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ITAT Jaipur Bench

7,649 judgments

SHIV KRIPA HOTELS PRIVATE LIMITED,JAIPUR vs THE DCIT, CIRCLE-3

ITA 443/JPR/2022[2013-14]Status: Disposed18/8/2023AY 2013-14

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SATYA NARAIN PARWAL,JAIPUR vs INCOME TAX OFFICER WARD 3(2), JAIPUR

ITA 369/JPR/2022[2014-15]Status: Disposed14/8/2023AY 2014-15

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SHRI NITIN KUMAR MOYAL,SIKAR vs INCOME TAX OFFICER, WARD-1, SIKAR

ITA 474/JPR/2019[2013-14]Status: Disposed11/8/2023AY 2013-14

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SHRI GUSAI BABA GAUSHALA SAMITI,SIKAR vs CIT(E), JAIPUR, JAIPUR

ITA 354/JPR/2023[2023-24]Status: Disposed10/8/2023AY 2023-24

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA Nos. 354 & 353/JP/2023 fu/kZkj.ko"kZ@AssessmentYear :2023-24 Shri Gusai Baba Gaushala Samiti Gothra Tagelan Sikar Samiti, Gothra Tagelan, Sikar 332 023 cuke Vs. The CIT (Exemption) Jaipur LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: ABAAS 0888A vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@Assessee by : Shri Sharvan Gupta, Advocate, Shri Shyam Sunder Goyal, Advocate. jktLo dh vksj ls@Re

BANASTHALI VIDYAPITH GLIDING AND FLYING CLUB,BANASTHALI VIDYAPITH, NIWAI, TONK-304022 vs CIT, EXEMPTION, JAIPUR, KAILASH HEIGHT, LAL KOTHI, TONK ROAD, JAIPUR-302015

ITA 277/JPR/2023[2023-24]Status: Disposed10/8/2023AY 2023-24

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

AJAY KUMAR JAIN,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 270/JPR/2023[2013-2014]Status: Disposed9/8/2023AY 2013-2014

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

PRIYADARSHANI SOLAR MISSION AND WATER SAVING SANSSTHAN ,JAIPUR vs COMMISSIONER OF INCOME TAX(EXEMPTION), JAIPU

ITA 314/JPR/2023[2023-24]Status: Disposed7/8/2023AY 2023-24

HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SHREE CEMENT LIMITED,BEAWAR vs DEPUTY COMMISSIONER OF INCOME TAX, AJMER

ITA 152/JPR/2023[2014-15]Status: Disposed7/8/2023AY 2014-15

HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

MOTHER TERESA PARMARTH SHIKSHAN SANSTHAN,SIKAR vs CIT(EXEMPTION) , JAIPUR

ITA 352/JPR/2023[2023-24]Status: Disposed3/8/2023AY 2023-24

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

MOTHER TERESA PARMARTH SHIKSHAN SANSTHAN,SIKAR vs CIT(E), JAIPUR`, JAIPUR

ITA 351/JPR/2023[2023-24]Status: Disposed3/8/2023AY 2023-24

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ABHAY CHORDIA,JAIPUR vs DCIT CIRCLE 1, JAIPUR

ITA 291/JPR/2023[2014-15]Status: Heard3/8/2023AY 2014-15

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

AJAY BHARGAVA HUF ,JAIPUR vs ITO WARD 1(3), JAIPUR

ITA 224/JPR/2023[2014-15]Status: Disposed2/8/2023AY 2014-15

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

AU SMALL FINANCE BANK LIMITED,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, JAIPUR

ITA 279/JPR/2023[2018-19]Status: Disposed1/8/2023AY 2018-19

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RAJASTHAN JAL VIKAS NIGAM LTD,JHALANA DOONGARI vs INCOME TAX OFFICERWARD 6(1), JAIPUR

ITA 297/JPR/2023[2007-08]Status: Disposed31/7/2023AY 2007-08

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

M/S. RAGHUVEER METALS INDUSTRIES LTD. ,AJMER vs ACIT, CENTRAL CIRCLE, ALWAR

ITA 297/JPR/2020[2012-13]Status: Disposed31/7/2023AY 2012-13

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 297/JP/2020 fu/kZkj.k o"kZ@Assessment Year : 2012-13 M/s Raghuveer Metals Industries Ltd., 21, Adarsh Nagar, Ajmer cuke Vs. Assistant Commissioner of Income Tax, Central Circle, Alwar LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AABCR 7496 R vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vihy la-@ITA No. 1039/JP/2016 fu/kZkj.k o"kZ@Assessment Year : 2012-13 Assistant Commissioner of Income Tax, Ce

ACIT, ALWAR vs RAGHUVEER METAL INDUSTRIES PVT. LTD., AJMER

ITA 1039/JPR/2016[2012-13]Status: Disposed31/7/2023AY 2012-13

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 297/JP/2020 fu/kZkj.k o"kZ@Assessment Year : 2012-13 M/s Raghuveer Metals Industries Ltd., 21, Adarsh Nagar, Ajmer cuke Vs. Assistant Commissioner of Income Tax, Central Circle, Alwar LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AABCR 7496 R vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vihy la-@ITA No. 1039/JP/2016 fu/kZkj.k o"kZ@Assessment Year : 2012-13 Assistant Commissioner of Income Tax, Ce

KISHAN SINGH,JAIPUR vs ACIT CENTRAL CIRCLE-4, JAIPUR

ITA 83/JPR/2023[2013-14]Status: Disposed28/7/2023AY 2013-14

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

BAND BEGAM,JAIPUR vs ITO, WARD-1(3), JAIPUR

ITA 247/JPR/2023[2010-11]Status: Disposed28/7/2023AY 2010-11

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SURESH KUMAR DOODI,JAIPUR vs ACIT, CIRCLE-6, JAIPUR

ITA 164/JPR/2023[2018-19]Status: Disposed28/7/2023AY 2018-19

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

AU SMALL FINANCE BANK LIMITED,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, JAIPUR-1

ITA 203/JPR/2022[2017-18]Status: Disposed28/7/2023AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)