PACIFIC EDUCATION TRUST,SURAT vs. PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), JAIPUR

ITA 1098/JPR/2026Status: DisposedITAT Jaipur23 September 20262 pages

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Income Tax Appellate Tribunal, JAIPUR “B” BENCH, JAIPUR

Before: SHRI KULDIP SINGH & SHRI PRAKASH, ACCOUNTANCT MEMBER

Heard:

In view of the application moved by the appellant trust, both the aforesaid appeals, ordered to be dismissed as withdrawn. Order pronounced in the open court on 23-09-2026. (PRAKASH) (KULDIP SINGH) ACCOUNTANT MEMBER JUDICIAL MEMBER Jaipur Dated:- 23/09/2026. ITA No. 1098 & 1099/JPR/2026 Page No 2

*Santosh. Copy of the order forwarded to:

1.

The Appellant-

2.

The Respondent-

3.

CIT

4.

CIT(A)

5.

DR, ITAT, Jaipur.

6.

Guard File By order,

Asst.

The order continues below.

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