← All Benches
ITAT Jaipur Bench
7,559 judgments
PRAVEEN KHANDELWAL,BAREILLY, UTTA RPRADESH vs ITO-2(2),BAREILLY-NEW/, BAREILLY, UTTAR PRADESH
ITA 795/LKW/2026[2013-2014]Status: Disposed25/9/2026AY 2013-2014
SWAJAN FOUNDATION,LUCKNOW vs INCOME TAX OFFICER (EXEMPTION), LUCKNOW
ITA 790/LKW/2026[2019-20]Status: Disposed25/9/2026AY 2019-20
URBAN PLAZA LLP,LUCKNOW vs ITO WARD 1(4), LUCKNOW
ITA 539/LKW/2026[2020-21]Status: Disposed25/9/2026AY 2020-21
CIVIL DIPLOMA ENGINEERS SANGH VIBHAG UTTAR PRADESH ,LUCKNOW vs INCOME TAX OFFICER-3(1) LUCKNOW-NEW, LUCKNOW
ITA 522/LKW/2026[2019-20]Status: Disposed25/9/2026AY 2019-20
CHANDRA MANI TRIPATHI VIJAY PRATAP SINGH AND OTHERS,LUCKNOW vs INCOME TAX OFFICER 4(1) LKO NEW, LUCKNOW
ITA 512/LKW/2026[2013-14]Status: Disposed25/9/2026AY 2013-14
SH. NARESH PARWAL,JAIPUR vs ITO, WARD-6(2), JAIPUR, JAIPUR
ITA 1534/JPR/2024[2007-08]Status: Disposed25/9/2026AY 2007-08
LATE SH. RAM SINGH THROUGH L/H AJAY KUMAR,ALWAR vs ITO, WARD-1(1), ALWAR, ALWAR
ITA 594/JPR/2026[2013-14]Status: Disposed24/9/2026AY 2013-14
JAGDISH CHANDRA SHARMA,SIKAR vs INCOME TAX OFFICER, SIKANR
ITA 406/JPR/2026[2018-19]Status: Disposed23/9/2026AY 2018-19
VAIBHAV GLOBAL LIMITED,JAIPUR vs DCIT, CC-4, JAIPUR
ITA 326/JPR/2026[2022-23]Status: Disposed23/9/2026AY 2022-23
VAIBHAV GLOBAL LIMITED,JAIPUR vs DCIT CC 4, JAIPUR
ITA 323/JPR/2026[2019-20]Status: Disposed23/9/2026AY 2019-20
SMT JANKI DEVI MANDELIA EDUCTAION SOCIETY ,PILANI JHUNJHUNU vs COMMISSIONEER OF INCOME TAX(EXEMPTION), JAIPUR
ITA 1205/JPR/2026[2026-2027]Status: Disposed23/9/2026AY 2026-2027
SMT JANKI DEVI MANDELIA EDUCATION SOCIETY ,PILANI JHUNJHUNU vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 1203/JPR/2026[2026-2027]Status: Disposed23/9/2026AY 2026-2027
SHRI GOPAL GAUSHALA ,JHUNJHUNU vs COMMISSIOINER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 1197/JPR/2026[2026-2027]Status: Disposed23/9/2026AY 2026-2027
SHRI GOPAL GAUSHALA ,JHUNJHUNU vs COMMISSIONER OF INCOME TAX (EXEMPTION) JAIPUR , JAIPUR
ITA 1185/JPR/2026[2026-2027]Status: Disposed23/9/2026AY 2026-2027
PACIFIC EDUCATION TRUST,SURAT vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), JAIPUR
ITA 1099/JPR/2026[NA]Status: Disposed23/9/2026
PACIFIC EDUCATION TRUST,SURAT vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), JAIPUR
ITA 1098/JPR/2026[NA]Status: Disposed23/9/2026
MALI RAM BAJIYA,JAIPUR vs ITO WARD 5(1),JAIPUR, JAIPUR
ITA 712/JPR/2026[2011-12]Status: Disposed22/9/2026AY 2011-12
AAVAS FINANCIERS LIMITED,JAIPUR vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, JAIPUR
ITA 444/JPR/2026[2018-19]Status: Disposed22/9/2026AY 2018-19
PAWAN KUMAR AGRAWAL,JAIPUR vs ITO TDS-2, JPR, JAIPUR
ITA 350/JPR/2026[2014-2015]Status: Disposed22/9/2026AY 2014-2015
RAM LAL NARWANI,JAIPUR vs ITO WARD. 6(1), JAIPUR, JAIPUR
ITA 32/JPR/2026[2011-12]Status: Disposed22/9/2026AY 2011-12
