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ITAT Jaipur Bench

7,662 judgments

DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs M/S WORSHIP INFRAPROJECTS PVT LTD(PREVIOUSLY KNOWN AS OM METALS SPML INFRAPROJECTS PVT LTD), JAIPUR

ITA 431/JPR/2022[2014-15]Status: Disposed22/5/2023AY 2014-15

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

WORSHIP INFRAPROJECTS PRIVATE LIMITED,JAIPUR vs DCIT, CEIRCLE-2, JAIPUR

ITA 394/JPR/2022[2014-15]Status: Disposed22/5/2023AY 2014-15

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

YOGENDRA KHANDELWAL,NEAR SINDHI CAMP vs ASSISTANT COMMISSIONER -3, JAIPUR

ITA 55/JPR/2023[2011-12]Status: Disposed18/5/2023AY 2011-12

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DEVENDRA KUMAR GUPTA,AJMER vs CIT(APPEALS), DELHI

ITA 17/JPR/2023[2020-2021]Status: Disposed17/5/2023AY 2020-2021

HON’BLE SHRI SANDEEP GOSAIN (Judicial Member)

WAHID KHAN,BHIWADI vs ITO WARD-1(2), ALWAR /DCIT CPC BENGALURU, ALWAR/CPC BENGALURU

ITA 166/JPR/2023[2018-19]Status: Disposed16/5/2023AY 2018-19

HON’BLE SHRI SANDEEP GOSAIN (Judicial Member)

SH. KESAR LAL BAIRWA,A-24, VARUN COLONY, MANDARA STAND, NEW SANGANER ROAD, MANSAROVAR, JAIPUR vs ITO, WARD-2(4), JAIPUR

ITA 381/JPR/2022[2016-17]Status: Disposed11/5/2023AY 2016-17

HON’BLE SHRI SANDEEP GOSAIN (Judicial Member)

BHIM SINGH,KOTA RAJASTHAN vs DCIT, C-2, KOTA

ITA 91/JPR/2023[2015-16]Status: Disposed10/5/2023AY 2015-16

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DHRUV BUILDCON PVT. LTD.,KOTA vs CIT(A), UDAIPUR-2, UDAIPUR

ITA 86/JPR/2023[2014-15]Status: Disposed10/5/2023AY 2014-15

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SANJEEV AGRAWAL,JAIPUR vs DCIT, CENTRAL CIRCLE-4, JAIPUR, JAIPUR

ITA 71/JPR/2023[2018-19]Status: Disposed10/5/2023AY 2018-19

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DY.CONSERVATOR OF FOREST DAUSA,DAUSA vs INCOME TAX OFFICER TDSINCOME TAX OFFICER TDS, ALWAR

ITA 189/JPR/2023[2017-18]Status: Disposed10/5/2023AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DY.CONSERVATOR OF FOREST DAUSA,DAUSA vs INCOME TAX OFFICER TDS, ALWAR

ITA 188/JPR/2023[2016-17]Status: Disposed10/5/2023AY 2016-17

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DY.CONSERVATOR OF FOREST DAUSA,DAUSA vs INCOME TAX OFFICER TDS, ALWAR

ITA 187/JPR/2023[2015-16]Status: Disposed10/5/2023AY 2015-16

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DY.CONSERVATOR OF FOREST DAUSA,DAUSA vs INCOME TAX OFFICER TDS, ALWAR

ITA 186/JPR/2023[2014-15]Status: Disposed10/5/2023AY 2014-15

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DY.CONSERVATOR OF FOREST DAUSA,DAUSA vs INCOME TAX OFFICER TDS, ALWAR

ITA 185/JPR/2023[2013-14]Status: Disposed10/5/2023AY 2013-14

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DY.CONSERVATOR OF FOREST DAUSA,DAUSA vs INCOME TAX OFFICER TDS, ALWAR

ITA 184/JPR/2023[2017-18]Status: Disposed10/5/2023AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DY.CONSERVATOR OF FOREST DAUSADY.CONSERVATOR OF FOREST DAUSA,DAUSA vs INCOME TAX OFFICER TDSINCOME TAX OFFICER TDS, ALWAR

ITA 183/JPR/2023[2016-17]Status: Disposed10/5/2023AY 2016-17

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DY.CONSERVATOR OF FOREST DAUSA,DAUSA vs INCOME TAX OFFICER TDS, ALWAR

ITA 182/JPR/2023[2015-16]Status: Disposed10/5/2023AY 2015-16

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DY.CONSERVATOR OF FOREST DAUSA,DAUSA vs INCOME TAX OFFICER TDS, ALWAR

ITA 181/JPR/2023[2014-15]Status: Disposed10/5/2023AY 2014-15

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DY.CONSERVATOR OF FOREST DAUSA,DAUSA vs INCOME TAX OFFICER TDS, ALWAR

ITA 180/JPR/2023[2013-14]Status: Disposed10/5/2023AY 2013-14

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DY.CONSERVATOR OF FOREST DAUSA,DAUSA vs INCOME TAX OFFICER TDS, ALWAR

ITA 179/JPR/2023[2011-12]Status: Disposed10/5/2023AY 2011-12

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)