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ITAT Indore Bench
5,736 judgments
M/S DIVISIONAL FOREST OFFICER,INDORE vs DCIT (CENTRAL PROCESSING CELL-TDS), GAZIABAD
ITA 29/IND/2018[14-15]Status: Disposed22/1/2019
M/S VINAYAK AUTO LINK PVT. LTD,INDORE vs ACIT 4 (1), INDORE
ITA 280/IND/2018[13-14]Status: Disposed22/1/2019
M/S SHANKESHWAR DEVLOPERS INDORE,INDORE vs DCIT (CPC) (TDS), GAZIABAD
ITA 28/IND/2018[15-16]Status: Disposed22/1/2019
M/S SHANKESHWAR DEVLOPERS INDORE,INDORE vs DCIT (CPC) (TDS), GAZIABAD
ITA 27/IND/2018[15-16]Status: Disposed22/1/2019
M/S SHANKESHWAR DEVLOPERS INDORE,INDORE vs DCIT (CPC) (TDS), GAZIABAD
ITA 26/IND/2018[15-16]Status: Disposed22/1/2019
M/S SHANKESHWAR DEVLOPERS INDORE,INDORE vs DCIT (CPC) (TDS), GAZIABAD
ITA 25/IND/2018[14-15]Status: Disposed22/1/2019
M/S SHANKESHWAR DEVLOPERS INDORE,INDORE vs DCIT (CPC) (TDS), GAZIABAD
ITA 24/IND/2018[14-15]Status: Disposed22/1/2019
M/S SHANKESHWAR DEVLOPERS INDORE,INDORE vs DCIT (CPC) (TDS), GAZIABAD
ITA 23/IND/2018[13-14]Status: Disposed22/1/2019
M/S SHANKESHWAR DEVLOPERS INDORE,INDORE vs DCIT (CPC) (TDS), GAZIABAD
ITA 22/IND/2018[13-14]Status: Disposed22/1/2019
POOJA SOYA INDUSTRIES PRIVATE LIMITED,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX- 3(1), INDORE
ITA 218/IND/2018[2011-12]Status: Disposed22/1/2019AY 2011-12
POOJA SOYA INDUSTRIES PRIVATE LIMITED,INDORE vs JOINT COMMISSIONER OF INCOME TAX- RANGE 3, INDORE
ITA 217/IND/2018[2010-11]Status: Disposed22/1/2019AY 2010-11
POOJA SOYA INDUSTRIES PRIVATE LIMITED,INDORE vs ASSISTANT COMMISSIONER OF INCOME TAX- 3(1), INDORE
ITA 216/IND/2018[2008-09]Status: Disposed22/1/2019AY 2008-09
M/S SAHANI TRADING COMPANY,INDORE vs INCOME TAX OFFICER 4(3), INDORE
ITA 209/IND/2018[2013-14]Status: Disposed22/1/2019AY 2013-14
GOKULDAS HOSPITAL PVT.LTD.,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX -CPC(TDS), GHAZIABAD
ITA 2/IND/2018[2014-15]Status: Disposed22/1/2019AY 2014-15
M/S. INTER METAL TRADE LIMITED,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX -2 (2), INDORE
ITA 187/IND/2018[1998-99]Status: Disposed22/1/2019AY 1998-99
M/S RAHELA ENGINEERS PRIVATE LIMITED,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX-CPC-TDS, GHAZIABAD
ITA 186/IND/2018[2013-14 Q-4 26Q]Status: Disposed22/1/2019
M/S RAHELA ENGINEERS PRIVATE LIMITED,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX-CPC-TDS, GHAZIABAD
ITA 185/IND/2018[2015-16 Q-1, 26 Q]Status: Disposed22/1/2019
M/S RAHELA ENGINEERS PRIVATE LIMITED,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX-CPC-TDS, GHAZIABAD
ITA 184/IND/2018[2014-15 Q-2, 26Q]Status: Disposed22/1/2019
M/S RAHELA ENGINEERS PRIVATE LIMITED,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX-CPC-TDS, GHAZIABAD
ITA 183/IND/2018[2013-14 Q-2, 26 Q]Status: Disposed22/1/2019
M/S RAHELA ENGINEERS PRIVATE LIMITED,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX-CPC-TDS, GHAZIABAD
ITA 182/IND/2018[2014-15 Q1 26Q]Status: Disposed22/1/2019
