ITAT Jaipur Bench
7,649 judgments
KRISHAN KUMAR YADAV,VPO-GOTHRA TEH-TIJARA vs ITO WARD - BHIWADI, ALWAR
HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ORIENTAL BANK OF COMMERCE,JAIPUR vs INCOME TAX OFFICER (TDS-2), JAIPUR
HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
GOVIND LAL CHOUDHARY,AJMER vs INCOME TAX OFFICER, AJMER
HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
CENTRAL ACADEMY JODHPUR EDUCATION SOCIETY,JODHPUR vs CIRCLE(EXEMP.), JAIPUR, JAIPUR
HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DINESH KUMAR,KUSHALPURA BANSA vs ITO WD 7(3),, JAIPUR
HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
WHOLERY INFRASTRUCTURE PRIVATE LIMITED,KOTA, RAJASTHAN vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2, KOTA, RAJASTHAN
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ASHOK PARNAMI,JAIPUR vs ACIT CIRCLE 5, JAIPUR
HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
JAFAR KHAN,JAIPUR vs ITO, WARD-2, SIKAR, SIKAR
HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
JAFAR KHAN,JAIPUR vs ITO, WARD-2, SIKAR, SIKAR
HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
JAFAR KHAN,JAIPUR vs ITO, WARD-2, SIKAR, SIKAR
HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SUPREME BUILDESTATES PVT LTD,MADANGANJ- KISHANGARH vs DCIT CIRCLE 2 AJMER, JAIPUR ROAD AJMER
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SH. SANJEET S/O SHRI DHARMBEER,REWADI vs ITO, WARD 2(2), ALWAR
HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ORIENTAL BANK OF COMMERCE RUHS BRANCH,JAIPUR vs JT. COMMISSIONER OF INCOME TAX (TDS) JAIPUR, JAIPUR
HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
VIJAYENDRA AGARWAL,JAIPUR vs THE JOINT COMMISSIONER OF INCOME TAX RANGE 3 JAIPUR, RANGE THREE JAIPUR
HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHIV EDIBLES LTD,KOTA vs ACIT CIR-1 , KOTA
HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHIV EDIBLES LIMITED,KOTA vs ACIT CIR-1 KOTA, KOTA
HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHRI KHANDELWAL DIAMONDS PRIVATE LIMITED,JAIPUR vs ACIT, CIRCLE 1, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MANMEET SINGH CHHABRA,JAIPUR vs DCIT CENTRAL-1, JAIPUR, JAIPUR
HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MANMEET SINGH CHHABRA,SAWAIMADHOPUR vs DCIT CENTRAL-1, JAIPUR, JAIPUR
HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
B.G. PROFESSIONAL EDUCATION SOCIETY,JAIPUR vs EXEMPTION WARD 1, JAIPUR
HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)