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M/S. M.P. STATE AGRO INDUSTRIES DEVELOPMENT CROP.,BHOPAL vs CIT(A)-1 BHOPAL, BHOPAL | BharatTax
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M/S. M.P. STATE AGRO INDUSTRIES DEVELOPMENT CROP.,BHOPAL vs. CIT(A)-1 BHOPAL, BHOPAL
M/S. M.P. STATE AGRO INDUSTRIES DEVELOPMENT CROP.,BHOPAL vs. CIT(A)-1 BHOPAL, BHOPAL
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ITA 163/IND/2019
Status: Disposed
ITAT Indore
20 February 2020
AY 2014-15
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