ITAT Jaipur Bench
7,649 judgments
RAJIV GANDHI VIDHYA PITH SHIKSHA,JAIPUR vs ITO, EXEMPTION W(1), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RAJESH KUMAR AGARWAL,JAIPUR vs DCIT, CIRCLE 1, JPR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 85/JP/2023 fu/kZkj.k o"kZ@Assessment Years : 2021-22 Rajesh Kumar Agarwal Inside Sharma Building., M.I. Road, Jaipur cuke Vs. DCIT Circle-01, Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAVPA 5331 R vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Smt. Suhani Meharwal (C.A.) jktLo dh vksj ls@ Revenue by : Sh. A. S. Nehra (Addl. CIT) a lquokbZ dh rkjh[k@ Date
MAHAVEER PRASAD JAIN,JAIPUR vs PRINCIPAL CIT-2, NEW CENTRAL REVENUE BUILDING
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
UDAI BUILDHOME PVT. LTD.,JAIPUR vs DCIT CENTRAL CIRCLE 2 JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
POOJA UPADHYAY,JAIPUR vs ITO WARD 5(1), JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SEAWARD EXPORTS PRIVATE LIMITED,KOTA vs ITO TDS, KOTA
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHRI RATAN LAL AGARWAL,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
HARSH AGARWAL,JAIPUR vs ACIT CENTRAL CIRCLE-1, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DHARMENDRA MEHTA,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MUKESH SHARMA,JAIPUR vs DCIT, CIRCLE 1, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ANSHU SHARMA ,JAIPUR vs INCOME TAX OFFICER, WARD 1(3), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
J C ANTIQUES AND CRAFTS,JAIPUR vs DCIT CIRCLE-7, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ANAND JHAWAR,JAIPUR vs PCIT, JAIPUR-2, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ARUN KUMAR PALAWAT,JAIPUR vs PR CIT, JAIPUR-1, JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
GIRNAR SOFTWARE PRIVATE LIMITED,6TH FLOOR, JAIPUR TEXTILE MARKET, B-2 NEAR MODEL TOWN, MALVIYA NAGAR JAIPUR vs ACIT, CIRCLE 4, JAIPUR
HON’BLE SHRI SANDEEP GOSAIN (Judicial Member)
SHIKSHA VIBHAG KARMCHARI SAHKARI SAMITI LIMITED,BUNDI vs ITO, BUNDI
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHRI RUPAL JAIAN,JAIPUR vs ITO, WARD-1(2), JAIPUR
HON’BLE SHRI SANDEEP GOSAIN (Judicial Member)
SH. SURESH KUMAR AGARWAL,B-9, GOVIND MARG, RAJA PARK, JAIPUR vs ITO, WARD-6(4), JAIPUR
HON’BLE SHRI SANDEEP GOSAIN (Judicial Member)
RAJASTHAN PARA-MEDICAL COUNCIL,JAIPUR vs COMMISSIONER OF INCOME (EXEMPTION) TAX, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
AIJAL HANDICRAFTS PRIVATE LIMITED,JAIPUR vs ITO, WD1(1), JAIPUR
Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)
