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ITAT Jaipur Bench

7,649 judgments

AKHAND ASSOCIATES,SIKAR vs ITO, WARD-1, SIKAR, SIKAR

ITA 386/JPR/2022[2012-13]Status: Disposed23/3/2023AY 2012-13

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

MAHESH KUMAR GUPTA,JAIPUR vs ACIT ,CIRCLE-4, JAIPUR

ITA 149/JPR/2022[2017-18]Status: Disposed23/3/2023AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DEEPAK JAIN,C-SCHEME vs ITO WARD 2(1), BHAGWAN DAS ROAD

ITA 196/JPR/2021[2013-14]Status: Disposed23/3/2023AY 2013-14

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

BHAWANI SHANKAR GUPTA,JAIPUR vs INCOME TAX OFFICER, WARD 4(1) JAIPUR, JAIPUR

ITA 43/JPR/2023[2015-16]Status: Disposed22/3/2023AY 2015-16

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SARITA JAIN,JAIPUR vs ITO, WD-1(1), JAIPUR

ITA 403/JPR/2022[2014-15]Status: Fixed22/3/2023AY 2014-15

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

M/S PANCHSHEEL COLONIZERS PRIVATE LIMITED,JAIPUR vs INCOME TAX OIFFICER, JAIPUR

ITA 7/JPR/2023[2015-2016]Status: Disposed21/3/2023AY 2015-2016

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SARDAR SINGH RATHORE,JAIPUR vs INCOME TAX OFFICER, WARD 4(5), JAIPUR

ITA 47/JPR/2023[2011-12]Status: Disposed20/3/2023AY 2011-12

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RAJKUMAR MEENA,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 251/JPR/2022[2015-16]Status: Disposed20/3/2023AY 2015-16

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SURAJ KANVAR,JAIPUR vs ITO WARD 3(4), JAIPUR

ITA 248/JPR/2022[2009-10]Status: Disposed20/3/2023AY 2009-10

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SHRI KESHORAIPATAN SAHKARI SUGAR MILLS LIMITED,KOTA vs PCIT, UDAIPUR

ITA 208/JPR/2022[2017-18]Status: Disposed20/3/2023AY 2017-18

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

BHIM SINGH,JAIPUR vs I.T.O, WARD 4(1), JAIPUR, JAIPUR

ITA 57/JPR/2023[2017-18]Status: Disposed16/3/2023AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SANTOSH YADAV,ALWAR vs ITO, WD.1, ALWAR

ITA 5/JPR/2023[2011-12]Status: Disposed16/3/2023AY 2011-12

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 5/JP/2023 fu/kZkj.k o"kZ@Assessment Years : 2011-12 Smt. Santosh Yadav Ward-2, Jilani Mata Ke Pass, Behror, Distt. Alwar cuke Vs. The ITO Ward-1 (1), Alwar LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ABSPY 9983 F vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Vikas Yadav jktLo dh vksj ls@ Revenue by : Smt. Monisha Choudhary, Addl. CIT-DR alquokbZ dh rkjh[k@ D

PAWAN MEENA,PLOT NO.91 vs ITO, WD2(5), JAIPUR

ITA 410/JPR/2022[2017-2018]Status: Disposed16/3/2023AY 2017-2018

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SH. NAND LAL,VILLAGE THADA VIA SEETHAL, TEHSIL TIJARA, ALWAR vs ITO, WARD-BHIWADI, ALWAR

ITA 38/JPR/2023[2012-13]Status: Disposed14/3/2023AY 2012-13

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

KUSUM AGARWAL,AJMER vs ITO WARD 2(1), AJMER

ITA 58/JPR/2022[2012-13]Status: Disposed14/3/2023AY 2012-13

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

M/S JAIPUR TELECOM PVT. LTD.,JAIPUR vs PR. CIT-2, JAIPUR

ITA 274/JPR/2021[2014-15]Status: Heard14/3/2023AY 2014-15

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No.274/JPR/2021 fu/kZkj.ko"kZ@Assessment Years :2014-15 M/s Jaipur Telecom Pvt. Ltd. 3, Amrapali Circle, Vaishali Nagar, Jaipur. cuke Vs. Pr.CIT-2, Jaipur LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: AABCJ 0763 D vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksjls@Assesseeby :Sh. Manish Agarwal(C.A.) jktLo dh vksjls@Revenue by: Sh. Ajey Malik (CIT) lquokbZ dh rkjh[k@Date of Hearing : 15/02/2

SMT. VIMLA SHARMA,JAIPUR vs ITO, WARD 1(1), JAIPUR

ITA 42/JPR/2023[2009-10]Status: Disposed13/3/2023AY 2009-10

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ACIT, CIRCLE-2, ALWAR vs SEWA STEEL PVT. LTD., BHIWADI

ITA 573/JPR/2017[2012-13]Status: Disposed13/3/2023AY 2012-13

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA No.573& 181/JP/2017 fu/kZkj.ko"kZ@AssessmentYear : 2012-13& 2013-14 The ACIT Circle-2, Alwar cuke Vs. M/s. Sewa Steel Pvt. Ltd. E-90-C, Industrial Area, Tijara Bhiwadi, Distt. Alwar (Raj) LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: AACCS 4307 D vihykFkhZ@Appellant izR;FkhZ@Respondent jktLo dh vksjls@Revenue by: Shri Laxman Singh, Addl. CIT fu/kZkfjrh dh vksjls@Assesseeby : None lquokbZ dh rkjh[k@Date

ANIRUDH BAHETI HUF,JAIPUR vs ITO WARD 3(2), JAIPUR

ITA 28/JPR/2023[2013-14]Status: Disposed6/3/2023AY 2013-14

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

VIKAS DUGAR,JAIPUR vs ACIT, CEN CIRCLE-2 JAIPUR, JAIPUR

ITA 27/JPR/2023[2013-14]Status: Disposed6/3/2023AY 2013-14

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)