ITAT Jaipur Bench

7,649 judgments

BHARTESH JAIN,JAIPUR vs PCIT, JAIPUR-1, JAIPUR

ITA 326/JPR/2022[2017-18]Status: Disposed31/1/2023AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

KEEDAY MAKAUDAY FOUNDATION,JAIPUR vs CIT(EXEMPTION) JAIPUR, JAIPUR

ITA 418/JPR/2022[2022-23]Status: Disposed30/1/2023AY 2022-23

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

TAGORE SHIKSHA SAMITI,JHUNJHUNU vs ACIT, CIRCLE (EXEMPTION), JAIPUR

ITA 425/JPR/2022[2018-19]Status: Disposed24/1/2023AY 2018-19

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

BHARGAVI HOTELS AND RESORTS PVT LTD,JAIPUR vs INCOME TAX OFFICER WARD 1(1), JAIPUR, JAIPUR

ITA 419/JPR/2022[2020-21]Status: Disposed24/1/2023AY 2020-21

HON’BLE SHRI SANDEEP GOSAIN (Judicial Member)

G S BUILD ESTATE P. LTD.,JAIPUR vs ITO, WD-6(2), JAIPUR

ITA 377/JPR/2022[2020-21]Status: Disposed24/1/2023AY 2020-21

Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)

SHREE AGRAWAL CHOUDHARY PANCHAYAT TRUST,CHOUDHARY PANCHAYAT FATEHPUR, SIKAR vs CIT(E), JAIPUR

ITA 368/JPR/2022[2022-23]Status: Disposed24/1/2023AY 2022-23

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

MIRACLE BUILDTECK PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, TDS-2, N.C.R BUILDING, JAIPUR

ITA 358/JPR/2022[2013-14]Status: Disposed24/1/2023AY 2013-14

Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)

DCIT, JAIPUR vs RAJASTHAN FINANCIAL CORPORATION, JAIPUR

ITA 199/JPR/2022[2019-20]Status: Disposed12/1/2023AY 2019-20

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SHRI SURESH MAL LODHA, 537-38, MAHIMA TRINITY, NEW SANGANER ROAD, SWEJ FARM, JAIPUR,JAIPUR vs ACIT JAIPUR, JAIPUR

ITA 968/JPR/2019[2009-10]Status: Disposed12/1/2023AY 2009-10

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

M/S LOK VIKAS HOUSING FUNDS LTD.( NOW LOK VIKAS HOUSING FINANCE CORPORATION LTD. ,JAIPUR vs THE ADDL.CIT RANGE-1, JAIPUR

ITA 452/JPR/1999[1995-96]Status: Disposed12/1/2023AY 1995-96

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

PRADEEP KUMAR,JHUJHUNU vs ITO WARD -2, JHUJHUNU

ITA 370/JPR/2022[2011-12]Status: Disposed11/1/2023AY 2011-12

HON’BLE SHRI SANDEEP GOSAIN (Judicial Member)

JHALAWAR KENDRIYA SAHAKARI BNAK LTD,JHALAWAR vs ADL/ADIT (I&CI), JAIPUR

ITA 313/JPR/2022[2019-2020]Status: Disposed11/1/2023AY 2019-2020

HON’BLE SHRI SANDEEP GOSAIN (Judicial Member)

MAHESH KUMAR AGRAWAL HUF,BHARTPUR vs ITO, BHARTPUR

ITA 250/JPR/2022[2012-13]Status: Disposed11/1/2023AY 2012-13

Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)

SMT. MANJU AGRAWAL,BHARTPUR vs ITO, BHARTPUR

ITA 249/JPR/2022[2012-13]Status: Disposed11/1/2023AY 2012-13

Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)

M/S. OM SHIV PROPERTIES PVT. LTD,JAIPUR vs ITO, WARD -6(1), JAIPUR

ITA 306/JPR/2020[2014-15]Status: Disposed11/1/2023AY 2014-15

HON’BLE SHRI SANDEEP GOSAIN (Judicial Member)

ITO, WARD-1, BHARATPUR vs SHRI MADAN LAL SHARMA, JAIPUR

ITA 1312/JPR/2019[2011-12]Status: Disposed10/1/2023AY 2011-12

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SHRI MADAN LAL SHARMA,JAIPUR vs ITO, WARD-1, , BHARATPUR

ITA 1229/JPR/2019[2011-12]Status: Disposed10/1/2023AY 2011-12

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

M/S RAMAVTAR KRISHANAVTAR,KOTA vs INCOME TAX OFFICER, KOTA

ITA 214/JPR/2018[2014-15]Status: Disposed5/1/2023AY 2014-15

Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)

GEETA DEVI SAINI,JAIPUR vs DCIT/ ITO, JAIPUR

ITA 285/JPR/2022[2011-2012]Status: Disposed4/1/2023AY 2011-2012

Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)

SMT. KRISHNA AGRAWAL, SAHIB LAL RAMNATH SARAF, CHAUTH MATA BAZAR, KOTA,KOTA vs ACIT, KOTAT, KOTA

ITA 604/JPR/2019[2013-14]Status: Disposed4/1/2023AY 2013-14

Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)