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M/S SOUMYA HOMES PVT.LTD,BHOPAL vs THE DCIT (CENTRAL)-II, BHOPAL | BharatTax

Home/M/S SOUMYA HOMES PVT.LTD,BHOPAL vs. THE DCIT (CENTRAL)-II, BHOPAL

M/S SOUMYA HOMES PVT.LTD,BHOPAL vs. THE DCIT (CENTRAL)-II, BHOPAL

ITA 342/IND/2017Status: DisposedITAT Indore24 January 2019AY 2013-14

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