ITAT Jaipur Bench
7,649 judgments
ALWAR GENERAL FINANCE CO. (P) LTD,ALWAR vs ACIT, ALWAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
NIMBUS PIPES LIMITED,JAIPUR vs ACIT CIRCLE-4, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
JAGDISH CHANDRA CHOUDHARY,AJMER vs ITO W-2(2) AJMER, AJMER
Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)
JAI AMBEY WINES,AJMER vs ITO, WD1(2), AJMER
Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)
LOKESH KUMAR SHARMA,JAIPUR vs ITO WD-4(2), JAIPUR
HON’BLE SHRI SANDEEP GOSAIN (Judicial Member)
MR. MANOJ KUMAR GOUR,JAIPUR vs ITO, WD-4(3), JAIPUR
HON’BLE SHRI SANDEEP GOSAIN (Judicial Member)
SOPHICAL SHIKSHAN SANSTHAN,AJMER vs CIT, EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, CIRLCE-1, JAIPUR vs M/S CUROSIS HEALTHCARE PRIVATE LIMITED , JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
KANHAIYA LAL LALWANI,JAIPUR vs ITO WARD-5(1) JAIPUR, JAIPUR
Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)
M/S HANUMAN TUBE WELL CO.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, JAIPUR vs M/S HANUMAN TUBE WELL CO., JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
INDU SHARMA,JAIPUR vs INCOME TAX OFFICER , JAIPUR
HON’BLE SHRI SANDEEP GOSAIN (Judicial Member)
THE KEKRI COOPERATIVE MARKETING SOCIETY,AJMER vs ITO, WARD-2(3), AJMER
Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)
M/S QUASAR DEVELOPERS PVT. LTD.,202, RIDHI SIDHI BHAWAN, AHINSA CIRCLE, C-SCHEME, JAIPUR vs ITO, WARD-6(2), JAIPUR
Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)
SANDEEP SETHI ,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1,JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RAJIV NIGOTIYA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
PRAMOD PAREEK,JAIPUR vs ITO, WARD-6(3), JAIPUR
Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)
LAL SINGH NADERIA,JAIPUR vs ITO, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
M/S AIRLINK INTERNATIONAL,B-6, SHAKTESH APARTMENT, MOTI DOONGRI ROAD, JAIPUR vs CPC, BANGALORE/ ITO, WARD-5(2), JAIPUR, JAIPUR
HON’BLE SHRI SANDEEP GOSAIN (Judicial Member)
M/S NIGAM JEWELS PVT. LTD.,H-45, SEZ 1, RIICO INDUSTRIAL AREA, SITAPURA, JAIPUR vs CPC, BANGALORE/ ACIT/DCIT, CIRCLE-7, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)