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ITAT Jaipur Bench

7,649 judgments

ASHEESH SHARMA,KOTA vs LD. ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 341/JPR/2023[2013-14]Status: Disposed24/8/2023AY 2013-14

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ASHEESH SHARMA,KOTA vs LD. ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 340/JPR/2023[2012-13]Status: Disposed24/8/2023AY 2012-13

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

VINAYA SHARMA,KOTA vs LD. ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 339/JPR/2023[2016-17]Status: Disposed24/8/2023AY 2016-17

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

VINAYA SHARMA,KOTA vs LD. ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 338/JPR/2023[2014-15]Status: Disposed24/8/2023AY 2014-15

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

VINAYA SHARMA,KOTA vs LD. ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 336/JPR/2023[2012-13]Status: Disposed24/8/2023AY 2012-13

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

M/S RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD.,VIDYUT BHAWAN, JAN PATH, JYOTI NAGAR, JAIPUR vs DCIT, CIRCLE-6, , JAIPUR

ITA 261/JPR/2023[2015-16]Status: Disposed24/8/2023AY 2015-16

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RENU KHUNTETA,JAIPUR vs ITO, WARD3(2), JAIPUR

ITA 220/JPR/2023[2013-14]Status: Disposed24/8/2023AY 2013-14

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

AMAN EXPORTS INTERNATIONAL,JAIPUR vs DCIT CIRCLE 1, JAIPUR

ITA 147/JPR/2023[2012-13]Status: Disposed24/8/2023AY 2012-13

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

GUJRATI MAHAMANDAL HATI BHATA,AJMER vs INCOME TAX OFFICER (EXEMPTION), AJMER

ITA 810/JPR/2018[2013-14]Status: Disposed24/8/2023AY 2013-14

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

MAHESH AGARWAL HUF ,JAIPUR vs ITO WARD 6(2), JAIPUR

ITA 66/JPR/2023[2014-15]Status: Disposed23/8/2023AY 2014-15

HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

AKASH PROMOTORS DEVELOPER PRIVATE LIMITED,2385, AKASHDEEP COMPLEX vs ITO,WARD 1(1), ITO, WARD 1(1)

ITA 361/JPR/2023[2012-2013]Status: Disposed23/8/2023AY 2012-2013

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SEEMARATAN HASRAJANI,JAIPUR vs ITO WARD-1(1), JAIPUR

ITA 348/JPR/2023[2010-11]Status: Disposed23/8/2023AY 2010-11

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ITO, WARD-5(2), JAIPUR vs SMT. SHAKUNTALA AGARWAL, JAIPUR

ITA 213/JPR/2023[2012-13]Status: Disposed23/8/2023AY 2012-13

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SAKKU DEVI,JAIPUR vs ITO, WARD-7(2), JAIPUR

ITA 89/JPR/2023[2011-12]Status: Disposed22/8/2023AY 2011-12

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SAKKU DEVI,JAIPUR vs ITO, WARD-7(2), JAIPUR

ITA 88/JPR/2023[2011-12]Status: Disposed22/8/2023AY 2011-12

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

CAREER POINT LIMITED,KOTA, RAJASTHAN vs PRINCIPAL COMMISSIONER OF INCOME TAX, UDAIPUR, RAJASTHAN

ITA 242/JPR/2023[2018-19]Status: Disposed22/8/2023AY 2018-19

HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SHRI DIGAMBER JAIN ATIKSHAYA KESHTRA,PADAMPUA vs ITO EXEMPTION WARD 1, KAILASH HEIGHTS

ITA 424/JPR/2022[2010-11]Status: Disposed22/8/2023AY 2010-11

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SHRI CHANDRAPRABH CHARITABLE SANSTHA,JAIPUR vs ITO, EXEMPTION WARD 1, JAIPUR

ITA 364/JPR/2023[2019-20]Status: Disposed18/8/2023AY 2019-20

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. Nos. 363 & 364/JP/2023 fu/kZkj.k o"kZ@Assessment Years : 2019-20 Shri Chandraprabh Charitable Sanstha, Shree Digamber Jain Mandir Campus, Durgapura, Jaipur cuke Vs. Income Tax Officer Exemption Ward-01, Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAGTS 7441 B vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Rajeev Sogani (C.A.), Shri Ruchika Sogani (Adv.) jk

SHRI CHANDRAPRABH CHARITABLE SANSTHA,JAIPUR vs ITO,EXEMPTION WARD 1, JAIPUR

ITA 363/JPR/2023[2019-20]Status: Disposed18/8/2023AY 2019-20

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. Nos. 363 & 364/JP/2023 fu/kZkj.k o"kZ@Assessment Years : 2019-20 Shri Chandraprabh Charitable Sanstha, Shree Digamber Jain Mandir Campus, Durgapura, Jaipur cuke Vs. Income Tax Officer Exemption Ward-01, Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAGTS 7441 B vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Rajeev Sogani (C.A.), Shri Ruchika Sogani (Adv.) jk

SHRI PARNAMI PANCHAYAT,JAIPUR vs ITO, (EXEMPTIONS), WARD-1, JAIPUR, JAIPUR

ITA 14/JPR/2023[2010-11]Status: Disposed18/8/2023AY 2010-11

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)