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ITAT Jaipur Bench

7,649 judgments

AR RASHID EDUCATION AND WELFARE SOCITY,JAISALMER vs THE CIT EXEMPTION, JAIPUR

ITA 377/JPR/2023[2023-2024]Status: Disposed29/8/2023AY 2023-2024

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA Nos. 377 & 376/JP/2023 fu/kZkj.ko"kZ@Assessment Year :- AR Rashid Education And Welfare Society Barli Manda Pokaran, Jaisalmer 345 021 (Raj) cuke Vs. The CIT (Exemption) Jaipur LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAHAA 0849 F vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@Assessee by : Shri Shrawan Kumar Gupta, Advocate jktLo dh vksj ls@Revenue by: Shri Arvind Kumar, CIT-DR lquo

JOINT COMMISSIONER OF INCOME TAX , AJMER vs SUNIL DUTT JAIN, AJMER

ITA 372/JPR/2023[2018-19]Status: Disposed29/8/2023AY 2018-19

HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RAM NIWAS VERMA,JAIPUR vs INCOME TAX OFFICER, WARD-2(4), JAIPUR

ITA 335/JPR/2023[2009-10]Status: Disposed29/8/2023AY 2009-10

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SH. SUNIL DUTT JAIN, PROP. M/S JAIN FOOD PRODUCTS,,266/33, DIGGI CHOWK, AJMER vs ACIT, CENTRAL CIRCLE, , AJMER

ITA 309/JPR/2023[2018-19]Status: Disposed29/8/2023AY 2018-19

HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SH. SUNIL DUTT JAIN, PROP. M/S JAIN FOOD PRODUCTS,,266/33, DIGGI CHOWK, AJMER vs ACIT, CENTRAL CIRCLE, , AJMER

ITA 308/JPR/2023[2017-18]Status: Disposed29/8/2023AY 2017-18

HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SH. SUNIL DUTT JAIN, PROP. M/S JAIN FOOD PRODUCTS,,266/33, DIGGI CHOWK, AJMER vs ACIT, CENTRAL CIRCLE, , AJMER

ITA 307/JPR/2023[2015-16]Status: Disposed29/8/2023AY 2015-16

HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SH. SUNIL DUTT JAIN, PROP. M/S JAIN FOOD PRODUCTS,,266/33, DIGGI CHOWK, AJMER vs ACIT, CENTRAL CIRCLE,, AJMER

ITA 306/JPR/2023[2013-14]Status: Disposed29/8/2023AY 2013-14

HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

LAXMI NARAYAN AGARWAL,JAIPUR vs PCIT, JAIPUR-2, INCOME TAX DEPARTMENT

ITA 296/JPR/2023[2016-17]Status: Disposed29/8/2023AY 2016-17

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

KEY BOARD WELFARE FOUNDATION SOCIETY,JAIPUR vs CIT(E), JAIPUR

ITA 287/JPR/2023[2022-23]Status: Disposed29/8/2023AY 2022-23

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA Nos. 287 & 286/JP/2023 fu/kZkj.ko"kZ@AssessmentYear :2023-24 Key Board Welfare Foundation Society Plot No. 278, Sector No. 7, Vidhyadhar Nagar, Jaipur cuke Vs. The CIT (Exemption) Jaipur LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: AADAK 2400 N vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@Assessee by : None jktLo dh vksj ls@Revenue by: Shri Rajesh Ojha, CIT-DR lquokbZ dh rkjh[k@Date of

GIRNAR SOFTWARE PRIVATE LIMITED,6TH FLOOR, JAIPUR TEXTILE MARKET, B-2, NEAR MODEL TOWN, MALVIYA NAGAR, JAIPUR vs PCIT – 2, JAIPUR, NEW CENTRAL REVENUE BUILDING

ITA 330/JPR/2023[2018-19]Status: Disposed28/8/2023AY 2018-19

HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RAJASTHAN AVASHAN MANDAL KARMACHARI VIKAS SAMITI,MANSAROVAR JAIPUR vs CIT EXEMTION, JAIPUR

ITA 257/JPR/2023[2023-2024]Status: Disposed28/8/2023AY 2023-2024

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 257/JP/2023 fu/kZkj.k o"kZ@Assessment Years : 2023-24 Rajasthan Avashan Mandal Karamachari Vikash Samiti Arawali Marg Sector 8, Arawali Marg, Sector 8 Mansarovar, Jaipur cuke Vs. CIT Exemption Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAATR 9142 G vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Ashok Kanodia (C.A.) jktLo dh vksj ls@ Revenue by : Sh. A

COLUMBUS OVERSEAS LLP,16, RAJA PARK, ADARSH NAGAR, JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, JAIPUR, NEW CENTRAL REVENUE BUILDING, BHAGWAN DAS ROAD, JAIPUR

ITA 196/JPR/2023[2018-19]Status: Disposed28/8/2023AY 2018-19

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

CHAND MONAMMAD,AJMER vs ITO, WARD 1(3), AJMER

ITA 340/JPR/2022[2012-12]Status: Disposed28/8/2023AY 2012-12

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

KUNAN MAL KALU RAM JAIN AND COMPANY ,TONK vs ITO,TONK, TONK

ITA 70/JPR/2023[2018-19]Status: Disposed24/8/2023AY 2018-19

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

PRIYANKA KHANDELWAL,KOTA vs LD. ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 347/JPR/2023[2015-16]Status: Disposed24/8/2023AY 2015-16

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

PRIYANKA KHANDELWAL,KOTA vs LD. ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 346/JPR/2023[2014-15]Status: Disposed24/8/2023AY 2014-15

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

PRIYANKA KHANDELWAL,KOTA vs LD. ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 345/JPR/2023[2013-14]Status: Disposed24/8/2023AY 2013-14

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ASHEESH SHARMA,KOTA vs LD. ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 344/JPR/2023[2016-17]Status: Disposed24/8/2023AY 2016-17

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ASHEESH SHARMA,KOTA vs LD. ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 343/JPR/2023[2015-16]Status: Disposed24/8/2023AY 2015-16

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ASHEESH SHARMA,KOTA vs LD. ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 342/JPR/2023[2014-15]Status: Disposed24/8/2023AY 2014-15

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)