← All Benches

ITAT Jaipur Bench

7,649 judgments

LAXMAN SINGH RATHORE,VAISHALI NAGAR JAIPUR vs ITO WARD 5(4), JAIPUR

ITA 431/JPR/2023[2012-13]Status: Disposed6/10/2023AY 2012-13

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

KANTA DEVI,JAIPUR vs ITO WARD 6(5), JAIPUR

ITA 77/JPR/2023[2014-2015]Status: Heard5/10/2023AY 2014-2015

HON’BLE SHRI SANDEEP GOSAIN (Judicial Member)

KANTA AGARWAL ,JAIPUR vs DCIT CIRCLE 6, JAIPUR

ITA 64/JPR/2023[2015-16]Status: Heard5/10/2023AY 2015-16

HON’BLE SHRI SANDEEP GOSAIN (Judicial Member)

GIRDHARI LAL MEENA,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 118/JPR/2023[2017-18]Status: Disposed5/10/2023AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

MANGLA RAM NIMBARK,AJMER vs CIT(APPEALS), DELHI

ITA 542/JPR/2023[2018-19]Status: Disposed4/10/2023AY 2018-19

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

J R INDUSTRIES,DAUSA vs ITO, WARD, DAUSA, DAUSA

ITA 529/JPR/2023[2011-12]Status: Disposed4/10/2023AY 2011-12

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA No. 529/JP/2023 fu/kZkj.ko"kZ@AssessmentYear :2011-12 M/s. J.R. Industries H-36-37-38, RIICO Industrial Area Agra Road, Dausa cuke Vs. The ITO Ward- Dausa Dausa LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAEFJ 4186 G vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksjls@Assessee by : Shri Rohan Sogani CA jktLo dh vksjls@Revenue by: Mrs. Monisha Choudhary, Addl. CIT-DR lquokbZ dh rkjh[k@Date of

SHRI SAI CONSTRUCTION,ALWAR vs ITO, BHIWADI

ITA 526/JPR/2023[2016-17]Status: Disposed4/10/2023AY 2016-17

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

NOBLE KINGDOM PUBLIC SCHOOL SHIKSHA SAMITI,58, ARYA NAGAR, MURLIPURA, JAIPUR-302012 vs CIT(EXEMPTION), JAIPUR, KAILASH HEIGHTS, LAL KOTHI, TONK ROAD, JAIPUR

ITA 422/JPR/2023[2023-24]Status: Disposed4/10/2023AY 2023-24

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

CHIRANJI LAL BAIRWA,JAIPUR vs ITO, WARD-7(2), JAIPUR

ITA 404/JPR/2023[2010-11]Status: Disposed4/10/2023AY 2010-11

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

MANJEET KAUR,ALWAR vs ITO, WARD-1(1), ALWAR, ALWAR

ITA 545/JPR/2023[2013-14]Status: Disposed3/10/2023AY 2013-14

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA No. 545 & 546/ JP/2023 fu/kZkj.ko"kZ@AssessmentYear : 2013-14 Smt. Manjeet Kaur 277, Scheme No. 2 Alwar – 301 001 (Raj) cuke Vs. The ITO Ward 1(1) Alwar LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: AIIPK 9193 N vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksjls@Assesseeby : Shri P.C. Parwal, CA jktLo dh vksjls@Revenue by: Smt. Monisha Choudhary, Addl.CIT lquokbZ dh rkjh[k@Date of Hearing : 21

MANJEET KAUR,ALWAR vs ITO, WARD-1(1), ALWAR, ALWAR

ITA 514/JPR/2023[2013-14]Status: Disposed3/10/2023AY 2013-14

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

GOLDEN INDIA FOUNDATION,JAIPUR vs ITO,EXEMPTION WARD,, AJMER

ITA 98/JPR/2023[2016-17]Status: Disposed29/9/2023AY 2016-17

Hon’ble SHRI SANDEEP GOSAIN, JUDICIAL MEMBER vk;dj vihy la-@ITA No. 98/JP/2023 fu/kZkj.k o"kZ@Assessment Year : 2016-17 M/s. Golden India Foundation AA-13, Jay Ambey Nagar, Opp. Old Jaipur Hospital, Tonk Road, Jaipur cuke Vs. The ITO Exemption- Ward Ajmer LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AABTG 3675 L vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri C.L. Yadav, CA jktLo dh vksj ls@ Revenue by: Mrs. Monisha Choudhary, Addl. CIT lquokbZ dh rkjh[k@ Da

SHRI RAVI SHASTRI,JAIPUR vs ACIT, CENTRAL CIRCLE-3, JAIPUR

ITA 1323/JPR/2019[2017-18]Status: Disposed29/9/2023AY 2017-18

Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)

RAJESH KUMAR BAID,JAIPUR vs ITO WARD 5(2) JAIPUR, JAIPUR

ITA 501/JPR/2023[2015-16]Status: Disposed27/9/2023AY 2015-16

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA No. 501, 494 & 499/JP/2023 fu/kZkj.ko"kZ@Assessment Year :2015-16 (u/s 271(1)(c) 271B & 271A of the Act,1961) Shri Rajesh Kumar Baid B-10, Tulsidasji Ki Bagichi Janta Colony, Jaipur 302 004 (Raj) cuke Vs. The ITO Ward 5(2) Jaipur LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: ABZPB 7205 M vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@Assessee by : None jktLo dh vksj ls@Revenue by: Mrs. Mo

SHYAM MITRA MANDAL JOGBANI TRUST KHATUHYAM JI JILA SIKAR,SIKAR vs ITO, WARD-1, SIKAR

ITA 415/JPR/2023[2022-23]Status: Disposed27/9/2023AY 2022-23

HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SHYAM MITRA MANDAL JOGBANI TRUST KHATUSHYAM JI JILA SIKAR,SIKAR vs ITO, WARD-1, SIKAR

ITA 414/JPR/2023[2022-23]Status: Disposed27/9/2023AY 2022-23

HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SHRWAN LAL ,JAIPUR vs ITO,WARD-7(2), JAIPUR

ITA 403/JPR/2023[2010-11]Status: Disposed27/9/2023AY 2010-11

HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SURJIT KAUR,JAIPUR vs ITO WARD 4(3), JPR, JAIPUR

ITA 401/JPR/2023[2017-18]Status: Disposed27/9/2023AY 2017-18

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

M/S SKY ORGANICS PVT. LTD.,F-42, SHRINATH TOWERS, CENTRAL SPINE, VIDHYADHAR NAGAR, JAIPUR vs ITO, WARD-4(2), , JAIPUR

ITA 392/JPR/2023[2014-15]Status: Disposed27/9/2023AY 2014-15

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

GILLETTE INDIA LIMITED,SPA-65A, INDUSTRIAL AREA, BHIWADI, DISTRICT- ALWAR vs PCIT, JAIPUR-1, JAIPUR

ITA 313/JPR/2023[2016-17]Status: Disposed27/9/2023AY 2016-17

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)