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ITAT Indore Bench
5,736 judgments
M/S. BHOPAL VIKAS PRADHIKARAN,BHOPAL vs THE DCIT 1(1), BHOPAL
ITA 974/IND/2016[2010-11]Status: Disposed28/3/2019AY 2010-11
THE DCIT, 1(1), INDORE vs M/S. ANANT STEELS PVT. LTD., INDORE
ITA 792/IND/2016[2012-13]Status: Disposed28/3/2019AY 2012-13
M/S ANANT STEEL PVT. LTD.,INDORE vs THE ITO-1(4), INDORE
ITA 587/IND/2016[2012-13]Status: Disposed28/3/2019AY 2012-13
SHRI DR. LIYAKAT ALI KAPADIYA,UJJAIN vs ASSISTANT COMMISSIONER OF INCOME TAX 2 (1), UJJAIN
ITA 668/IND/2017[2013-14]Status: Disposed25/3/2019AY 2013-14
SHRI USMAN KHAN,GWALIOR vs THE DCIT-1(1), BHOPAL
ITA 523/IND/2016[2008-09]Status: Disposed25/3/2019AY 2008-09
SHRI USMAN KHAN,GWALIOR vs THE DCIT-1(1), BHOPAL
ITA 522/IND/2016[2006-07]Status: Disposed25/3/2019AY 2006-07
THE DCIT, 1(1), INDORE vs M/S. HINDUSTAN CONTINENTAL PVT LTD., MUMBAI
ITA 461/IND/2014[2009-10]Status: Disposed25/3/2019AY 2009-10
M/S. PANJWANI PACKAGING P. LTD.,INDORE vs THE ACIT 3(1), INDORE
ITA 753/IND/2013[1992-93]Status: Disposed25/3/2019AY 1992-93
M/S. PANJWANI PACKAGING P. LTD.,INDORE vs THE ACIT 3(1), INDORE
ITA 752/IND/2013[1991-92]Status: Disposed25/3/2019AY 1991-92
M/S. PANJWANI PACKAGING P. LTD.,INDORE vs THE ACIT 3(1), INDORE
ITA 751/IND/2013[1990-91]Status: Disposed25/3/2019AY 1990-91
M/S. PANJWANI PACKAGING P. LTD.,INDORE vs THE ACIT 3(1), INDORE
ITA 750/IND/2013[1989-90]Status: Disposed25/3/2019AY 1989-90
M/S. PANJWANI PACKAGING P. LTD.,INDORE vs THE ACIT 3(1), INDORE
ITA 749/IND/2013[1988-89]Status: Disposed25/3/2019AY 1988-89
M/S. PANJWANI PACKAGING P. LTD.,INDORE vs THE ACIT 3(1), INDORE
ITA 748/IND/2013[1987-88]Status: Disposed25/3/2019AY 1987-88
M/S FLEXITUFF INTERNATIONAL LTD.,DHAR vs THE PR. CIT-1, INDORE
ITA 488/IND/2016[2011-12]Status: Disposed22/3/2019AY 2011-12
INCOME TAX OFFICER-1, DEWAS vs M/S SANTOSH BEEJ UTPADAK, SAHKARI SANSTHA MYDT., DEWAS
ITA 704/IND/2017[2009-10]Status: Disposed22/3/2019AY 2009-10
SHRI RAJARAM KUMAWAT,DEWAS vs INCOME TAX OFFICER, DEWAS, DEWAS
ITA 580/IND/2017[2011-12]Status: Disposed22/3/2019AY 2011-12
SHRI SAI ACADEMY,INDORE vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL
ITA 584/IND/2017[2016-17]Status: Disposed20/3/2019AY 2016-17
SMT URMILA DHANOTIA,INDORE vs ITO2(3), INDORE
ITA 691/IND/2018[15-16]Status: Disposed15/3/2019
THE DCIT(EXEMPTION), BHOPAL vs M/S. INDORE EDUCATION AND SERVICE SOCIETY, INDORE
ITA 63/IND/2017[2011-12]Status: Disposed15/3/2019AY 2011-12
SHRI PAWAN NAGPAL,BHOPAL vs THE ACIT 3(1), BHOPAL
ITA 801/IND/2014[2009-10]Status: Disposed15/3/2019AY 2009-10