← All Benches
ITAT Indore Bench
5,727 judgments
M/S KARELI SUGAR MILL PRIVATE LTD.,NARSINGHPUR vs THE DCIT CENTRAL-1, BHOPAL
ITA 1476/IND/2016[2011-12]Status: Disposed18/1/2017AY 2011-12
M/S KARELI SUGAR MILL PRIVATE LTD.,NARSINGHPUR vs THE DCIT CENTRAL-1, BHOPAL
ITA 1475/IND/2016[2010-11]Status: Disposed18/1/2017AY 2010-11
M/S KARELI SUGAR MILL PRIVATE LTD.,NARSINGHPUR vs THE DCIT CENTRAL-1, BHOPAL
ITA 1474/IND/2016[2009-10]Status: Disposed18/1/2017AY 2009-10
M/S KARELI SUGAR MILL PRIVATE LTD.,NARSINGHPUR vs THE DCIT CENTRAL-1, BHOPAL
ITA 1473/IND/2016[2008-09]Status: Disposed18/1/2017AY 2008-09
M/S MA BHAGWATI POWER PRIVATE LTD.,BHOPAL vs THE DCIT CENTRAL-1, BHOPAL
ITA 1472/IND/2016[2014-15]Status: Disposed18/1/2017AY 2014-15
M/S MA BHAGWATI POWER PRIVATE LTD.,BHOPAL vs THE DCIT CENTRAL-1, BHOPAL
ITA 1471/IND/2016[2013-14]Status: Disposed18/1/2017AY 2013-14
M/S MA BHAGWATI POWER PRIVATE LTD.,BHOPAL vs THE DCIT CENTRAL-1, BHOPAL
ITA 1470/IND/2016[2012-13]Status: Disposed18/1/2017AY 2012-13
M/S MA BHAGWATI POWER PRIVATE LTD.,BHOPAL vs THE DCIT CENTRAL-1, BHOPAL
ITA 1469/IND/2016[2011-12]Status: Disposed18/1/2017AY 2011-12
M/S MA BHAGWATI POWER PRIVATE LTD.,BHOPAL vs THE DCIT CENTRAL-1, BHOPAL
ITA 1468/IND/2016[2010-11]Status: Disposed18/1/2017AY 2010-11
M/S MA BHAGWATI POWER PRIVATE LTD.,BHOPAL vs THE DCIT CENTRAL-1, BHOPAL
ITA 1467/IND/2016[2009-10]Status: Disposed18/1/2017AY 2009-10
M/S MA BHAGWATI POWER PRIVATE LTD.,BHOPAL vs THE DCIT CENTRAL-1, BHOPAL
ITA 1466/IND/2016[2008-09]Status: Disposed18/1/2017AY 2008-09
SMT. HANJA BAI W/O LATE SHRI SUKHRAM DHAKAD,INDORE vs THE ITO 1(3), INDORE
ITA 670/IND/2014[2009-10]Status: Disposed18/1/2017AY 2009-10
THE ITO, - WARD 1(3), INDORE vs SHRI DEVENDRA BHARGAVA, INDORE
ITA 462/IND/2013[2009-10]Status: Disposed18/1/2017AY 2009-10
SHRI ASHOK KUMAR AGRAWAL,BARWAHA vs THE ITO-5(2), INDORE
ITA 890/IND/2016[2008-09]Status: Disposed17/1/2017AY 2008-09
SHRI YOGESH HOTWANI,MANDSAUR vs THE DCIT (CENTRAL), INDORE
ITA 680/IND/2016[2012-13]Status: Disposed17/1/2017AY 2012-13
THE ACIT-CENTRAL-2, INDORE vs SHRI YOGESH KUMAR HOTWANI, MANDSAUR
ITA 674/IND/2016[2012-13]Status: Disposed17/1/2017AY 2012-13
M/S HAI HAY KSHATRIYA EDUCATION SOCIETY,BHOPAL vs THE ACIT 2(1), BHOPAL
ITA 458/IND/2016[2011-12]Status: Disposed17/1/2017AY 2011-12
M/S RISHIRAJ MEMORIAL EDUCATION & WELFARE SOCIETY,BHOPAL vs THE ACIT 2(1), BHOPAL
ITA 457/IND/2016[2011-12]Status: Disposed17/1/2017AY 2011-12
M/S H.K. KALCHURI EDUCATION TRUST,BHOPAL vs THE ACIT 2(1), BHOPAL
ITA 456/IND/2016[2011-12]Status: Disposed17/1/2017AY 2011-12
M/S JAI NARAIN SHIKSHA SAMITI,BHOPAL vs THE ACIT 2(1), BHOPAL
ITA 455/IND/2016[2011-12]Status: Disposed17/1/2017AY 2011-12
