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ITAT Jaipur Bench

7,649 judgments

JAI CLUB,JAIPUR vs ACIT/DCIT CIRCLE-6, JAIPUR

ITA 229/JPR/2023[2016-17]Status: Heard30/6/2023AY 2016-17

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

M/S READY ROTI INDIA PVT. LTD.,F-28, RIICO INDUSTRIAL AREA, SARE KHURD, ALWAR vs CPC-TDS/ ACIT/DCIT, CIRCLE-6, JAIPUR, JAIPUR

ITA 105/JPR/2023[2021-22]Status: Disposed30/6/2023AY 2021-22

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DINESH AGARWAL,JAIPUR vs DCIT CIR-6, JAIPUR

ITA 17/JPR/2022[2008-09]Status: Disposed30/6/2023AY 2008-09

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

MUNNI DEVI SHARMA,JAIPUR vs ITO WARD- 1(4), JAIPUR

ITA 6/JPR/2023[2009-10]Status: Disposed28/6/2023AY 2009-10

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SANJAY KUMAR JAIN,JAIPUR vs ASST COMMISSIONER OF INCOME TAX, JAIPUR

ITA 44/JPR/2023[2016-17]Status: Disposed28/6/2023AY 2016-17

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

M/S SHRIRAM GENERAL INSURANCE COMPANY LTD.,E-8, EPIP RIICO INDUSTRIAL AREA, SITAPURA, JAIPUR vs PCIT, JAIPUR-2, JAIPUR

ITA 260/JPR/2023[2018-19]Status: Disposed28/6/2023AY 2018-19

HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs K S CAPITAL SERVICES PRIVATE LIMITED, JAIPUR

ITA 241/JPR/2023[2017-18]Status: Disposed28/6/2023AY 2017-18

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DHANRAJ SETHIA,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX , CIRCLE-1

ITA 169/JPR/2023[2012-13]Status: Disposed28/6/2023AY 2012-13

Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)

M/S BARMER LIGMITE MINING COMPANY LTD.,JAIPUR vs ACIT/DCIT(TDS), JAIPUR

ITA 159/JPR/2023[2017-18]Status: Disposed28/6/2023AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

M/S BARMER LIGNITE MINING COMPANY LTD.,OFFICE NO.2 & 3, 7TH FLOOR, MAN UPASANA PLAZA, C-44, SARDAR PATEL MARG, C-SCHEME, JAIPUR vs ACIT/DCIT(TDS), JAIPUR, JAIPUR

ITA 158/JPR/2023[2016-17]Status: Disposed28/6/2023AY 2016-17

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

M/S BARMER LIGNITE MINING COMPANY LTD.,OFFICE NO.2 & 3, 7TH FLOOR, MAN UPASANA PLAZA, C-44, SARDAR PATEL MARG, C-SCHEME, JAIPUR vs ACIT/DCIT(TDS), JAIPUR

ITA 157/JPR/2023[2015-16]Status: Disposed28/6/2023AY 2015-16

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

M/S BARMER LIGMITE MINING COMPANY LTD.,JAIPUR vs ACIT/DCIT(TDS), JAIPUR

ITA 156/JPR/2023[2014-15]Status: Disposed28/6/2023AY 2014-15

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

M/S BARMER LIGNITE MINING COMPANY LTD.,OFFICE NO.2 & 3, 7TH FLOOR, MAN UPASANA PLAZA, C-44, SARDAR PATEL MARG, C-SCHEME, JAIPUR vs ACIT/DCIT(TDS), JAIPUR, JAIPUR

ITA 155/JPR/2023[2013-14]Status: Disposed28/6/2023AY 2013-14

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

M/S BARMER LIGNITE MINING COMPANY LTD.,OFFICE NO.2 & 3, 7TH FLOOR, MAN UPASANA PLAZA, C-44, SARDAR PATEL MARG, C-SCHEME, JAIPUR vs ACIT/DCIT(TDS), JAIPUR, JAIPUR

ITA 154/JPR/2023[2012-13]Status: Disposed28/6/2023AY 2012-13

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

M/S BARMER LIGNITE MINING COMPANY LTD.,OFFICE NO.2 & 3, 7TH FLOOR, MAN UPASANA PLAZA, C-44, SARDAR PATEL MARG, C-SCHEME, JAIPUR vs ACIT/DCIT(TDS), JAIPUR, JAIPUR

ITA 153/JPR/2023[2011-12]Status: Disposed28/6/2023AY 2011-12

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

M/S RAJASTHAN STATE ROAD DEVELOPMENT & CONSTRUCTION CORPORATION LTD.,SETU BHAWAN, JHALANA DOONGRI, JAIPUR vs DCIT, CIRCLE-6, JAIPUR

ITA 150/JPR/2023[2010-11]Status: Disposed28/6/2023AY 2010-11

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ROOPCHAND KODANDSS(ALUWALA),JAIPUR vs INCOME TAX OFFICER, WARD-7(2), JAIPUR, JAIPUR

ITA 145/JPR/2023[2010-11]Status: Disposed28/6/2023AY 2010-11

Hon’bleSHRI SANDEEP GOSAIN (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs POONIA WINES, JAIPUR

ITA 141/JPR/2023[2013-14]Status: Disposed28/6/2023AY 2013-14

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

MOHAMMED SIRAJ,JHUNJHUNU vs ITO, WARD-1, JHUNJHUNU, JHUNJHUNU

ITA 109/JPR/2023[2012-13]Status: Disposed28/6/2023AY 2012-13

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

CHANDRA SHEKHAR TIWARI,FLAT NO. B-9, D-224, TANWAR RESIDENCY, TULSI MARG, BANI PARK, JAIPUR vs INCOME TAX OFFICER, WARD-1(2), JAIPUR

ITA 101/JPR/2023[2020-21]Status: Disposed28/6/2023AY 2020-21

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)