← All Benches
ITAT Jaipur Bench
7,649 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE AJMER vs CHANDRA KANT SAINI, AJMER
ITA 338/JPR/2022[2020-21]Status: Disposed8/12/2022AY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE AJMER vs ANOOP KUMAR GUPTA, AJMER
ITA 337/JPR/2022[2020-21]Status: Disposed8/12/2022AY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE AJMER vs MUKESH KUMAR SOMANI, KISHANGARH
ITA 336/JPR/2022[2019-20]Status: Disposed8/12/2022AY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE AJMER vs ALOK MALPANI, KISHANGARH
ITA 335/JPR/2022[2020-21]Status: Disposed8/12/2022AY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE AJMER vs ALOK MALPANI, KISHANGARH
ITA 334/JPR/2022[2019-20]Status: Disposed8/12/2022AY 2019-20
RAJ KUMAR JAIN,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE – 2, JAIPUR, JAIPUR
ITA 323/JPR/2022[2014-15]Status: Disposed8/12/2022AY 2014-15
BHAJAN LAL SURESH CHANDRA SARRAF,AJMER vs PCIT (CENTRAL), JAIPUR
ITA 135/JPR/2022[2018-19]Status: Disposed7/12/2022AY 2018-19
SHRI KHANIYA LAL KHATOR,JAIPUR vs INCOME TAX OFFICER, WARD-3-5, JAIPUR
ITA 410/JPR/2019[2009-10]Status: Disposed7/12/2022AY 2009-10
RAJESH KUMAR GUPTA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4, JAIPUR
ITA 365/JPR/2022[2013-14]Status: Disposed30/11/2022AY 2013-14
JEENKRIPA TOWNSHIP PRIVATE LIMITED,VAISHALI NAGAR vs ITO WARD 1(1) JAIPUR, JAIPUR
ITA 325/JPR/2022[2017-18]Status: Disposed30/11/2022AY 2017-18
INCOME TAX OFFICER, JAIPUR vs ASHU VARMA, JAIPUR
ITA 252/JPR/2022[2017-18]Status: Disposed30/11/2022AY 2017-18
VIJAY KUMAR VIJAYVERGIYA,JAIPUR vs DCIT, CIRCLE-7, JAIPIUR
ITA 238/JPR/2022[2012-13]Status: Disposed30/11/2022AY 2012-13
DCIT, CENTRAL CIRCLE-1, JAIPUR vs SHRI NITESH AGRAWAL, JAIPUR
ITA 1305/JPR/2019[2017-18]Status: Disposed30/11/2022AY 2017-18
DCIT, CENTRAL CIRCLE-1, JAIPUR vs M/S. SHIV SHAKTI DEVELOPERS, JAIPUR
ITA 1303/JPR/2019[2017-18]Status: Disposed30/11/2022AY 2017-18
DCIT, CENTRAL CIRCLE-1, JAIPUR vs M/S. SHIV SHAKTI DEVELOPERS, JAIPUR
ITA 1302/JPR/2019[2016-17]Status: Disposed30/11/2022AY 2016-17
SMT. PRIYANKA AGRAWAL,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 1132/JPR/2019[2016-17]Status: Disposed30/11/2022AY 2016-17
M/S SARAF EXPORT PALACE,CHURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, JHUNJHUNU
ITA 1213/JPR/2018[2013-14]Status: Disposed30/11/2022AY 2013-14
MANOJ KUMAR SHARMA,JAIPUR vs PCIT(CENTRAL), JAIPUR
ITA 283/JPR/2022[2015-16]Status: Disposed25/11/2022AY 2015-16
MANOJ KUMAR SHARMA,JAIPUR vs PCIT(CENTRAL), JAIPUR
ITA 282/JPR/2022[2014-15]Status: Disposed25/11/2022AY 2014-15
MANOJ KUMAR SHARMA,JAIPUR vs PCIT (CENTRAL), JAIPUR
ITA 281/JPR/2022[2013-14]Status: Disposed25/11/2022AY 2013-14
