ITAT Jaipur Bench

7,649 judgments

CREDAI RAJASTHAN,JAIPUR vs INCOME TAX OFFICER WARD-4(5), JAIPUR

ITA 1/JPR/2023[2017-18]Status: Disposed6/3/2023AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RAKESH KUMAR AGARWAL,JAIPUR vs INCOME TAX OFFICER, WARD 4(4), JAIPUR, JAIPUR

ITA 330/JPR/2022[2012-2013]Status: Disposed6/3/2023AY 2012-2013

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SIYA RAM JAT ,TONK vs ACIT , TONK

ITA 93/JPR/2021[2010-11]Status: Disposed6/3/2023AY 2010-11

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ASHA SHARMA,JAIPUR vs ITO, WARD-2(3), JAIPUR

ITA 22/JPR/2021[2009-10]Status: Disposed6/3/2023AY 2009-10

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SHRI SURESH KUMAR CHAWLA,JAIPUR vs ITO, WARD -6(3), JAIPUR

ITA 8/JPR/2020[2009-10]Status: Disposed6/3/2023AY 2009-10

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DCIT, CC-2, JAIPUR vs SHRI VIMAL CHAND SURANA(HUF), JAIPUR

ITA 62/JPR/2020[2008-09]Status: Disposed6/3/2023AY 2008-09

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SHRI MADHO LAL SAINI,JAIPUR vs ITO, WARD-2(3), JAIPUR

ITA 238/JPR/2020[2007-08]Status: Disposed6/3/2023AY 2007-08

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SHRI BHAGWATI PRASAD SHARMA,DAUSA vs INCOME TAX OFFICER, WARD, DAUSA

ITA 27/JPR/2019[2009-10]Status: Disposed6/3/2023AY 2009-10

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SMT. SAROJ DHAKA,JAIPUR vs ITO, WARD-6(3), JAIPUR

ITA 1345/JPR/2019[2009-10]Status: Disposed6/3/2023AY 2009-10

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SHRI KAILASH CHAND GEHLOT,JAIPUR vs ITO, WARD-5(3) JAIPUR

ITA 1279/JPR/2019[2009-10]Status: Disposed6/3/2023AY 2009-10

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SHRI SHRINIVAS TRIPATHI,AJMER vs INCOME TAX OFFICER, AJMER

ITA 471/JPR/2018[2009-10]Status: Disposed6/3/2023AY 2009-10

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SHRI ARVIND KUMAR SENGWA,AJMER vs INCOME TAX OFFICER, WARD-2-1, AJMER

ITA 1123/JPR/2018[2009-10]Status: Disposed6/3/2023AY 2009-10

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ACIT, JAIPUR vs MADAN MOHAN GUPTA, JAIPUR

ITA 516/JPR/2017[2010-11]Status: Disposed6/3/2023AY 2010-11

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ACIT, JAIPUR vs MADAN MOHAN GUPTA, JAIPUR

ITA 515/JPR/2017[2009-10]Status: Disposed6/3/2023AY 2009-10

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ACIT, JAIPUR vs MADAN MOHAN GUPTA, JAIPUR

ITA 514/JPR/2017[2008-09]Status: Disposed6/3/2023AY 2008-09

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ACIT, JAIPUR vs MADAN MOHAN GUPTA, JAIPUR

ITA 513/JPR/2017[202007-0814-15]Status: Disposed6/3/2023

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

MADAN MOHAN GUPTA,JAIPUR vs ACIT, JAIPUR

ITA 449/JPR/2017[2007-08]Status: Disposed6/3/2023AY 2007-08

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

AMAN GOYAL,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, JAIPUR

ITA 402/JPR/2022[2014-15]Status: Disposed2/3/2023AY 2014-15

HON’BLE SHRI SANDEEP GOSAIN (Judicial Member)

OCEAN EXIM INDIA PRIVATE LTD,JAIPUR vs ITO WARD 1(2), JAIPUR

ITA 37/JPR/2023[2018-19]Status: Disposed28/2/2023AY 2018-19

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

M/S RAMAVTAR KRISHNAVTAR,KOTA vs INCOME TAX OFFICER , WARD1(3) KOTA

ITA 24/JPR/2023[2015-16]Status: Disposed28/2/2023AY 2015-16

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 24/JPR/2023 fu/kZkj.k o"kZ@Assessment Years : 2015-16 M/s Ramavtar Krishnavtar B-29, Bhamashah Mandi, Kota. cuke Vs. Income Tax Officer Ward-1(3), Kota. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AADFR 1857 P vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Saurabh Harsh (Adv.) jktLo dh vksj ls@ Revenue by : Shri Monisha Choudhary (Addl. CIT) lquokbZ dh rkjh[k