ITAT Jaipur Bench
7,649 judgments
MANAV VIKAS AVAM YOGA PRASIKSHAN SANSTHAN,JAIPUR vs COMMISSIONER OF INCOME TAX, EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHAFIQ AHMED,JAIPUR vs INCOME TAX OFFICER, WARD 5(2) JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
M/S MARATHON INDIA LTD.,RAJASTHAN vs SMT. PRATIMA KAUSHIK, PCIT-1, RAJASTHAN
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ACIT, CIRCLE-6, JAIPUR, JAIPUR vs SPYTECH BUILDCON PVT. LTD., JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DHABRIYA POLYWOOD LIMITED,JAIPUR vs DCIT CENTRAL CIRCLE-1, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs RDB CARS PRIVATE LIMITED, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DCIT CENTRAL CIRCLE AJMER, AJMER vs YASHWANT KUMAR SHARMA, AJMER
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 210/JP/2023 fu/kZkj.k o"kZ@Assessment Years : 2020-21 DCIT, Central Circle, Ajmer cuke Vs. Yashwant Kumar Sharma F-108, Industrial Area, Makhupura Parbatpura, Ajmer LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ASWPS 3791 E vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vihy la-@C.O. No. 04/JP/2023 (Arising out of ITA Nos. 210/JP/2023) fu/kZkj.k o"kZ@Assessment Years : 2020-21 Yashwant Kumar Sharma
SHRI KHANDELWAL DIAMONDS PRIVATE LIMITED,JAIPUR vs DCIT, CIRCLE 1, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
PRATAP TECHNOCRATS PRIVATE LIMITED,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
BHIM SINGH,KOTA vs DCIT, C-2, KOTA
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MUKESH PATHAK,JAIPUR vs ITO WARD 6(2), JAIPUR
Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)
SH. SANJAY GUPTA,PROP. M/S HARDIK JEWELLERS, IN FRONT OF ARYA SAMAJ MANDIR, BAJAJA BAZAR, ALWAR vs ACIT, CIRCLE-1,, ALWAR
Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)
BHURAMAL RAJMAL SURANA & SONS PVT. LTD.,DELHI vs COMMISSIONER OF INCOME TAX (APPEALS)-4, JAIPUR
HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MACRO PROPRIETIES PRIVATE LIMITED,M 28 INCOME TAX COLONY TONK ROAD JAIPUR vs DCIT CENTRAL CIRCLE 2, LIC BUILDING JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA No.174 TO 177/JP/2023 fu/kZkj.ko"kZ@AssessmentYear : 2013-14 TO 2016-17 M/s. Macro Properties Pvt. Ltd.M-28, Income Tax Colony, Tonk Road Jaipur cuke Vs. The DCIT Central Circle-2 LIC Building, Jaipur LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAFCM 3633 D vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksjls@Assesseeby : Shri C.M. Agarwal, CA jktLo dh vksjls@Revenue by: Shri JameshKurian, CI
DINESH KUMAR CHAURASIA, TONK vs PCIT CENTRAL, JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
VAIBHAV GLOBAL LIMITED,JAIPUR vs DCIT, CENTRAL CIRCLE-4, JAIPUR , JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MUKESH PATHAK,TONK ROAD vs INCOME TAX DEPARTMENT , ITO WARD6(2)
Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)
GYAN JYOTI VIDHARTHI KALYAN SANSTHAN,CHOMU vs CIT(E), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DCIT, CIRCLE EXEMPTION JAIPUR, JAIPUR vs STATE INSTITUTE OF HEALTH AND FAMILY WELFARE, JAIPR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHRI MAHAVEER DIGAMBER JAIN MANDIR SAMITI,JAIN MANDIR SECTOR-A, TALWANDI, KOTA vs CIT(E), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)