← All Benches

ITAT Jaipur Bench

7,649 judgments

ITO, WARD-1(3), ALWAR vs SHRI NITIN AGARWAL, ALWAR

ITA 92/JPR/2020[2014-15]Status: Disposed15/11/2021AY 2014-15

SHRI RAJENDRA DAGA,JAIPUR vs ITO, WARD-2(3), JAIPUR

ITA 237/JPR/2020[2015-16]Status: Disposed15/11/2021AY 2015-16

SHRI RAJENDRA DAGA,JAIPUR vs ITO, WARD-2(3), JAIPUR

ITA 236/JPR/2020[2014-15]Status: Disposed15/11/2021AY 2014-15

SHRI ANIKET HARKAWAT,JAIPUR vs ACIT, C-1, JAIPUR

ITA 190/JPR/2020[2014-15]Status: Disposed15/11/2021AY 2014-15

SHRI SHAYAM AGARWAL,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR

ITA 985/JPR/2019[2008-09]Status: Disposed15/11/2021AY 2008-09

SHRI RAI SINGH SIHAG,JAIPUR vs INCOME TAX OFFICER, WARD-3-1, JAIPUR

ITA 441/JPR/2019[2007-08]Status: Disposed15/11/2021AY 2007-08

SHRI SURENDRA SINGH KHAIRIA,ALWAR vs INCOME TAX OFFICER, WARD-1-5, ALWAR

ITA 208/JPR/2019[2009-10]Status: Disposed15/11/2021AY 2009-10

SMT. SHIKHA SOMANI,JAIPUR vs ITO, WARD-3(5), JAIPUR

ITA 1365/JPR/2019[2009-10]Status: Disposed15/11/2021AY 2009-10

CHILD DEVELOPMENT PROJECT OFFICER,AJMER vs DCIT, CPC, TDS, GHAZIABAD

ITA 1199/JPR/2019[2018-19 (24 Q, 4TH QTR)]Status: Disposed15/11/2021

CHILD DEVELOPMENT PROJECT OFFICER,AJMER vs DCIT, CPC, TDS, GHAZIABAD

ITA 1198/JPR/2019[2018-19 (24Q, 3RD QTR.)]Status: Disposed15/11/2021

CHILD DEVELOPMENT PROJECT OFFICER,AJMER vs DCIT, CPC(TDS), GHAZIABAD

ITA 1197/JPR/2019[2018-19 (24Q. 2ND QTR)]Status: Disposed15/11/2021

CHILD DEVELOPMENT PROJECT OFFICER,AJMER vs DCIT, CPC(TDS), GHAZIABAD

ITA 1196/JPR/2019[2017-18 (24Q, 4TH QTR)]Status: Disposed15/11/2021

CHILD DEVELOPMENT PROJECT OFFICER,AJMER vs DCIT, CPC(TDS), GHAZIABAD

ITA 1195/JPR/2019[2017-18 (24Q, 3RD QTR)]Status: Disposed15/11/2021

SHRI NARESH KUMAR PAREEK,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, WARD-4-2, JAIPUR

ITA 1106/JPR/2019[2010-11]Status: Disposed15/11/2021AY 2010-11

SHRI JAGAT SINGH SURANA,JAIPUR vs INCOME TAX OFFICER, WARD-6-2, JAIPUR

ITA 1045/JPR/2019[2005-06]Status: Disposed15/11/2021AY 2005-06

M/S GOODWILL IMPEX LIMITED,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR

ITA 1282/JPR/2018[2012-13]Status: Disposed15/11/2021AY 2012-13

SMT REKHA BHABHARA,JAIPUR vs INCOME TAX OFFICER, WARD-6-1, JAIPUR

ITA 666/JPR/2017[2011-12]Status: Disposed15/11/2021AY 2011-12

PLATINUM DESIGNS LIMITED LIABILITY PARTNERSHIP,JAIPUR vs THE DCIT (CPC), BANGLORE

ITA 207/JPR/2021[2018-19]Status: Disposed11/11/2021AY 2018-19

SULTAN SINGH YADAV,KOTPUTLI, JAIPUR vs THE DCIT, CPC, BENGALURU

ITA 189/JPR/2021[2019-20]Status: Disposed11/11/2021AY 2019-20

PRASHEETAN AIRCON,JAIPUR vs DCIT-6, JAIPUR

ITA 188/JPR/2021[2019-20]Status: Disposed11/11/2021AY 2019-20