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ITAT Jaipur Bench

7,662 judgments

DHANRAJ SETHIA,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX , CIRCLE-1

ITA 169/JPR/2023[2012-13]Status: Disposed28/6/2023AY 2012-13

Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)

M/S BARMER LIGMITE MINING COMPANY LTD.,JAIPUR vs ACIT/DCIT(TDS), JAIPUR

ITA 159/JPR/2023[2017-18]Status: Disposed28/6/2023AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

M/S BARMER LIGNITE MINING COMPANY LTD.,OFFICE NO.2 & 3, 7TH FLOOR, MAN UPASANA PLAZA, C-44, SARDAR PATEL MARG, C-SCHEME, JAIPUR vs ACIT/DCIT(TDS), JAIPUR, JAIPUR

ITA 158/JPR/2023[2016-17]Status: Disposed28/6/2023AY 2016-17

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

M/S BARMER LIGNITE MINING COMPANY LTD.,OFFICE NO.2 & 3, 7TH FLOOR, MAN UPASANA PLAZA, C-44, SARDAR PATEL MARG, C-SCHEME, JAIPUR vs ACIT/DCIT(TDS), JAIPUR

ITA 157/JPR/2023[2015-16]Status: Disposed28/6/2023AY 2015-16

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

M/S BARMER LIGMITE MINING COMPANY LTD.,JAIPUR vs ACIT/DCIT(TDS), JAIPUR

ITA 156/JPR/2023[2014-15]Status: Disposed28/6/2023AY 2014-15

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

M/S BARMER LIGNITE MINING COMPANY LTD.,OFFICE NO.2 & 3, 7TH FLOOR, MAN UPASANA PLAZA, C-44, SARDAR PATEL MARG, C-SCHEME, JAIPUR vs ACIT/DCIT(TDS), JAIPUR, JAIPUR

ITA 155/JPR/2023[2013-14]Status: Disposed28/6/2023AY 2013-14

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

M/S BARMER LIGNITE MINING COMPANY LTD.,OFFICE NO.2 & 3, 7TH FLOOR, MAN UPASANA PLAZA, C-44, SARDAR PATEL MARG, C-SCHEME, JAIPUR vs ACIT/DCIT(TDS), JAIPUR, JAIPUR

ITA 154/JPR/2023[2012-13]Status: Disposed28/6/2023AY 2012-13

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

M/S BARMER LIGNITE MINING COMPANY LTD.,OFFICE NO.2 & 3, 7TH FLOOR, MAN UPASANA PLAZA, C-44, SARDAR PATEL MARG, C-SCHEME, JAIPUR vs ACIT/DCIT(TDS), JAIPUR, JAIPUR

ITA 153/JPR/2023[2011-12]Status: Disposed28/6/2023AY 2011-12

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

M/S RAJASTHAN STATE ROAD DEVELOPMENT & CONSTRUCTION CORPORATION LTD.,SETU BHAWAN, JHALANA DOONGRI, JAIPUR vs DCIT, CIRCLE-6, JAIPUR

ITA 150/JPR/2023[2010-11]Status: Disposed28/6/2023AY 2010-11

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ROOPCHAND KODANDSS(ALUWALA),JAIPUR vs INCOME TAX OFFICER, WARD-7(2), JAIPUR, JAIPUR

ITA 145/JPR/2023[2010-11]Status: Disposed28/6/2023AY 2010-11

Hon’bleSHRI SANDEEP GOSAIN (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs POONIA WINES, JAIPUR

ITA 141/JPR/2023[2013-14]Status: Disposed28/6/2023AY 2013-14

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

MOHAMMED SIRAJ,JHUNJHUNU vs ITO, WARD-1, JHUNJHUNU, JHUNJHUNU

ITA 109/JPR/2023[2012-13]Status: Disposed28/6/2023AY 2012-13

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

CHANDRA SHEKHAR TIWARI,FLAT NO. B-9, D-224, TANWAR RESIDENCY, TULSI MARG, BANI PARK, JAIPUR vs INCOME TAX OFFICER, WARD-1(2), JAIPUR

ITA 101/JPR/2023[2020-21]Status: Disposed28/6/2023AY 2020-21

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ACIT, CIRCLE-6, JAIPUR vs M/S RAJASTHAN STATE HANDLOOM DEVELOPMENT CORPORATION LIMITED , JAIPUR

ITA 253/JPR/2022[2007-08]Status: Disposed28/6/2023AY 2007-08

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SHRI LALIT KUMAR KALWAR,SARWAR vs INCOME TAX OFFICER, AJMER

ITA 894/JPR/2017[2013-14]Status: Disposed28/6/2023AY 2013-14

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RAVI PRAKASH SHARMA,JAIPUR vs ITO, WD-2(5), JAIPUR

ITA 266/JPR/2023[2016-17]Status: Disposed27/6/2023AY 2016-17

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RAVI PRAKASH SHARMA,JAIPUR vs ITO WD-2(5), JAIPUR

ITA 265/JPR/2023[2011-12]Status: Disposed27/6/2023AY 2011-12

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

NARENDRA NAYAK,13, SHIVPURI COLONY, JAIPUR vs INCOME TAX OFFICER, , WARD - 1(1), JAIPUR

ITA 212/JPR/2023[2013-14]Status: Disposed27/6/2023AY 2013-14

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SANDEEP JAIN,JAIPUR vs THE INCOME TAX OFFICER, WARD 6(4) JAIPUR

ITA 20/JPR/2023[2017-18]Status: Disposed27/6/2023AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RAM CHARAN GUPTA,JAIPUR vs ITO WD 4(2), ITO WD 4(2) , JPR

ITA 408/JPR/2022[2020-21]Status: Disposed27/6/2023AY 2020-21

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)