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ITAT Jaipur Bench

7,649 judgments

MANOJ JAIN,JAIPUR vs DCIT, CIRCLE-4, JAIPUR, JAIPUR

ITA 286/JPR/2021[2011-12]Status: Disposed1/5/2023AY 2011-12

Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)

SEAWARD EXPORTS PRIVATE LIMITED,KOTA vs DCIT-CIRCLE 2, KOTA

ITA 271/JPR/2021[2012-13]Status: Disposed1/5/2023AY 2012-13

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

HIMANSHU GUPTA,JAIPUR vs ITO WARD-6(1), JAIPUR, JAIPUR

ITA 253/JPR/2021[2017-18]Status: Disposed1/5/2023AY 2017-18

Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)

SHRI SURESH KUMAR GOYAL, 501 UNIQUE SANGHI APARTMENT DURGAPURA JAIPUR-302018,JAIPUR vs ACIT CIRCLE-6, JAIPUR, CIRCLE-6, JAIPUR

ITA 664/JPR/2019[2013-14]Status: Disposed1/5/2023AY 2013-14

Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)

LATE SHRI GANESH NARAIN, ,JAIPUR vs INCOME TAX OFFICER, WARD-2(2), JAIPUR

ITA 853/JPR/2018[2008-09]Status: Disposed1/5/2023AY 2008-09

HON’BLE SHRI SANDEEP GOSAIN (Judicial Member)

JAGDISH CHANDRA SUWALKA,JAIPUR vs JCIT, RANGE-7, JAIPUR

ITA 376/JPR/2022[2015-16]Status: Disposed28/4/2023AY 2015-16

HON’BLE SHRI SANDEEP GOSAIN (Judicial Member)

BIHANI CONSTRUCTIONS PRIVATE LIMITED,JAIPUR vs ITO WARD 4(1), JAIPUR

ITA 19/JPR/2023[2017-18]Status: Disposed27/4/2023AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No.19/JP/2023 fu/kZkj.k o"kZ@Assessment Year : 2017-18 M/s. Bihani Constructions (P) Ltd. 64/167, Heera Path, VT Road Mansarovar, Jaipur 302 020 cuke Vs. The ITO Ward 4(1) Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAAECB 8359 A vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@Assessee by : Shri R.S. Poonia, CA jktLo dh vksj ls@Revenue by: Shri A.S. Nehra, Addl. CIT lquokbZ dh

DCIT, JAIPUR vs RAJASTHAN COOPERATIVE DAIRY FEDERATION LTD, JAIPUR

ITA 350/JPR/2022[2018-19]Status: Disposed27/4/2023AY 2018-19

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DCIT, JAIPUR vs RAJASTHAN COOPERATIVE DAIRY FEDERATION LTD, JAIPUR

ITA 349/JPR/2022[2016-17]Status: Disposed27/4/2023AY 2016-17

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DCIT, JAIPUR vs RAJASTHAN COOPERATIVE DAIRY FEDERATION LTD, JAIPUR

ITA 200/JPR/2022[2017-18]Status: Disposed27/4/2023AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

MUKESH SONI,JAIPUR vs INCOME TAX OFFICER, WARD 5(1), JAIPUR

ITA 46/JPR/2023[2017-18]Status: Disposed26/4/2023AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SWASTIC OIL INDUSTRIES,JAIPUR vs ACIT CIRCLE-7, JAIPUR, JAIPUR

ITA 33/JPR/2023[2012-13]Status: Disposed25/4/2023AY 2012-13

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ASSTT. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1, JAIPUR, JAIPUR vs M/S MANGLAM BUILD DEVELOPERS LTD, JAIPUR

ITA 373/JPR/2022[2013]Status: Disposed24/4/2023

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

M/S. SUMS EXIM PVT. LTD.,JAIPUR vs ITO, JAIPUR

ITA 31/JPR/2017[2010-11]Status: Disposed24/4/2023AY 2010-11

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DCIT, JAIPUR vs SUMS EXIM PVT. LTD., JAIPUR

ITA 860/JPR/2016[2009-10]Status: Disposed24/4/2023AY 2009-10

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RAJESH GUPTA,KOTA vs INCOME TAX OFFICER, WARD -2(2), KOTA

ITA 446/JPR/2022[2016-17]Status: Disposed20/4/2023AY 2016-17

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

KALPANA JHALA,JAIPUR vs ITO, WD 5(4), JAIPUR

ITA 414/JPR/2022[2012-13]Status: Disposed20/4/2023AY 2012-13

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

VISHNU PAREEK,JAIPUR vs CIT(A), JAIPUR

ITA 292/JPR/2022[2009-10]Status: Disposed20/4/2023AY 2009-10

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

TINKU KUMAR MITTAL,JAIPUR vs ITO 6(2), JAIPUR

ITA 230/JPR/2022[2014-15]Status: Disposed20/4/2023AY 2014-15

HON’BLE SHRI SANDEEP GOSAIN (Judicial Member)

PRAMOD MODI,DHOLPUR (RAJ.) vs INCOME TAX OFFICER, WARD - 4, BHARATPUR

ITA 193/JPR/2021[2011-12]Status: Disposed20/4/2023AY 2011-12

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)