ITAT Jaipur Bench
7,649 judgments
RAJASTHAN HINDI GRANTH ACADEMY,JAIPUR vs ITO(EXEMPTION), WARD 2
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
A SEPTEMBER HOME LIFESTYLE PRIVATE LIMITED,JAIPUR vs ITO WARD 1(1), JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA No. 40 & 41/JP/2023 fu/kZkj.ko"kZ@AssessmentYear :2018-10 & 2019-20 A September Home Lifestyle Private Ltd. H-1267-1268, Phase-III, RIICO Industrial Area, Sitapura, Jaipur – 302 022 (Raj) cuke Vs. The ITO Ward -1(1) Jaipur LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: AANCA 0163 C vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@Assessee by : Shri Mudit Jain, CA jktLo dh vksj ls@Revenue by:
SUNITA GURJAR,JAIPUR vs ITO , ALWAR, BHIWADI
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA No. 03/JP/2023 fu/kZkj.ko"kZ@AssessmentYear :2012-13 Smt. Sunita Gurjar Gyan Prakashi Mohalla Milakpur Goojar, Alwar-301 018 cuke Vs. The ITO Ward -Bhiwadi Alwar LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: DFTPG 4420 M vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@Assessee by : Shri Mahendra Gargieya, Adv., Shri Devang Gargieya. Adv. jktLo dh vksj ls@Revenue by: Ms. Chanchal Meena, Add
CHITRA JAIN,JAIPUR vs INCOME TAX OFFICER WARD 1(4), JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SMT. SUSHILA DEVI,SH 8A, VILLAGE DAULATPURA, POST KATRATHAL, SIKAR vs ACIT, CIRCLE,, SIKAR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 149/JP/2023 fu/kZkj.k o"kZ@Assessment Years : 2017-18 Sushila Devi SH 8A, Village Daulapura Post Katrathal, Sikar cuke Vs. ACIT, Circle, Sikar LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AGVPD 6837 B vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri P. C. Parwal (C.A.) jktLo dh vksj ls@ Revenue by : Smt Monisha Choudhary (Addl. CIT) a lquokbZ dh rkjh[k@ Date of H
AMAR BHARTI,JAIPUR vs ASSTT.. COMMISSIONER OF INCOME-TAX, WARD-1(3), JAIPUR., JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
GAURI SHANKER AND NIRMALA AGARWAL FOUNDATION,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RAJESH KUMAR AGARWAL,JAIPUR vs DCIT 1, C.R. BUILDING,JAIPUR, JAIPUR, RAJASTHAN
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DHARAMPAL SINGH,NEEMKATHANA vs ITO, NEEMKATHANA
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 124/JP/2023 fu/kZkj.k o"kZ@Assessment Years : 2009-10 Dharampal Singh S/o Shri Bhana Rama, Vill.- Jhalara, Neemkathana cuke Vs. Income Tax Officer Neemkathana LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: BPWPS 2201 F vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Sh. S. S. Shekhawat (CA) jktLo dh vksj ls@ Revenue by : Smt Monisha Choudhary (Addl. CIT) lquokbZ dh rkjh
MANISH CHAND JAIN,KEKRI, AJMER vs ITO, WARD 2(2), AJMER
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MANISH CHAND JAIN ,KEKRI, AJMER vs ITO, AJMER
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
NATTHI SINGH,VILL VISATIPURA vs ITO,WARD-4, BHARATPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SH. BADRI NARAYAN MEENA,RIICO INDUSTRIAL AREA, RAOD NO.4, AGARWAL FARM, MANSAROVAR, JAIPUR vs ITO, WARD-2(4), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
BABLI,TIJARA, ALWAR vs INCOME TAX OFFICER, WARD- BHIWADI
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 420/JP/2022 fu/kZkj.k o"kZ@Assessment Years : 2017-18 Babli Shri Vijay Pal, Brampuri, Tijara, Alwar cuke Vs. Income Tax Officer Ward-Bhiwadi LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: BHQPB 3714 A vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Sh. Vedant Agarwal (Adv.) jktLo dh vksj ls@ Revenue by : Smt. Monisha Choudhary (Addl. CIT) lquokbZ dh rkjh[k@ Date of Hear
RADHEY SHYAM AGARWAL (DECEASED) THROUGH LEGAL HEIR,JAIPUR vs ITO, WARD 7(1), , JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHRI RAVI SHANKAR,DHOLPURA vs INCOME TAX OFFICER, WARD-4, BHARATPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SWASTIC OIL INDUSTRIES,JAIPUR vs ACIT CIRCLE -7, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 34 & 35/JP/2023 fu/kZkj.k o"kZ@Assessment Year : 2018-19 & 2019-20 M/s. Swastic Oil Industries F-5-F8, Industrial Area Newai, Tonk 304 021 cuke Vs. The ACIT Circle-7 Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAJFS 8180 J vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@Assessee by : Shri Devang Gargieya, Adv. jktLo dh vksj ls@Revenue by: Shri A.S. Nehra, Addl. CIT lquokbZ
SWASTIC OIL INDUSTIRES,JAIPUR vs ACIT CIRCLE -7, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 34 & 35/JP/2023 fu/kZkj.k o"kZ@Assessment Year : 2018-19 & 2019-20 M/s. Swastic Oil Industries F-5-F8, Industrial Area Newai, Tonk 304 021 cuke Vs. The ACIT Circle-7 Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAJFS 8180 J vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@Assessee by : Shri Devang Gargieya, Adv. jktLo dh vksj ls@Revenue by: Shri A.S. Nehra, Addl. CIT lquokbZ
DYNASTY MODULAR FURNITURES PRIVATE LIMITED ,JAIPUR vs DCIT CENTRAL CIRCLE-1, JAIPUR , JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
BHANWARI DEVI,ALWAR vs INCOME TAX OFFICER WARD 2(2), ALWAR, ALWAR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
