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ITAT Jaipur Bench

7,649 judgments

SUNITA KHINCHI,JAIPUR vs INCOME TAX OFFICER 6(1), JAIPUR

ITA 305/JPR/2023[2011-12]Status: Disposed30/10/2023AY 2011-12

HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SUMIT GOEL,JAIPUR vs INCOME TAX OFFICER , JAIPUR

ITA 8/JPR/2023[2012-13]Status: Disposed26/10/2023AY 2012-13

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SUDARSHAN CHITLANGIA,JAIPUR vs THE ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU

ITA 507/JPR/2023[2021-22]Status: Disposed26/10/2023AY 2021-22

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SAKKU DEVI,JAIPUR vs INCOME TAX OFFICER WARD 7(2), JAIPUR, JAIPUR, RAJASTHAN

ITA 448/JPR/2023[2011-12]Status: Disposed26/10/2023AY 2011-12

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SAKKU DEVI,JAIPUR vs INCOMETAX OFFICER 7(2), JAIPUR, RAJASTHAN

ITA 447/JPR/2023[2011-12]Status: Disposed26/10/2023AY 2011-12

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

QASIM UL ULLOOM TRUST,TONK vs ITO WARD, TONK, TONK

ITA 554/JPR/2023[NA]Status: Disposed19/10/2023

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

QASIM UL ULLOOM TRUST,TONK vs ITO WARD, TONK, TONK

ITA 548/JPR/2023[NA]Status: Disposed19/10/2023

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

PHOOL CHAND,JAIPUR vs ITO, WARD-6(4), JAIPUR, JAIPUR

ITA 513/JPR/2023[2009-10]Status: Disposed19/10/2023AY 2009-10

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

MONIKA JINDAL,JAIPUR vs ITO, WARD-6(2), JAIPUR, JAIPUR

ITA 503/JPR/2023[2011-12]Status: Disposed19/10/2023AY 2011-12

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SMT. KRISHNA,ALWAR vs ITO, WARD-BHIWADI,, ALWAR

ITA 435/JPR/2023[2010-11]Status: Disposed19/10/2023AY 2010-11

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SMT. KRISHNA,ALWAR vs ITO, WARD-BHIWADI, ALWAR, ALWAR

ITA 434/JPR/2023[2010-11]Status: Disposed19/10/2023AY 2010-11

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RTDC ,JAIPUR vs DCIT, CIRCLE -TDS, JAIPUR

ITA 410/JPR/2023[2014-2015]Status: Disposed19/10/2023AY 2014-2015

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

BAL SADHANA VIDHYALAIYA SANSTHAN,GUDHA GOR JI JHUNJHUNU vs ITO, EXEMPTION WD-1, JAIPUR

ITA 402/JPR/2023[2018-19]Status: Disposed19/10/2023AY 2018-19

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

KAMLA DEVI AGARWAL THROUGH LEGAL HEIR ANANT KUMAR BANSAL,JAIPUR vs ITO WARD 1(5), JAIPUR

ITA 365/JPR/2023[2015-16]Status: Disposed19/10/2023AY 2015-16

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SH. RANJEET SINGH,ALWAR vs ACIT, CIRCLE-1, ALWAR, ALWAR

ITA 439/JPR/2023[2011-12]Status: Disposed17/10/2023AY 2011-12

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 439/JP/2023 fu/kZkj.k o"kZ@Assessment Years : 2011-12 Sh. Ranjeet Singh Village Sare Khurd, Tehsil Tijara, District, Alwar cuke Vs. ACIT Circle-01, Alwar LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: BTUPS 1352 K vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri P. C. Parwal (FCA) jktLo dh vksj ls@ Revenue by : Smt. Monisha Choudhary (Addl. CIT) a lquokbZ dh rkjh[

DISTRICT ADULT EDUCATION ASSOCIATION,KOTA vs CIT(EXEMPTION), JAIPUR

ITA 419/JPR/2023[2023-24]Status: Disposed11/10/2023AY 2023-24

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

AHLUWALIA ERECTORS & FABRICATORS PRIVATE LIMITED,JAIPUR vs ACIT, KOTA

ITA 433/JPR/2022[2017-18]Status: Disposed11/10/2023AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SH. NAWAL KISHORE DANGAYACH,A-34-A, RAM NAGAR, SHASTRI NAGAR, JAIPUR vs ACIT, CIRCLE-4, , JAIPUR

ITA 304/JPR/2023[2016-17]Status: Disposed10/10/2023AY 2016-17

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

NISHA RUNGTA ,JAIPUR vs ITO WARD 1(2), JAIPUR

ITA 290/JPR/2023[2012-13]Status: Disposed9/10/2023AY 2012-13

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

BHARATIYA JAIN SANGHATANA,KOTA vs CIT EXEMPTION, JAIPUR

ITA 520/JPR/2023[2022-23]Status: Disposed6/10/2023AY 2022-23

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)