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ITAT Jaipur Bench

7,649 judgments

PRAMOD KASLIWAL,JAIPUR vs ITO WD. 6(2) , BHAGWAN DASS ROAD, JAIPUR

ITA 388/JPR/2022[2017-18]Status: Heard2/1/2023AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

PRAMOD KASLIWAL,JAIPUR vs ITO WD. 6(2) , NEW CENTRAL REVENUE BUILDING, BHAGWAN DASS ROAD, JAIPUR 302005

ITA 387/JPR/2022[2017-18]Status: Heard2/1/2023AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

JYOTI AUTOMOBILES PRIVATE LIMITED,RAJASTHAN vs COMMISSIONER OF INCOME-TAX (APPEALS), RAJASTHAN

ITA 354/JPR/2022[2020-21]Status: Disposed21/12/2022AY 2020-21

M/S RANWA LAND DEVELOPERS PVT. LTD.,4, D-VILLA, STATION ROAD, JAIPUR vs ITO, WARD-3(2), JAIPUR

ITA 329/JPR/2022[2014-15]Status: Disposed21/12/2022AY 2014-15

INCOME TAX OFFICER, WARD-1(4), JAIPUR, STATUE CIRCLE, JAIPUR vs CHAMBOO GUPTA, SHASTRI NAGAR, JAIPUR

ITA 311/JPR/2022[2012-13]Status: Disposed21/12/2022AY 2012-13

RAVI PRAKASH SRIVASTAVA,JAIPUR vs ITO WARD 7(1), NEAR VIDHAN SABHA BUILDING

ITA 273/JPR/2021[2009-2010]Status: Disposed21/12/2022AY 2009-2010

DCIT, JAIPUR vs VIGYAN LODHA, JAIPUR

ITA 169/JPR/2022[2014-15]Status: Disposed20/12/2022AY 2014-15

MR. IMRAN KHAN C/O- PANKAJ PRINCE AND ASSOCIATES, S-2, SHREEJI CHAMBERS 6B, PUROHIT JI KA BAGH, GOPINATH MARG, NEAR SBI, M.I. ROAD, JAIPUR,JAIPUR vs ITO WARD-3(3), JAIPUR, WARD-3(3), JAIPUR

ITA 621/JPR/2019[2014-15]Status: Disposed19/12/2022AY 2014-15

ASSTT. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, JAIPUR vs SHRI CHANDRA SURANA, JAIPUR

ITA 166/JPR/2022[2017-18]Status: Disposed15/12/2022AY 2017-18

JHUNJHUNU KARYA VIKRYA SAHAKARI SAMITI LIMITED,JHUNJHUNU vs PRINCIPAL COMMISSIONER OF INCOME TAX, JAIPUR-2

ITA 150/JPR/2022[2017-18]Status: Disposed15/12/2022AY 2017-18

SH. DILEEP GANGWAL,B-138, VIJAY PATH, TILAK NAGAR, JAIPUR vs ITO, WARD-6(1), JAIPUR

ITA 348/JPR/2022[2011-12]Status: Disposed14/12/2022AY 2011-12

MARVEL SUPPORT CONSULTANCY SERVICES,JAIPUR vs ACIT, CIRLCE, JAIPUR

ITA 293/JPR/2022[2018-19]Status: Disposed14/12/2022AY 2018-19

MOHIT METALS PRIVATE LIMITED,BHIWADI vs CIT (APPEALS), NFAC

ITA 173/JPR/2022[2016-17]Status: Disposed14/12/2022AY 2016-17

RAVI MANOHAR BATWARA,JAIPUR vs THE PCIT-1, JAIPUR

ITA 145/JPR/2022[2013-14]Status: Disposed14/12/2022AY 2013-14

BHAWANI CHEM,JAIPUR vs ASSESING OFFICER, JAIPUR

ITA 279/JPR/2021[2018-19]Status: Disposed14/12/2022AY 2018-19

ARJUN SINGH,KOTA vs ACIT, CIRCLE-I

ITA 106/JPR/2021[2009-10]Status: Disposed14/12/2022AY 2009-10

ELCON DRUGS & FORMULATION LTD.,JAIPUR vs JCIT(OSD), CIRCLE-4, JAIPUR

ITA 299/JPR/2020[2009-10]Status: Disposed14/12/2022AY 2009-10

SURESH KUMAR GOYAL,JAIPUR vs ACIT/DCIT CIR-6, JAIPUR

ITA 367/JPR/2022[2019-20]Status: Disposed13/12/2022AY 2019-20

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE AJMER vs MUKESH KUMAR SOMANI, KISHANGARH

ITA 352/JPR/2022[2020-21]Status: Disposed8/12/2022AY 2020-21

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE AJMER vs OMANSHU SHARMA, AJMER

ITA 339/JPR/2022[2020-21]Status: Disposed8/12/2022AY 2020-21