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ITAT Jaipur Bench

7,649 judgments

MODERN PUBLIC VIKAS SAMITI TONK,TONK vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 276/JPR/2023[2023-24]Status: Disposed27/9/2023AY 2023-24

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA Nos. 276 & 275/JP/2023 fu/kZkj.ko"kZ@Assessment Year :- Modern Public Vikas Samiti Mohalla Shorgaran Subhash Bazar, Tonk – 304 001 cuke Vs. The CIT (Exemption) Jaipur LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: AABAM 1303 J vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@Assessee by : Shri Mahendra Gargieya, Advocate jktLo dh vksj ls@Revenue by: Shri Ajay Malik, CIT-DR lquokbZ dh rkjh[k@

M/S RAMAVTAR KRISHNAVTAR,KOTA vs INCOME TAX OFFICER, WARD 1(3), KOTA

ITA 25/JPR/2023[2015-16]Status: Disposed27/9/2023AY 2015-16

HON’BLE SHRI SANDEEP GOSAIN (Judicial Member)

A3LOGICS (INDIA) PRIVATE LIMITED,JAIPUR vs PCIT, JAIPUR -1, JAIPUR

ITA 190/JPR/2023[2018-19]Status: Disposed27/9/2023AY 2018-19

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

VIJAY SOLVEX LTD,ALWAR vs DCIT, ALWAR

ITA 357/JPR/2023[2014-15]Status: Disposed26/9/2023AY 2014-15

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

URMILA TANK,JAIPUR vs INCOME TAX OFFICER, WARD 5(2), JAIPUR

ITA 259/JPR/2023[2016-17]Status: Disposed26/9/2023AY 2016-17

HON’BLE SHRI SANDEEP GOSAIN (Judicial Member)

AMIT COLONIZERS LIMITED,JAIPUR vs ACIT, JAIPUR

ITA 253/JPR/2023[2012-13]Status: Disposed26/9/2023AY 2012-13

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

LAXMI NARAIN AGARWAL,JAIPUR vs ACIT, ACIT

ITA 100/JPR/2023[2009-10]Status: Disposed26/9/2023AY 2009-10

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DEEN DAYAL SHARMA,A-135, GOVINDPURA, KARDHANI, KALWAR ROAD, JAIPUR vs INCOME TAX OFFICER, WARD - 3(1), JAIPUR

ITA 394/JPR/2023[2011-12]Status: Disposed21/9/2023AY 2011-12

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ALOKE GOSWAMI,JAIPUR vs INCOME TAX OFFICE, WARD, BHIWADI, BHIWADI ALWAR

ITA 388/JPR/2023[2011-12]Status: Disposed21/9/2023AY 2011-12

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RAJKUMARI GUPTA,JAIPUR vs INCOME TAX OFFICER , STATUE CIRCLE

ITA 334/JPR/2023[2011-12]Status: Disposed21/9/2023AY 2011-12

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RAJDHANI MINERAL JAIPUR PVT. LTD,JAIPUR vs INCOME TAX OFFICER TDS-I , JAIPUR

ITA 333/JPR/2023[2014-15]Status: Disposed21/9/2023AY 2014-15

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

UMA MANDAL,JAIPUR vs INCOME TAX OFFICER, WARD 5(2) JAIPUR

ITA 283/JPR/2023[2011-12]Status: Disposed21/9/2023AY 2011-12

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

UMA MANDAL,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 282/JPR/2023[2011-12]Status: Disposed21/9/2023AY 2011-12

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

UMA MANDAL ,JAIPUR (RAJASTHAN) vs INCOME TAX OFFICER, JAIPUR (RAJASTHAN)

ITA 281/JPR/2023[2010-11]Status: Disposed21/9/2023AY 2010-11

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. Nos. 280 & 281/JP/2023 fu/kZkj.k o"kZ@Assessment Years : 2010-11 Uma Mandal 754, Lodho Ka Maohalla M. D. Road, Ward No. 34, Jaipur cuke Vs. Income Tax Officer, Ward-5(2), Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: APSPM 2419 L vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : None jktLo dh vksj ls@ Revenue by : Smt Monisha Choudhary (Addl. CIT) a lquokbZ dh rkjh[

UMA MANDAL,JAIPUR vs THE INCOME TAX OFFICER, JAIPUR

ITA 280/JPR/2023[2010-2011]Status: Disposed21/9/2023AY 2010-2011

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. Nos. 280 & 281/JP/2023 fu/kZkj.k o"kZ@Assessment Years : 2010-11 Uma Mandal 754, Lodho Ka Maohalla M. D. Road, Ward No. 34, Jaipur cuke Vs. Income Tax Officer, Ward-5(2), Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: APSPM 2419 L vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : None jktLo dh vksj ls@ Revenue by : Smt Monisha Choudhary (Addl. CIT) a lquokbZ dh rkjh[

GHANSHYAM GUPTA,8, DASHERA KOTHI,,GOVIND NAGAR, JAIPUR vs ITO, WARD 5 (1) JAIPUR

ITA 246/JPR/2023[2017-18]Status: Disposed20/9/2023AY 2017-18

Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)

SHRI NARESH KUMAR CHOUDHARYTHROUGH LEGAL HEIR SUNITA CHOUDHARY,JAIPUR vs ACIT, CENTRAL CIRCLE 3 , JAIPUR

ITA 191/JPR/2023[2010-11]Status: Disposed20/9/2023AY 2010-11

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

GAYATRI DEVI,JAIPUR vs PCIT(CENTRAL), JAIPUR

ITA 405/JPR/2022[2019-20]Status: Disposed20/9/2023AY 2019-20

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SEDU RAM MEENA,JAIPUR vs ITO WARD 6(4), JAIPUR

ITA 383/JPR/2023[2013-14]Status: Disposed18/9/2023AY 2013-14

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DURGA DEVI SOHAN LAL KHATRI CHARITABLE TRUST ,AJMER vs THE CIT EXEMPTION, JAIPUR

ITA 327/JPR/2023[Not Applicable]Status: Disposed18/9/2023

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)