2017-18]Status: Disposed15/11/2021AY 2017-18
SH. GOKAL RAM GUJAR,VILLAGE GUDA, POST MANPURA, TEHSIL MASUDA, DISTRICT AJMER vs CPC, BENGALURU, BENGALURU
ITA 169/JPR/2021[2018-19]Status: Disposed15/11/2021AY 2018-19
ALSISAR HOTELS & RESORTS PVT LTD,JAIPUR vs CIT APPEALS, CIRCLE-1 INCOME TAX DEPARTMENT JAIPUR
ITA 167/JPR/2021[2019-20]Status: Disposed15/11/2021AY 2019-20
KANDARP TRADELINKS AND SERVICES DELHI PRIVATE LIMITED,JAIPUR vs INCOME TAX OFFICER WARD 4(2), JAIPUR, JAIPUR
ITA 162/JPR/2021[2018-19]Status: Disposed15/11/2021AY 2018-19
KANDARP TRADELINKS AND SERVICES PRIVATE LIMITED,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -6, JAIPUR, JAIPUR
ITA 156/JPR/2021[2018-19]Status: Disposed15/11/2021AY 2018-19
KANDARP TRADELINKS AND SERVICES PRIVATE LIMITED,JAIPUR vs DCIT, CIRCLE-6, JAIPUR
ITA 155/JPR/2021[2017-18]Status: Disposed15/11/2021AY 2017-18
PUNJAB ENGINEERING WORKS JAIPUR SOUTH,JAIPUR vs ADIT, CPC, BANGALORE
ITA 133/JPR/2021[2019-20]Status: Disposed15/11/2021AY 2019-20
PUNJAB ENGINEERING WORKS (JAIPUR SOUTH),JAIPUR, RAJASTHAN vs DCIT, CPC, BANGALORE
ITA 132/JPR/2021[2018-19]Status: Disposed15/11/2021AY 2018-19
M/S HARVEST GOLD INDUSTRIES PVT. LTD.,L-37, INCOME TAX COLONY, TONK ROAD, JAIPUR vs CPC, BENGALURU, BENGALURU
ITA 116/JPR/2021[2019-20]Status: Disposed15/11/2021AY 2019-20
M/S HARVEST GOLD INDUSTRIES PVT. LTD.,L-37, INCOME TAX COLONY, TONK ROAD, JAIPUR vs CPC, BANGALORE, BANGALORE
ITA 115/JPR/2021[2018-19]Status: Disposed15/11/2021AY 2018-19
M/S HARVEST GOLD INDUSTRIES PVT. LTD.,L-37, INCOME TAX COLONY, TONK ROAD, JAIPUR vs ACIT/ DCIT, CIRCLE-6, JAIPUR
ITA 114/JPR/2021[2017-18]Status: Disposed15/11/2021AY 2017-18
ASIA SEWING MACHINE MFRS PVT LTD,JAIPUR vs ADIT, CPC BENGALURU
ITA 103/JPR/2021[2019-20]Status: Disposed15/11/2021AY 2019-20
ASIA SEWING MACHINE MFRS PVT LTD,JAIPUR vs CPC, BANGALORE
ITA 102/JPR/2021[2018-19]Status: Disposed15/11/2021AY 2018-19
ITO, WAR-1(3), ALWAR vs SMT. URMILA DEVI, ALWAR
ITA 95/JPR/2020[2014-15]Status: Disposed15/11/2021AY 2014-15
ITO WARD -1(3), ALWAR vs SHRI NAND KISHORE AGRAWAL, ALWAR
ITA 94/JPR/2020[2020]Status: Disposed15/11/2021
