← All Benches
ITAT Jaipur Bench
7,559 judgments
KARTIK SHIKSHA SAMITI,ALWAR vs CIT(E), JAIPUR, JAIPUR
ITA 1277/JPR/2026[NA]Status: Disposed28/9/2026
M/S NM AGRO FOOD PRODUCTS PVT. LTD.,SRIGANGANAGAR vs ACIT, CENTRAL CIRCLE-3, JAIPUR, JAIPUR
ITA 1552/JPR/2025[2014-15]Status: Disposed28/9/2026AY 2014-15
AGRASEN POLYTEX PRIVATE LIMITED,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, JAIPUR, JAIPUR
ITA 808/JPR/2026[2019-20]Status: Disposed28/9/2026AY 2019-20
GURUDWARA SHRI GURUNANAK DEV SEWA MANDAL SANSTHA ,JAIPUR vs CIT EXEMPTION JAIPUR , JAIPUR
ITA 742/JPR/2026[2026-27]Status: Disposed28/9/2026AY 2026-27
GURUDWARA SHRI GURUNANAK DEV SEWA MANDAL SANSTHA ,JAIPUR vs CIT EXEMPTION JAIPUR , INCOME TAX DEPARTMENT
ITA 741/JPR/2026[2026-27]Status: Disposed28/9/2026AY 2026-27
CLINICALDERMATOLOGY CONCLAVE FOUNDATION,KOTA vs CIT (EXEMPTION), CIT (EXEMPTION) JAIPUR
ITA 726/JPR/2026[2026-27]Status: Disposed28/9/2026AY 2026-27
GIVING HEART FOUNDATION,KOTA vs DCIT/ACIT, CIRCLE-2 , KOTA
ITA 1623/JPR/2026[2026-27]Status: Disposed28/9/2026AY 2026-27
GIVING HEART FOUNDATION,KOTA vs DCIT/ACIT, CIRCLE-2, KOTA
ITA 1622/JPR/2026[2026-27]Status: Disposed28/9/2026AY 2026-27
SHRI KHANDELWAL VAISHYA SAMAJ TRUST,JAIPUR vs THE EXEMPTION, JAIPUR
ITA 1355/JPR/2026[NA ]Status: Disposed28/9/2026
SHRI KHANDELWAL VAISHYA SAMAJ TRUST,JAIPUR vs THE CIT EXEMPTION, , JAIPUR
ITA 1354/JPR/2026[NA]Status: Disposed28/9/2026
AMAR GYAN NIRAJANI ASHRAM TRUST,BHILWARA vs CIT(E), JAIPUR, JAIPUR
ITA 1343/JPR/2026[NA]Status: Disposed28/9/2026
SHREE MUNIKUL BRAHMCHARYA ASHRAM VED SANSTHAN,BHILWARA vs ITO EXEMPTION WARD 1, JAIPUR, JAIPUR
ITA 1296/JPR/2026[2026-27]Status: Disposed28/9/2026AY 2026-27
SHREE MUNIKUL BRAHMCHARYA ASHRAM VED SANSTHAN,BHILWARA vs ITO EXEMPTION WARD 1, JAIPUR, JAIPUR
ITA 1295/JPR/2026[2026-27]Status: Disposed28/9/2026AY 2026-27
RENU MOONGIA,JAIPUR vs ITO WD 4(2), JPR, JAIPUR
ITA 1196/JPR/2026[2021-22]Status: Disposed28/9/2026AY 2021-22
SMT. SAVITA,ALWAR vs ITO, WARD-BHIWADI, BHIWADI
ITA 1065/JPR/2026[2019-20]Status: Disposed28/9/2026AY 2019-20
RAJASTHAN MARUDHARA GRAMIN BANK,JODHPUR vs DCIT, CIRCLE-1, JAIPUR
ITA 1248/JPR/2025[2018-19]Status: Disposed28/9/2026AY 2018-19
SURENDRA PAL SINGH SAHNI,KOTA vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA, KOTA
ITA 450/JPR/2024[2005-06]Status: Disposed28/9/2026AY 2005-06
SURENDRA PAL SINGH SAHNI,KOTA vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 444/JPR/2024[2005-06]Status: Disposed28/9/2026AY 2005-06
NARESH KUMAR,GURGAON, HARYANA vs PCIT, JAIPUR
ITA 209/JPR/2024[2019-20]Status: Disposed28/9/2026AY 2019-20
UMESH CHANDRA,BAREILLY vs ITO-2(2), BAREILLY, BAREILLY
ITA 796/LKW/2026[2021-22]Status: Disposed25/9/2026AY 2021-22