ITAT Jaipur Bench
7,649 judgments
RAMESH KUMAR MANTRI HUF,JAIPUR vs ITO WD 4(2), JAIPUR, JAIPUR
Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)
M/S SHRI BALAJI BUILDERS,1/43, RHB COLONY, BHIWADI, ALWAR vs ACIT, CIRCLE-1, ALWAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
R P WOOD PRODUCTS PVT LTD ,NAYA BAZAR AJMER vs DCIT CENTRAL CIRCLE AJMER, JAIPUR ROAD AJMER
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RAJASTHAN TRANSMAT PRIVATE LIMITED,JAIPUR vs INCOME TAX OFFICER ,WARD 7(2),, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), DR MEETHA LAL MEENA (Accountant Member)
DCIT,C-7, JAIPUR vs BHARAT MOHAN RATURI, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA No. 413/JP/2022 fu/kZkj.ko"kZ@AssessmentYear :2013-14 The DCIT Circle-7 Jaipur cuke Vs. Shri Bharat Mohan Raturi 161, Indira Colony, Bani Park Jaipur 302 015 (Raj) LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: AANPR 7066G vihykFkhZ@Appellant izR;FkhZ@Respondent CO No. 2/JP/2023 (Arising out of vk;djvihy la-@ITA No. 413/JP/2022 ) fu/kZkj.ko"kZ@AssessmentYear :2013-14 Shri Bharat Mohan Raturi 161, Indira
DCIT CENTRAL CIRCLE AJMER, AJMER vs YASHWANT KUMAR SHARMA, AJMER
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DCIT CENTRAL CIRCLE AJMER, AJMER vs YASHWANT KUMAR SHARMA, AJMER
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHREE RAM SHARMA,JAIPUR vs ITO, WARD 7(2)
HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
KGK HOMES,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
GIRIRAJ PRASAD GOYAL,TONK vs ITO TONK, TONK
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DCIT, AJMER vs M/S V.C. GRANITE, AJMER
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
R P WOOD PRODUCTS PRIVATE LIMITED,AJMER vs DCIT CENTRAL CIRCLE AJMER, JAIPUR ROAD AJMER
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
GHANSHYAM TAK,NAYA GHAR AJMER vs DCIT CENTRAL CIRCLE AJMER, JAIPUR ROAD AJMER
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
V C GRANITES,AJMER vs DCIT CENTRAL CIRCLE AJMER, AJMER
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ANIL GUPTA,JAIPUR vs I.T.O. WARD 6(1), JAIPUR, RAJASTHAN
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
TRUWORTH INFOTECH PRIVATE LIMITED,JAIPUR vs INCOME TAX OFFICER, WARD-2(2), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
TAB INDIA GRANITES PRIVATE LIMITED ,JAIPUR vs DCIT CIRCLE 1, JAIPUR , JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DHABRIYA POLYWOOD LIMITED ,JAIPUR vs DCIT CENTRAL CIRCLE-1, JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
AGRANI BUILDESTATE,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
LOKENDRA KHANDELWAL,JAIPUR vs ITO, WARD 7(1), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
