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ITAT Indore Bench
5,736 judgments
M/S REGENT BEERS AND WINES LTD.,INDORE vs DCIT,CENTRAL-1, BHOPAL, BHOPAL
ITA 349/IND/2018[14-15]Status: Disposed24/1/2019
M/S REGENT BEERS AND WINES LTD.,INDORE vs DCIT,CENTRAL-1, BHOPAL, BHOPAL
ITA 348/IND/2018[13-14]Status: Disposed24/1/2019
M/S REGENT BEERS AND WINES LTD.,INDORE vs DCIT,CENTRAL-1, BHOPAL, BHOPAL
ITA 347/IND/2018[12-13]Status: Disposed24/1/2019
M/S REGENT BEERS AND WINES LTD.,INDORE vs DCIT,CENTRAL-1, BHOPAL, BHOPAL
ITA 346/IND/2018[11-12]Status: Disposed24/1/2019
M/S REGENT BEERS AND WINES LTD.,INDORE vs DCIT,CENTRAL-1, BHOPAL, BHOPAL
ITA 345/IND/2018[10-11]Status: Disposed24/1/2019
SUNIT MADHOK,INDORE vs DCIT,CENTRAL-1, BHOPAL
ITA 344/IND/2018[16-17]Status: Disposed24/1/2019
SUNIT MADHOK,INDORE vs DCIT,CENTRAL-1, BHOPAL
ITA 343/IND/2018[15-16]Status: Disposed24/1/2019
SUNIT MADHOK,INDORE vs DCIT,CENTRAL-1, BHOPAL
ITA 342/IND/2018[2014-15]Status: Disposed24/1/2019AY 2014-15
SUNIT MADHOK,INDORE vs DCIT (CENTRAL) 1, BHOPAL
ITA 341/IND/2018[13-14]Status: Disposed24/1/2019
SUNIT MADHOK,INDORE vs DCIT,CENTRAL-1, BHOPAL
ITA 340/IND/2018[12-13]Status: Disposed24/1/2019
SUNIT MADHOK,INDORE vs DCIT,CENTRAL-1, BHOPAL
ITA 339/IND/2018[11-12]Status: Disposed24/1/2019
SUNIT MADHOK,INDORE vs DCIT,CENTRAL-1, BHOPAL
ITA 338/IND/2018[10-11]Status: Disposed24/1/2019
KRIPASHANKAR PARMAR L/H LATE SHRI DEVKARAN PARMAR,VILLAGE FARAD, KALAPEEPAL SHAJAPUR vs INCOME TAX OFFICER, SHAJAPUR
ITA 615/IND/2017[2009-10]Status: Disposed24/1/2019AY 2009-10
BENI PRASAD PARMAR,SHUJALPUR MANDI DISTRICT SHAJAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX- 2(1), UJJAIN
ITA 608/IND/2017[2011-12]Status: Disposed24/1/2019AY 2011-12
BENI PRASAD PARMAR,SHUJALPUR MANDI DISTRICT SHAJAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX- 2(1), UJJAIN
ITA 607/IND/2017[2010-11]Status: Disposed24/1/2019AY 2010-11
M/S SOUMYA HOMES PVT.LTD,BHOPAL vs THE DCIT (CENTRAL)-II, BHOPAL
ITA 342/IND/2017[2013-14]Status: Disposed24/1/2019AY 2013-14
THE ACIT-2(1), UJJAIN vs M/S. TURQUISE INVESTMENT & FINANCE PVT.LTD., NAGDA
ITA 334/IND/2017[2012-13]Status: Disposed24/1/2019AY 2012-13
M/S N.T. THOMAS MEMORIAL EDUCATION & DEVELOPMENT SOCIETY,INDORE vs THE ITO-(EXEMPTION), INDORE
ITA 27/IND/2017[2012-13]Status: Disposed24/1/2019AY 2012-13
SHRI PANKAJ MAKHIJA,BHOPAL vs THE DCIT (CENTRAL), BHOPAL
ITA 678/IND/2016[2012-13]Status: Disposed23/1/2019AY 2012-13
M/S SAKAR INNOVATION PRIVATE LIMITED,INDORE vs ITO 5 (1), INDORE
ITA 99/IND/2018[2012-13]Status: Disposed22/1/2019AY 2012-13