← All Benches

ITAT Jaipur Bench

7,649 judgments

ASHOK GHIYA,JAIPUR vs INCOME TAX OFFICER, WARD6(1), JAIPUR

ITA 274/JPR/2022[2013-2014]Status: Disposed3/4/2023AY 2013-2014

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

PRAVEEN KUMAR MEENAWAT,JAIPUR vs CIT(A)-3, JAIPUR, JAIPUR

ITA 210/JPR/2022[2008-09]Status: Disposed3/4/2023AY 2008-09

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SHRI ASHNUTH GOYAL,JAIPUR vs ACIT, WARD -1(3), JAIPUR

ITA 276/JPR/2020[2015-16]Status: Disposed3/4/2023AY 2015-16

Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)

SHRI ARNAV GOYAL,JAIPUR vs ITO, WARD-2(4), JAIPUR

ITA 275/JPR/2020[2015-16]Status: Disposed3/4/2023AY 2015-16

Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)

ANSHU SHARMA ,JAIPUR vs INCOME TAX OFFICER , JAIPUR

ITA 45/JPR/2023[2017-2018]Status: Disposed30/3/2023AY 2017-2018

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SHIV KUMAR AGRAWAL,JAIPUR vs ADD. COMMISSIONER OF INCOME-TAX, RANGE-3, JAIPUR, STATUE CIRCLE, JAIPUR

ITA 69/JPR/2023[2017-18]Status: Disposed29/3/2023AY 2017-18

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, JAIPUR vs WEALTHY SKY DEVELOPMENT, JAIPUR

ITA 23/JPR/2023[2016-17]Status: Disposed29/3/2023AY 2016-17

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ACIT, CENTRAL CIRCLE-ALWAR, ALWAR vs SATYA DEV ARYA , BHARATPUR

ITA 421/JPR/2022[2018-19]Status: Disposed29/3/2023AY 2018-19

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA. No. 421/JP/2022 fu/kZkj.ko"kZ@AssessmentYears :2018-19 The ACIT Central Circle Alwar cuke Vs. Shri Satya Dev Arya Prop. M/s. Arya Showroom Ganga Mandir, Bharatpur LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: AALHS 3826 D vihykFkhZ@Appellant izR;FkhZ@Respondent C.O. No. 01/JP/2023 (Arising out of vk;djvihy la-@ITA. No. 421/JP/2022) fu/kZkj.ko"kZ@AssessmentYears :2018-19 Shri Satya Dev Arya Prop. M/s.

MAHESH AGARWAL ,JAIPUR vs ACIT - 6, JAIPUR

ITA 4/JPR/2023[2014-15]Status: Disposed28/3/2023AY 2014-15

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

INCOME TAX OFFICER, JAIPUR vs SONAL JAIN, JAIPUR

ITA 29/JPR/2023[2013-14]Status: Disposed28/3/2023AY 2013-14

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

OM PRAKASH KHAROL,JAIPUR vs ITO, WD4(3), JAIPUR

ITA 442/JPR/2022[2009-10]Status: Disposed28/3/2023AY 2009-10

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

OM PRAKASH KHAROL,JAIPUR vs ITO, WD4(3), JAIPUR

ITA 441/JPR/2022[2009-10]Status: Disposed28/3/2023AY 2009-10

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

OM PRAKASH KHAROL,JAIPUR vs ITO, WD4(3(, JAIPUR

ITA 440/JPR/2022[2009-10]Status: Disposed28/3/2023AY 2009-10

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SH. LAXMAN SINGH CHAHAR,.R. COMPOUNDER KI GALI, DEVIPURA, SIKAR vs ITO, WARD-4,, SIKAR

ITA 434/JPR/2022[2010-11]Status: Disposed28/3/2023AY 2010-11

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SANGEETA BHATIA,JAIPUR vs THE DCIT, CIRCLE-1 JAIPUR

ITA 422/JPR/2022[2012-13`]Status: Disposed28/3/2023

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

HIRAT FOUNDATION,UDAIPUR vs CIT EXEMPTION, JAIPUR

ITA 417/JPR/2022[2022-23]Status: Disposed28/3/2023AY 2022-23

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DAYARAM YADAV,JAIPUR vs CIT(A), NFAC

ITA 382/JPR/2022[2010-11]Status: Disposed28/3/2023AY 2010-11

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DINESH KUMAR SHARMA,JAIPUR vs ITO, WARD 4(3), JAIPUR

ITA 36/JPR/2022[2012-13]Status: Disposed28/3/2023AY 2012-13

Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)

BIMAL ROY SONI,J L N MARG vs DCIT, CIRCLE - 1, JAIPUR, STATUE CIRCLE

ITA 240/JPR/2022[2014-15]Status: Disposed28/3/2023AY 2014-15

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. Nos. 239 & 240/JP/2022 fu/kZkj.k o"kZ@Assessment Years : 2013-14 & 2014-15 Bimal Roy Soni 11, Chetak Marg, JLN Marg Jaipur cuke Vs. DCIT, Circle-01, Jaipur NCR, Building LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AFPPS 1588 H vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Akhilesh Kumar Jain (C.A.) jktLo dh vksj ls@ Revenue by : Smt Runi Pal (Addl. CIT) a lquokb

BIMAL ROY SONI,J L N MARG vs DCIT, CIRCLE-1, JAIPUR, N.C.R. BUILDING

ITA 239/JPR/2022[2013-14]Status: Disposed28/3/2023AY 2013-14

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. Nos. 239 & 240/JP/2022 fu/kZkj.k o"kZ@Assessment Years : 2013-14 & 2014-15 Bimal Roy Soni 11, Chetak Marg, JLN Marg Jaipur cuke Vs. DCIT, Circle-01, Jaipur NCR, Building LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AFPPS 1588 H vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Akhilesh Kumar Jain (C.A.) jktLo dh vksj ls@ Revenue by : Smt Runi Pal (Addl. CIT) a lquokb