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ITAT Indore Bench

5,736 judgments

M/S. M.P. STATE AGRO INDUSTRIES DEVELOPMENT CROP.,BHOPAL vs CIT(A)-1 BHOPAL, BHOPAL

ITA 163/IND/2019[2014-15]Status: Disposed20/2/2020AY 2014-15

M/S. M.P. STATE AGRO INDUSTRIES DEVELOPMENT CROP.,BHOPAL vs CIT(A)-1 BHOPAL, BHOPAL

ITA 162/IND/2019[2014-15]Status: Disposed20/2/2020AY 2014-15

M/S. M.P. STATE AGRO INDUSTRIES DEVELOPMENT CROP.,BHOPAL vs THE ACIT-2(1), BHOPAL

ITA 161/IND/2019[2013-14]Status: Disposed20/2/2020AY 2013-14

M/S. M.P. STATE AGRO INDUSTRIES DEVELOPMENT CROP.,BHOPAL vs THE ACIT-2(1), BHOPAL

ITA 160/IND/2019[2013-14]Status: Disposed20/2/2020AY 2013-14

M/S. M.P. STATE AGRO INDUSTRIES DEVELOPMENT CROP.,BHOPAL vs THE ACIT-2(1), BHOPAL

ITA 159/IND/2019[2013-14]Status: Disposed20/2/2020AY 2013-14

JEEVANDHARA HOSPITAL (P) LTD.,VIDISHA vs ITO TDS-(1), BHOPAL

ITA 148/IND/2019[2013-14(F Y)(26Q3)]Status: Disposed20/2/2020

JEEVANDHARA HOSPITAL (P) LTD.,VIDISHA vs ITO TDS-(1), BHOPAL

ITA 147/IND/2019[2013-14(FY 2012-13 Q2)]Status: Disposed20/2/2020

AAKASH JYOTI HOSPITAL, VIDISHA vs DCIT CPC (TDS), VIDISHA

ITA 146/IND/2019[2013-14(FY 2012-13) (26Q3)]Status: Disposed20/2/2020

AAKASH JYOTI HOSPITAL, VIDISHA vs DCIT CPC (TDS), VIDISHA

ITA 145/IND/2019[2013-14(F Y 2012-13) (26Q2)_]Status: Disposed20/2/2020

BULKPACK EXPORTS LTD.,INDORE vs ITO(TDS)-1, INDORE

ITA 143/IND/2019[2013-14( IV Qtr.) Form 26Q]Status: Disposed20/2/2020

THE CENTRAL BANK OF INDIA BARKHERA BR.,RAISEN vs DCIT (CPC)-TDS GHAZIABAD, GHAZIABAD

ITA 384/IND/2019[2014-15(FY 13-1426Q1)]Status: Disposed20/2/2020

BULKPACK EXPORTS LTD.,INDORE vs ITO(TDS)-1, INDORE

ITA 142/IND/2019[2013-14(III Qtr. ) Form No.26Q]Status: Disposed20/2/2020

VINAYAK CARE SOLUTATION (P) LTD.,MUMBAI vs THE OTO WARD 3(2), BHOPAL

ITA 137/IND/2019[2011-12]Status: Disposed20/2/2020AY 2011-12

SARWAR MOHD. KHAN,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX 2 (1), BHOPAL

ITA 511/IND/2018[2008-09]Status: Disposed20/2/2020AY 2008-09

M/S. DEVI SHAKUNTALA THKARAL CHARITABLE FOUNDATION,BHOPAL vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL

ITA 322/IND/2018[2013-14]Status: Disposed20/2/2020AY 2013-14

THE CENTRAL BANK OF INDIA BARKHERA BR.,RAISEN vs DCIT (CPC)-TDS GHAZIABAD, GHAZIABAD

ITA 383/IND/2019[2014-15(FY13-14,24Q1)]Status: Disposed20/2/2020

THE CENTRAL BANK OF INDIA BARKHERA BR.,RAISEN vs DCIT (CPC)-TDS GHAZIABAD, GHAZIABAD

ITA 382/IND/2019[2013-14(FY 12-12,26Q3)]Status: Disposed20/2/2020

THE CENTRAL BANK OF INDIA BARKHERA BR.,RAISEN vs DCIT (CPC)-TDS GHAZIABAD, GHAZIABAD

ITA 381/IND/2019[2014-15(FY 13-14,24Q2)]Status: Disposed20/2/2020

THE CENTRAL BANK OF INDIA BARKHERA BR.,RAISEN vs DCIT (CPC)-TDS GHAZIABAD, GHAZIABAD

ITA 380/IND/2019[2013-14(FY 12-13,24Q3)]Status: Disposed20/2/2020

THE CENTRAL BANK OF INDIA DHANKHEDI BR.,SEHORE vs DCIT (CPC)-TDS GHAZIABAD, GHAZIABAD

ITA 379/IND/2019[2014-15(fy 13-1424Q3)]Status: Disposed20/2/2020