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ITAT Jaipur Bench

7,649 judgments

OM PRAKASH SHARMA HUF,JAIPUR vs INCOME TAX OFFICER, WARD 4(1), JAIPUR, JAIPUR

ITA 22/JPR/2023[2010-2011]Status: Disposed28/2/2023AY 2010-2011

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

AGARWAL SHIKSHA SAMITI,JAIPUR vs ITO 5(3), JAIPUR

ITA 399/JPR/2022[2019-20]Status: Disposed28/2/2023AY 2019-20

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SHRI BANWARI LAL AGRAWAL,AJMER vs ITO, WARD-2, KISHANGARH

ITA 1245/JPR/2019[2011-12]Status: Disposed28/2/2023AY 2011-12

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

MANDIR SHREE AMRIT RAGHUNATHJI,JAIPUR vs ITO, I.T.O. (EXEMPTION) JAIPUR

ITA 407/JPR/2022[2010-2011]Status: Disposed27/2/2023AY 2010-2011

Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)

BIKANER ENGINEERING WORKS,JAIPUR vs ITO WARD 6(3), JAIPUR

ITA 372/JPR/2022[2019-20]Status: Disposed27/2/2023AY 2019-20

Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)

KAILA DEVI TEMPLE TRUST,JAIPUR vs ITO, EXEMPTION, WD1, JAIPUR

ITA 327/JPR/2022[2016-17]Status: Disposed27/2/2023AY 2016-17

Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)

AHMED ALI KHAN,TONK vs ITO, TONK

ITA 302/JPR/2022[2010-11]Status: Disposed23/2/2023AY 2010-11

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SHRI SHIKHAR CHAND LALWANI,JAIPUR vs INCOME TAX OFFICER, WARD-2-3, JAIPUR

ITA 925/JPR/2019[2004-05]Status: Disposed23/2/2023AY 2004-05

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA Nos. 925 TO 927/JP/2019 fu/kZkj.ko"kZ@AssessmentYears :2004-05, 2005-06 & 2009-10 Shri Shikar Chand Lalwani L/H Smt. Umrao Devi Lalwani D-103, Gautam Marg, Nirman Nagar, Ajmer Road, Jaipur cuke Vs. The ITO Ward 2(3) Jaipur LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: AATPL 2150 R vihykFkhZ@Appellant izR;FkhZ@Respondent vk;djvihy la-@ITA Nos. 928 TO 930/JP/2019 fu/kZkj.ko"kZ@AssessmentYears : 2004-05,

MUKESH GOYAL,GANGAPURCITY vs ITO, SAWAI MADHOPUR

ITA 406/JPR/2022[2013-14]Status: Disposed22/2/2023AY 2013-14

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

NARENDRA SINGH YADAV,JAIPUR vs ACIT , CIRCLE 1 JAIPUR

ITA 404/JPR/2022[2019-20]Status: Disposed22/2/2023AY 2019-20

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

VENUS FOOTARTS LIMITED,NEEM KA THANA, SIKAR vs DCIT , CENTRAL CIRCLE-1, JAIPUR

ITA 375/JPR/2022[2020-21]Status: Disposed22/2/2023AY 2020-21

HON’BLE SHRI SANDEEP GOSAIN (Judicial Member)

INCOME TAX OFFICER (TDS), KOTA vs ZILA PARISHAD , SAWAI MADHOPUR

ITA 16/JPR/2023[2019-20]Status: Disposed20/2/2023AY 2019-20

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA No.15 /JPR/2023 fu/kZkj.ko"kZ@Assessment Years :2018-19 Income Tax Officer, Kota. cuke Vs. Zila Parishad Sawaimadhopur. LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: JDHZ00055G vihykFkhZ@Appellant izR;FkhZ@Respondent vk;djvihy la-@ITA No.16 /JPR/2023 fu/kZkj.ko"kZ@Assessment Years : 2019-20 Income Tax Officer(TDS), Kota. cuke Vs. Zila Parishad Sawaimadhopur. LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: J

INCOME TAX OFFICER, KOTA vs ZILA PARISHAD, SAWAI MADHOPUR

ITA 15/JPR/2023[2018-19]Status: Disposed20/2/2023AY 2018-19

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA No.15 /JPR/2023 fu/kZkj.ko"kZ@Assessment Years :2018-19 Income Tax Officer, Kota. cuke Vs. Zila Parishad Sawaimadhopur. LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: JDHZ00055G vihykFkhZ@Appellant izR;FkhZ@Respondent vk;djvihy la-@ITA No.16 /JPR/2023 fu/kZkj.ko"kZ@Assessment Years : 2019-20 Income Tax Officer(TDS), Kota. cuke Vs. Zila Parishad Sawaimadhopur. LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: J

SMT. MEENA AGRAWAL,BHARATPUR vs ITO WD-1, BHARTAPUR

ITA 447/JPR/2022[2012-13]Status: Disposed20/2/2023AY 2012-13

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DHARAMRAJ SINGH,JAIPUR vs ITO WARD 1(1), JAIPUR, JAIPUR

ITA 438/JPR/2022[2009-10]Status: Disposed20/2/2023AY 2009-10

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

MANJU SARAN,JAIPUR vs ITO WD 7(1), JPR, JAIPUR

ITA 423/JPR/2022[2017-18]Status: Disposed20/2/2023AY 2017-18

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

PARIS ELYSEES INDIA PRIVATE LIMITED,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX , CIRCLE-7, JAIPUR

ITA 357/JPR/2022[2018-19]Status: Fixed20/2/2023AY 2018-19

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SH. YOGENDRA KUMAR,KHERALI PICHNOT, KHAREDA, VIA-MALAKHERA, ALWAR vs ITO, WARD-2(3), ALWAR

ITA 341/JPR/2022[2011-12]Status: Disposed20/2/2023AY 2011-12

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SARAF EXPORTS,SARDARSHAHAR vs ACIT, JHUNJHUNU

ITA 104/JPR/2021[2011-12]Status: Disposed20/2/2023AY 2011-12

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RITIKA GUPTA, 3/273, VIDHYADHAR NAGAR, JAIPUR,JAIPUR vs ITO WARD-4(2), JAIPUR, WARD-4(2), JAIPUR

ITA 551/JPR/2019[2012-13]Status: Disposed20/2/2023AY 2012-13

HON’BLE SHRI SANDEEP GOSAIN (Judicial Member)